Gillette India Ltd. v. ACIT

66 Taxmann.com 221Reported decision#12950 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2024.

Sections most often in play

Section 1956: Section 211(3C)Section 1961: Section 142(1)Section 1961: Section 143(2)Section 1961: Section 37(1)Section 1961: Section 40(a)(ia)Section 2006

Judgments citing Gillette India Ltd. v. ACIT

NIHON PARKERIZING (INDIA) PVT. LTD.,,GURGAON vs. DCIT CIRCLE-18(1), NEW DELHI

The Appeal of the assessee is partly allowed

ITA 5441/DEL/2019[2013-14]Status: DisposedITAT Delhi10 Jul 2024AY 2013-14

Bench: Sh. Pradip Kumar Kedia & Shri Yogesh Kumar U.S.I.T.A. No. 5441/Del/2019 (A.Y 2013-14)

For Appellant: Shri Harsh Kumar & Sh
Section 142(1)Section 143(2)Section 40Section 40a

…1 Nihon Parkerizing (India) Pvt. Ltd. Vs. DCIT IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘E’ NEW DELHI BEFORE SH. PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 5441/DEL/2019 (A.Y 2013-14) Nihon Parkerizing (India) Pvt. DCIT Ltd. Vs. Circle-18(1) Plot No. 127, Ist Floor, New Delhi Sector-44, Gurgaon (RESPONDENT) Haryana PAN No. AADCN4654R (APPELLANT) Assessee by : Shri Harsh Kumar & Sh. Divesh Kalra, CA Department Shri Anshul, Sr. DR by: Date of Hearing 27.06.2024 Date of Pronouncement 10.07.2024 ORDER PER YOGESH KUMAR U.S., JM The present appeal i…

B G EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME, DDIT/ ADIT (INTERNATIONAL TAXATION), CIRCLE-1, DEHRADUN, DEHRADUN

In the result, both the appeals of the assessee are allowed

ITA 47/DDN/2022[2018-19]Status: DisposedITAT Dehradun27 Dec 2022AY 2018-19

Bench: Sh. Kul Bharatdr. B. R. R. Kumar

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Mayak Kumar, JCIT, DR
Section 143(3)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘DB’, NEW DELHI Before Sh. Kul Bharat, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 13/DDN/2022: Asstt. Year: 2015-16 ITA No. 47/DDN/2022: Asstt. Year: 2018-19 BG Exploraton & Production India Ltd., Vs DCIT, BG House, Lake Boulevard, DDIT/ADIT (International Hiranandani Business Park, Powai, Taxation), Circle-1, Mumbai-400076 Dehradun-248001 (APPELLANT) (RESPONDENT) PAN No. AAACE4569K Assessee by : Sh. Ajay Vohra, Sr. Adv. Revenue by : Sh. Mayak Kumar, JCIT, DR Date of Hearing: 11.10.2022 Date of Pronouncement: 27.12.2022 ORDER Per Dr. B. R. R.…

B G EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME, DDIT/ ADIT (INTERNATIONAL TAXATION), CIRCLE-1, DEHRADUN, DEHRADUN, UTTARAKHAND

In the result, both the appeals of the assessee are allowed

ITA 13/DDN/2022[2015-16]Status: DisposedITAT Dehradun27 Dec 2022AY 2015-16

Bench: Sh. Kul Bharatdr. B. R. R. Kumar

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Mayak Kumar, JCIT, DR
Section 143(3)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘DB’, NEW DELHI Before Sh. Kul Bharat, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 13/DDN/2022: Asstt. Year: 2015-16 ITA No. 47/DDN/2022: Asstt. Year: 2018-19 BG Exploraton & Production India Ltd., Vs DCIT, BG House, Lake Boulevard, DDIT/ADIT (International Hiranandani Business Park, Powai, Taxation), Circle-1, Mumbai-400076 Dehradun-248001 (APPELLANT) (RESPONDENT) PAN No. AAACE4569K Assessee by : Sh. Ajay Vohra, Sr. Adv. Revenue by : Sh. Mayak Kumar, JCIT, DR Date of Hearing: 11.10.2022 Date of Pronouncement: 27.12.2022 ORDER Per Dr. B. R. R.…

BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs. THE DEPUTY COMMISSIONER OF INCOME TAX, DDIT/ADIT (INTERNATIONAL TAXATION), CIRCLE -1, DEHRADUN

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 5/DDN/2022[2017-2018]Status: DisposedITAT Dehradun31 Mar 2022AY 2017-2018
For Appellant: Shri Ajay Vohra, Sr. Advocate &For Respondent: Shri T.S. Mapwal, Sr. DR
Section 143(3)Section 144C(13)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : DB : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI N.K. CHOUDHRY, JUDICIAL MEMBER Assessment Year: 2017-18 BG Exploration & Production India Vs The DCIT, Limited, International Taxation, C/o Dloitte Haskins and Sells LLP Addl. National E-Assessment Lotus Corporate Park, Circle-1, 1st Floor, Wing A-G, CST No.185/A, Dehradun. Jay Koach of Western Express, Highway, Goregaon, East Mumbai, Maharashtra – 400 013. PAN: AAACE4569K (Appellant) (Respondent) Assessee by : Shri Ajay Vohra, Sr. Advocate & Shri Saksham Singhal, Advocate Revenue by : Shri T.S.…

BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs. THE DEPUTY COMMISSIONER OF INCOME TAX DDIT/ADIT (INTERNATIONAL TAXATION ) CIRCLE-1, DEHRADUN

In the result, the appeal of the assessee is partly allowed

ITA 7/DDN/2021[2016-17]Status: DisposedITAT Dehradun14 Dec 2021AY 2016-17

Bench: Shri R.K. Panda & Shri V.P. Raoassessment Years: 2016-17

For Appellant: Sh. Ajay Vohra, Sr. AdvocateFor Respondent: Sh. N.S. Jangpangi, CIT/DR
Section 143(3)Section 144C(13)Section 144C(5)Section 44C

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI V.P. RAO, JUDICIAL MEMBER Assessment Years: 2016-17 BG Exploration & Production India Ltd., vs. DCIT/DDIT/ADIT, C/o Deloitte Haskins & Sells LLP, Lotus Intl. Taxation, Corporate Park, 1st Floor, Wing A-G, Circle-1 Dehradun CST No. 185/A Jay Coach, Off Western Express Highway, Goregaon(East)Mumbai. PAN : AAACE4569K (Appellant) (Respondent) Appellant by : Sh. Ajay Vohra, Sr. Advocate Sh. Saksham Singhal, Advocate Respondent by: Sh. N.S. Jangpangi, CIT/DR Sh. T.S. Mapwal, Sr. DR Date of hearing: 24…

BG EXPLORATION & PRODUCTION INDIA LTD.,MUMBAI vs. DCIT, INTERNATIONAL TAXATION, CIRCLE-1, DEHRADUN

In the result, the appeals filed by the assessee for assessment years 2013-14 and 2014-15 are allowed as discussed hereinabove

ITA 7477/DEL/2018[2014-15]Status: DisposedITAT Delhi03 Apr 2019AY 2014-15

Bench: Sh. N. S. Saini & Smt. Beena A. Pillaiita No. 7476/Del/2018 : Asstt. Year : 2013-14

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Sanjay I. Bara, CIT DR
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHE ‘I-1’, NEW DELHI Before Sh. N. S. Saini, Accountant Member And Smt. Beena A. Pillai, Judicial Member ITA No. 7476/Del/2018 : Asstt. Year : 2013-14 ITA No. 7477/Del/2018 : Asstt. Year : 2014-15 B.G. Exploration & Production India Vs Deputy Commissioner of Ltd., C/o BSR & Associated LLP, 1st Income Tax, International Floor, Lodha Excelus, Apollo Mills Taxation, Circle-1, Compound, N.M. Joshi Marg, Dehradun Mahalakshmi, Mumbai-400011 (APPELLANT) (RESPONDENT) PAN No. AAACE4569K Assessee by : Sh. Ajay Vohra, Sr. Adv., Sh. Anshul Sachar, Adv. & Sh. Neeraj Jain, Adv…

BG EXPLORATION & PRODUCTION INDIA LTD.,MUMBAI vs. DCIT, INTERNATIONAL TAXATION, CIRCLE-1, DEHRADUN

In the result, the appeals filed by the assessee for assessment years 2013-14 and 2014-15 are allowed as discussed hereinabove

ITA 7476/DEL/2018[2013-14]Status: DisposedITAT Delhi03 Apr 2019AY 2013-14

Bench: Sh. N. S. Saini & Smt. Beena A. Pillaiita No. 7476/Del/2018 : Asstt. Year : 2013-14

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Sanjay I. Bara, CIT DR
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHE ‘I-1’, NEW DELHI Before Sh. N. S. Saini, Accountant Member And Smt. Beena A. Pillai, Judicial Member ITA No. 7476/Del/2018 : Asstt. Year : 2013-14 ITA No. 7477/Del/2018 : Asstt. Year : 2014-15 B.G. Exploration & Production India Vs Deputy Commissioner of Ltd., C/o BSR & Associated LLP, 1st Income Tax, International Floor, Lodha Excelus, Apollo Mills Taxation, Circle-1, Compound, N.M. Joshi Marg, Dehradun Mahalakshmi, Mumbai-400011 (APPELLANT) (RESPONDENT) PAN No. AAACE4569K Assessee by : Sh. Ajay Vohra, Sr. Adv., Sh. Anshul Sachar, Adv. & Sh. Neeraj Jain, Adv…

BG EXPLORATION & PRODUCTION INDIA LTD.,MUMBAI vs. DCIT, INTERNATIONAL TAXATION, DEHRADUN

ITA 6791/DEL/2017[2012-13]Status: DisposedITAT Delhi17 Jul 2018AY 2012-13

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: Shri Ajay Vohra, Senior AdvocateFor Respondent: Shri H.K. Chaudhary, CIT DR
Section 143Section 144C

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘I-2’ : NEW DELHI) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.6791/Del./2017 (ASSESSMENT YEAR : 2012-13) M/s. BG Exploration & Production vs. DCIT, India Limited, International Taxation, Lake Boulevard Road, Dehradun. Hiranandani Business Park, Powai, Mumbai – 400 076. (PAN : AAACE4569K) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Ajay Vohra, Senior Advocate Shri Sahil Sharma, CA REVENUE BY : Shri H.K. Chaudhary, CIT DR Date of Hearing : 19.04.2018 Date of Order : 17.07.2018 O R D E R PER KULDIP SINGH, JUDICIAL MEMBE…

Gillette India Ltd. v. ACIT (66 Taxmann.com 221) — Cited in 8 Judgments | BharatTax