Ghanashyam Mishra And Sons. v. Edelweiss Asset Reconstruction

126 Taxmann.com 132Supreme Court of India2021#488 most cited

What is Ghanashyam Mishra And Sons. v. Edelweiss Asset Reconstruction authority for?

Once a resolution plan is approved under Section 31(1) of the IBC, claims not included in the plan are extinguished and cannot be pursued. This applies to statutory dues owed to the government and other authorities.

192

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2022 to 2026.

Also referred to as

Ghanashyam Mishra · Edelweiss Asset Reconstruction · Section 31 IBC · resolution plan · extinguished claims · statutory dues · government claims · corporate debtor · NCLT approval

Sections most often in play

Section 143(3)Section 238Section 14Section 148Section 178(6)Section 250Section 31Section 115JB

Issues it is cited on

section 31(1)section 238statutory duessection 178(6)section 31section 60section 156section 17section 254(1)section 23section 254assistant commissioner

Judgments citing Ghanashyam Mishra And Sons. v. Edelweiss Asset Reconstruction

Aster Private Limited, Hyderabad vs. Dy.CIT, Circle-1(1), Hyderabad

In the result, both the appeals are dismissed in limine

ITA 56/HYD/2013[2008-09]Status: DisposedITAT Hyderabad23 Aug 2022AY 2008-09

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Y.V.S.T.Sai, CIT-DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 56/Hyd/2013 (निर्धारण वर्ा / Assessment Year: 2008-09) आ.अपी.सं / ITA No. 596/Hyd/2014 (निर्धारण वर्ा / Assessment Year: 2009-10) Aster Private Limited, Deputy Commissioner of Hyderabad Vs. Income Tax, [PAN No. AACCA5469L] Circle-1(1), Hyderabad अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धाररती द्वधरध/Assessee by: Shri P.Murali Mohana Rao, AR रधजस्‍व द्वधरध/Revenue by: Shri Y.V.S.T.Sai, C…

Indu Projects Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Central Circle-2(1), Hyderabad

In the result, all the appeals of assessee are dismissed in limine

ITA 18/HYD/2019[2010-11]Status: DisposedITAT Hyderabad16 Aug 2022AY 2010-11

Bench: Shri Rama Kanta Panda & Shri Laliet Kumarआ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent

For Appellant: Shri Mohd. Afzal, AdvocateFor Respondent: Shri Solge Joge Kottaram, CIT-DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent ITA Nos. / A.Y. 226/Hyd/2018 2009-10 Indu Projects Limited, The Deputy 1009, Indu Fortune Commissioner of Fields, 13th Phase, Income Tax, 227/Hyd/2018 2010-11 KPHB Colony, Central Circle – 2(1), Hyderabad – 500072. Hyderabad 2216/Hyd/2018 2009-10 PAN : AAAC18812M 18/Hyd/2019 2010-11 निर्धाररती द्वधरध/Assessee by: Shri Mohd. Afzal, Advocate रधजस्‍व द्…

Indu Projects Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Central Circle-2(1), Hyderabad

In the result, all the appeals of assessee are dismissed in limine

ITA 227/HYD/2018[2010-11]Status: DisposedITAT Hyderabad16 Aug 2022AY 2010-11

Bench: Shri Rama Kanta Panda & Shri Laliet Kumarआ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent

For Appellant: Shri Mohd. Afzal, AdvocateFor Respondent: Shri Solge Joge Kottaram, CIT-DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent ITA Nos. / A.Y. 226/Hyd/2018 2009-10 Indu Projects Limited, The Deputy 1009, Indu Fortune Commissioner of Fields, 13th Phase, Income Tax, 227/Hyd/2018 2010-11 KPHB Colony, Central Circle – 2(1), Hyderabad – 500072. Hyderabad 2216/Hyd/2018 2009-10 PAN : AAAC18812M 18/Hyd/2019 2010-11 निर्धाररती द्वधरध/Assessee by: Shri Mohd. Afzal, Advocate रधजस्‍व द्…

Indu Projects Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Central Circle-2(1), Hyderabad

In the result, all the appeals of assessee are dismissed in limine

ITA 226/HYD/2018[2009-10]Status: DisposedITAT Hyderabad16 Aug 2022AY 2009-10

Bench: Shri Rama Kanta Panda & Shri Laliet Kumarआ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent

For Appellant: Shri Mohd. Afzal, AdvocateFor Respondent: Shri Solge Joge Kottaram, CIT-DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent ITA Nos. / A.Y. 226/Hyd/2018 2009-10 Indu Projects Limited, The Deputy 1009, Indu Fortune Commissioner of Fields, 13th Phase, Income Tax, 227/Hyd/2018 2010-11 KPHB Colony, Central Circle – 2(1), Hyderabad – 500072. Hyderabad 2216/Hyd/2018 2009-10 PAN : AAAC18812M 18/Hyd/2019 2010-11 निर्धाररती द्वधरध/Assessee by: Shri Mohd. Afzal, Advocate रधजस्‍व द्…

Indu Projects Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Central Circle-2(1), Hyderabad

In the result, all the appeals of assessee are dismissed in limine

ITA 2216/HYD/2018[2009-10]Status: DisposedITAT Hyderabad16 Aug 2022AY 2009-10

Bench: Shri Rama Kanta Panda & Shri Laliet Kumarआ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent

For Appellant: Shri Mohd. Afzal, AdvocateFor Respondent: Shri Solge Joge Kottaram, CIT-DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent ITA Nos. / A.Y. 226/Hyd/2018 2009-10 Indu Projects Limited, The Deputy 1009, Indu Fortune Commissioner of Fields, 13th Phase, Income Tax, 227/Hyd/2018 2010-11 KPHB Colony, Central Circle – 2(1), Hyderabad – 500072. Hyderabad 2216/Hyd/2018 2009-10 PAN : AAAC18812M 18/Hyd/2019 2010-11 निर्धाररती द्वधरध/Assessee by: Shri Mohd. Afzal, Advocate रधजस्‍व द्…

Lanco Infratech Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-16(1), Hyderabad

In the result, the appeal of the assessee is dismissed in limine

ITA 3/HYD/2019[2011-12]Status: DisposedITAT Hyderabad10 Aug 2022AY 2011-12

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Charyassessment Year: 2011-12

For Appellant: Shri P. Murali Mohan Rao, CAFor Respondent: Shri K.P.R.R. Murthy
Section 13Section 263Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER Assessment Year: 2011-12 Lanco Infratech Limited, Vs. DCIT, Hyderabad. Circle – 16(1), PAN – AAACL3447H. Hyderabad. (Appellant) (Respondent) Assessee by: Shri P. Murali Mohan Rao, CA Revenue by: Shri K.P.R.R. Murthy. Date of hearing: 08.08.2022 Date of pronouncement: 10.08.2022 आदेश / ORDER PER RAMA KANTA PANDA, AM : Aggrieved by the order dated 28.02.2018 passed by the learned Principal Commissioner of Income Tax,…

Dy. Commissioner of Income Tax, Circle-16(1), Hyderabad vs. Neueon Towers Limited, Hyderabad

In the result, the appeal of Revenue is dismissed in limine

ITA 1663/HYD/2019[2008-09]Status: DisposedITAT Hyderabad10 Aug 2022AY 2008-09

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Charyassessment Year: 2008-09

For Appellant: Shri P. Murali Mohan Rao, CAFor Respondent: Shri Solge Jost Kottaram, CIT DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER Assessment Year: 2008-09 The Deputy Commissioner of Vs. M/s. Neueon Towers Limited, Income Tax, (Formerly known as M/s. Circle 16(1), Sujaana Towers Limited), Hyderabad. Hyderabad. PAN : AAKCS7820F. (Appellant) (Respondent) Assessee by: Shri P. Murali Mohan Rao, CA Revenue by: Shri Solge Jost Kottaram, CIT DR Date of hearing: 08.08.2022 Date of pronouncement: 10.08.2022 आदेश / ORDER PER RAMA KANTA PANDA, AM : Aggr…

Lanco Amarkantak Power Limited, Hyderabad vs. Addl. Commissioner of Income Tax, Range-16, Hyderabad

In the result, the appeal of the assessee is dismissed in limine

ITA 1213/HYD/2019[2011-12]Status: DisposedITAT Hyderabad10 Aug 2022AY 2011-12

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Charyassessment Year: 2011-12

