Goodyear India Ltd. v. CIT

112 Taxmann.com 136Supreme Court of India2019#16489 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2021.

Judgments citing Goodyear India Ltd. v. CIT

Shri Mohan Thakur, Mumbai vs. A.C.I.T. Cent. Cir. 8(4), Mumbai

ITA 1437/MUM/2018[2013-14]Status: DisposedITAT Mumbai24 May 2021AY 2013-14
Section 69

…THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 1434/Mum/2018 (Assessment Year 2009-10) I.T.A. No. 1435/Mum/2018 (Assessment Year 2011-12) I.T.A. No. 1436/Mum/2018 (Assessment Year 2012-13) I.T.A. No. 1437/Mum/2018 (Assessment Year 2013-14) Vs. ACIT, CC-8(4) Shri Mohan Thakur 4, Flora Villa, 35, St. 6th Floor Andrews Road, Bandra(W) Aayakar Bhavan Mumbai-400 050. M.K. Road Churchgate PAN : AAAPT2966N Mumbai-400 020. (Appellant) (Respondent) Assessee by Dr. K. Shivram Department by Shri Bharat Anohle Date of Hearing 01.03.2021 Date of Pronouncemen…

Shri Mohan Thakur, Mumbai vs. A.C.I.T. Cent. Cir. 8(4), Mumbai

ITA 1436/MUM/2018[2012-13]Status: DisposedITAT Mumbai24 May 2021AY 2012-13
Section 69

…THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 1434/Mum/2018 (Assessment Year 2009-10) I.T.A. No. 1435/Mum/2018 (Assessment Year 2011-12) I.T.A. No. 1436/Mum/2018 (Assessment Year 2012-13) I.T.A. No. 1437/Mum/2018 (Assessment Year 2013-14) Vs. ACIT, CC-8(4) Shri Mohan Thakur 4, Flora Villa, 35, St. 6th Floor Andrews Road, Bandra(W) Aayakar Bhavan Mumbai-400 050. M.K. Road Churchgate PAN : AAAPT2966N Mumbai-400 020. (Appellant) (Respondent) Assessee by Dr. K. Shivram Department by Shri Bharat Anohle Date of Hearing 01.03.2021 Date of Pronouncemen…

Shri Mohan Thakur, Mumbai vs. A.C.I.T. Cent. Cir. 8(4), Mumbai

ITA 1435/MUM/2018[2011-12]Status: DisposedITAT Mumbai24 May 2021AY 2011-12
Section 69

…THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 1434/Mum/2018 (Assessment Year 2009-10) I.T.A. No. 1435/Mum/2018 (Assessment Year 2011-12) I.T.A. No. 1436/Mum/2018 (Assessment Year 2012-13) I.T.A. No. 1437/Mum/2018 (Assessment Year 2013-14) Vs. ACIT, CC-8(4) Shri Mohan Thakur 4, Flora Villa, 35, St. 6th Floor Andrews Road, Bandra(W) Aayakar Bhavan Mumbai-400 050. M.K. Road Churchgate PAN : AAAPT2966N Mumbai-400 020. (Appellant) (Respondent) Assessee by Dr. K. Shivram Department by Shri Bharat Anohle Date of Hearing 01.03.2021 Date of Pronouncemen…

Shri Mohan Thakur, Mumbai vs. A.C.I.T. Cent. Cir. 8(4), Mumbai

ITA 1434/MUM/2018[2009-10]Status: DisposedITAT Mumbai24 May 2021AY 2009-10
Section 69

…THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 1434/Mum/2018 (Assessment Year 2009-10) I.T.A. No. 1435/Mum/2018 (Assessment Year 2011-12) I.T.A. No. 1436/Mum/2018 (Assessment Year 2012-13) I.T.A. No. 1437/Mum/2018 (Assessment Year 2013-14) Vs. ACIT, CC-8(4) Shri Mohan Thakur 4, Flora Villa, 35, St. 6th Floor Andrews Road, Bandra(W) Aayakar Bhavan Mumbai-400 050. M.K. Road Churchgate PAN : AAAPT2966N Mumbai-400 020. (Appellant) (Respondent) Assessee by Dr. K. Shivram Department by Shri Bharat Anohle Date of Hearing 01.03.2021 Date of Pronouncemen…

Miltons P.Ltd, Mumbai vs. Asst CIT Cir 6(3), Mumbai

ITA 2307/MUM/2015[2009-10]Status: DisposedITAT Mumbai07 Mar 2017AY 2009-10
For Appellant: Shri Hiro Rai-ARFor Respondent: Shri M.C. Omi Ningshen-DR
Section 143Section 254(1)Section 43A

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, , , , मुंबई आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण मुंबई मुंबई “ एच मुंबई एच एच” खंडपीठ एच खंडपीठ खंडपीठ खंडपीठ Income-tax Appellate Tribunal -“H”Bench Mumbai सव"ी सव"ी राजे"" राजे"",लेखा लेखा सद"य सद"य एवं एवं, राम लाल नेगी राम लाल नेगी, "याियक "याियक सद"य सद"य सव"ी सव"ी राजे"" राजे"" लेखा लेखा सद"य सद"य एवं एवं राम लाल नेगी राम लाल नेगी "याियक "याियक सद"य सद"य Before S/Shri Rajendra,Accountant Member and Ram Lal Negi,Judicial Member आयकर अपील आयकर अपील संसंसंसं./I.T.A./2307/Mum/2015, िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2009-10 आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष…

Goodyear India Ltd. v. CIT (112 Taxmann.com 136) — Cited in 5 Judgments | BharatTax