GREATSHIP (INDIA) LTD,MUMBAI vs. DCIT 5(1)(1), MUMBAI
In the result, appeal of the Revenue is dismissed on account of Low Tax
ITA 1457/MUM/2016[2011-12]Status: DisposedITAT Mumbai31 Aug 2021AY 2011-12
Bench: Shri Vikas Awasthy & Shri Manoj Kumar Aggarwalआअसं. 1457/मुं/2016 (िन.व.2011-12) Greatship (India) Ltd. C/O Kalyaniwalla & Mistry, Army & Nevy Building, 3Rd Floor, 148, Mahatma Gandhi Road, Fort, Mumbai-400001 ...... अपीलाथ" /Appellant Pan: Aabcg8542K बनाम Vs. Dcit-5(1)(1), Room No. 568, 5Th Floor, Aayakar Bhavan, M.K. Road, Mumbai-4000120 ..... "ितवाद"/Respondent आअसं. 1563/मुं/2016 (िन.व.2011-12) Dcit-5(1)(1), Room No. 568, 5Th Floor, Aayakar Bhavan, M.K. Road, ...... अपीलाथ" /Appellant Mumbai-4000120 बनाम Vs. Greatship (India) Ltd. C/O Kalyaniwalla & Mistry, Army & Nevy Building, 3Rd Floor, 148, Mahatma Gandhi Road, Fort, Mumbai-400001 Pan: Aabcg8542K ..... "ितवाद"/Respondent
For Appellant: Sh. Nitesh Joshi, AdvocateFor Respondent: Sh. Sushil Kumar Mishra
Section 143(3)Section 144CSection 14A
…आयकर अपीलीय अिधकरण मुंबई पीठ “के” , मुंबई "ी "वकास अव"थी, "याियक सद"य एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आअसं. 1457/मुं/2016 (िन.व.2011-12) Greatship (India) Ltd. C/o Kalyaniwalla & Mistry, Army & Nevy Building, 3rd Floor, 148, Mahatma Gandhi Road, Fort, Mumbai-400001 ...... अपीलाथ" /Appellant PAN: AABCG8542K बनाम Vs. DCIT-5(1)(1), Room No. 568, 5th Floor, Aayakar Bhavan, M.K. Road, Mumbai-4000120 ..... "ितवाद"/Respondent आअसं. 1563/मुं/2016 (िन.व.2011-12…