Gopal Gupta v. Union of India & Ors.

2021 SCC OnLine DEL 3926Reported decision2021#23510 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2022 to 2026.

Judgments citing Gopal Gupta v. Union of India & Ors.

Gopal Gupta v. Union of India & Ors. (2021 SCC OnLine DEL 3926) — Cited in 3 Judgments | BharatTax