Abhilash Synergetic Constructions & Exports Private Limited, Visakhapatnam vs. The Assistant Commissioner of Income Tax, Circle-1(1), Visakhapatnam
In the result, appeals filed by the assessee in ITA No
ITA 109/VIZ/2019[2012-13]Status: DisposedITAT Visakhapatnam19 Jul 2019AY 2012-13
Bench: Shri V. Durga Rao, Hon’Ble & Shri D.S. Sunder Singh, Hon’Ble
For Appellant: Shri C. Subrahmanyam, FCAFor Respondent: Smt. Suman Malik,Sr.DR
Section 133ASection 143(3)Section 148Section 801BSection 801B(10)Section 80ISection 8O
…IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER ITA No. 104/VIZ/2018 & ITA Nos. 108 & 109/VIZ/2019 (Asst. Year: 2007-08, 2009-10&2012-13) Abhilash Synergetic vs. 1) ACIT, Circle-5(1), Constructions & Exports Pvt. Visakhapatnam. Ltd., D.No. 9-29-14, Balaji Nagar, Siripuram, 2) ITO, Ward-1(5), Visakhapatnam. Visakhapatnam. 3) ACIT, Circle-1(1), Visakhapatnam. PAN No. AAFCA 9530 M (Appellant) (Respondents) Assessee by : Shri C. Subrahmanyam, FCA. Department By : Smt. Suman Malik,Sr.DR Date o…