For Appellant: Shri P. Murali Mohan Rao, CAFor Respondent: Shri K.P.R.R. Murthy
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER Assessment Year: 2011-12 Lanco Amarkantak Power Limited, Vs. Addl.CIT, Range – 16, Hyderabad. Hyderabad. PAN – AACCK0633Q. (Appellant) (Respondent) Assessee by: Shri P. Murali Mohan Rao, CA Revenue by: Shri K.P.R.R. Murthy. Date of hearing: 08.08.2022 Date of pronouncement: 10.08.2022 आदेश / ORDER PER RAMA KANTA PANDA, AM : Aggrieved by the order dated 02.05.2014 passed by the learned Commissioner of Income Tax (Ap…

Bartronics India Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-1(2), Hyderabad

In the result, the appeal of the assessee is dismissed in limine

ITA 2287/HYD/2017[2013-14]Status: DisposedITAT Hyderabad10 Aug 2022AY 2013-14

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Charyassessment Year: 2013-14

For Appellant: Shri P. Murali Mohan Rao, CAFor Respondent: Shri Solge Jost Kottaram, CIT-DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER Assessment Year: 2013-14 M/s. Bartronics India Limited, Vs. DCIT, Hyderabad, Circle – 1(2), PAN : AAACB8231F. Hyderabad. (Appellant) (Respondent) Assessee by: Shri P. Murali Mohan Rao, CA Revenue by: Shri Solge Jost Kottaram, CIT-DR. Date of hearing: 08.08.2022 Date of pronouncement: 10.08.2022 आदेश / ORDER PER RAMA KANTA PANDA, AM : Aggrieved by the order dated 31.10.2017 passed by the learned Deputy Commissioner…

Splendid Metal Products Limited (Formerly Known As Sujana Metal Products Ltd. )Hyd, Hyderabad vs. DCIT, Circle-3(2), Hyderabad

In the result, the appeal of the assessee is dismissed in limine

ITA 472/HYD/2016[2011-12]Status: DisposedITAT Hyderabad10 Aug 2022AY 2011-12

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Charyassessment Year: 2011-12

For Appellant: Shri P. Murali Mohan Rao, CAFor Respondent: Shri Solge Jost Kottaram, CIT-DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER Assessment Year: 2011-12 M/s. Splendid Metal Products Vs. DCIT, Limited, (Formerly known as Circle – 3(2), Sujana Metal Products Limited), Hyderabad. Hyderabad. PAN : AACCS8614H (Appellant) (Respondent) Assessee by: Shri P. Murali Mohan Rao, CA Revenue by: Shri Solge Jost Kottaram, CIT-DR Date of hearing: 08.08.2022 Date of pronouncement: 10.08.2022 आदेश / ORDER PER RAMA KANTA PANDA, AM : Aggrieved by the final ass…

ITO, Ward 14(3), Hyderabad vs. M/S Icsa (India) Ltd., Hyderabad

In the result, both the appeals of Revenue are dismissed in limine

ITA 744/HYD/2014[2012-13]Status: DisposedITAT Hyderabad10 Aug 2022AY 2012-13

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, CAFor Respondent: Shri Solge Jost Kottaram, CIT-DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent ITA Nos. / A.Y. M/s. ICSA(India) 743/Hyd/2014 2011-12 Limited, The Income Tax No.12, Software Units Officer, Ward 14(3), Layout, Hyderabad. Cyberabad, 744/Hyd/2014 2012-13 Hyderabad. PAN – AABCM5465F निर्धाररती द्वधरध/Assessee by: Shri P. Murali Mohan Rao, CA रधजस्‍व द्वधरध/Revenue by: Shri Solge Jost Kottaram, CIT-DR. सुिवधई की तधरीख/Date of he…

ITO, Ward 14(3), Hyderabad vs. M/S Icsa (India) Ltd., Hyderabad

In the result, both the appeals of Revenue are dismissed in limine

ITA 743/HYD/2014[2011-12]Status: DisposedITAT Hyderabad10 Aug 2022AY 2011-12

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, CAFor Respondent: Shri Solge Jost Kottaram, CIT-DR
Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent ITA Nos. / A.Y. M/s. ICSA(India) 743/Hyd/2014 2011-12 Limited, The Income Tax No.12, Software Units Officer, Ward 14(3), Layout, Hyderabad. Cyberabad, 744/Hyd/2014 2012-13 Hyderabad. PAN – AABCM5465F निर्धाररती द्वधरध/Assessee by: Shri P. Murali Mohan Rao, CA रधजस्‍व द्वधरध/Revenue by: Shri Solge Jost Kottaram, CIT-DR. सुिवधई की तधरीख/Date of he…

Krr Infra Projects Private Limited, Hyderabad vs. Deputy Commissioner of Income Tax, Central Circle-2(1), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 291/HYD/2021[2017-18]Status: DisposedITAT Hyderabad08 Aug 2022AY 2017-18

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, ARFor Respondent: Shri Solge Jost Kottaram, CIT-DR
Section 13Section 14Section 31Section 7

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण वष" / अपीलाथ" / Appellant "" यथ" / Respondent ITA Nos. A.Y. 288/Hyd/2021 2010-11 M/s.KRR Infra Projects Deputy Commissioner of 289/Hyd/2021 2011-12 Private Limited, Income Tax, Hyderabad Central Circle-2(1), [PAN: AADCK8254A] Hyderabad 290/Hyd/2021 2012-13 291/Hyd/2021 2017-18 "नधा"रती "वारा/Assessee by: Shri P. Murali Mohan Rao, AR राज" व "वारा/Revenue by: Shri Solge Jost Kottaram, CIT-DR 08/08…

Krr Infra Projects Private Limited, Hyderabad vs. Deputy Commissioner of Income Tax, Central Circle-2(1), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 290/HYD/2021[2012-13]Status: DisposedITAT Hyderabad08 Aug 2022AY 2012-13

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, ARFor Respondent: Shri Solge Jost Kottaram, CIT-DR
Section 13Section 14Section 31Section 7

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण वष" / अपीलाथ" / Appellant "" यथ" / Respondent ITA Nos. A.Y. 288/Hyd/2021 2010-11 M/s.KRR Infra Projects Deputy Commissioner of 289/Hyd/2021 2011-12 Private Limited, Income Tax, Hyderabad Central Circle-2(1), [PAN: AADCK8254A] Hyderabad 290/Hyd/2021 2012-13 291/Hyd/2021 2017-18 "नधा"रती "वारा/Assessee by: Shri P. Murali Mohan Rao, AR राज" व "वारा/Revenue by: Shri Solge Jost Kottaram, CIT-DR 08/08…

Krr Infra Projects Limited, Hyderabad vs. DCIT, Central Circle-2(1), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 289/HYD/2021[2011-12]Status: DisposedITAT Hyderabad08 Aug 2022AY 2011-12

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, ARFor Respondent: Shri Solge Jost Kottaram, CIT-DR
Section 13Section 14Section 31Section 7

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण वष" / अपीलाथ" / Appellant "" यथ" / Respondent ITA Nos. A.Y. 288/Hyd/2021 2010-11 M/s.KRR Infra Projects Deputy Commissioner of 289/Hyd/2021 2011-12 Private Limited, Income Tax, Hyderabad Central Circle-2(1), [PAN: AADCK8254A] Hyderabad 290/Hyd/2021 2012-13 291/Hyd/2021 2017-18 "नधा"रती "वारा/Assessee by: Shri P. Murali Mohan Rao, AR राज" व "वारा/Revenue by: Shri Solge Jost Kottaram, CIT-DR 08/08…

Krr Infra Projects Private Limited, Hyderabad vs. Deputy Commissioner of Income Tax, Central Circle-2(1), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 288/HYD/2021[2010-11]Status: DisposedITAT Hyderabad08 Aug 2022AY 2010-11

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, ARFor Respondent: Shri Solge Jost Kottaram, CIT-DR
Section 13Section 14Section 31Section 7

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण वष" / अपीलाथ" / Appellant "" यथ" / Respondent ITA Nos. A.Y. 288/Hyd/2021 2010-11 M/s.KRR Infra Projects Deputy Commissioner of 289/Hyd/2021 2011-12 Private Limited, Income Tax, Hyderabad Central Circle-2(1), [PAN: AADCK8254A] Hyderabad 290/Hyd/2021 2012-13 291/Hyd/2021 2017-18 "नधा"रती "वारा/Assessee by: Shri P. Murali Mohan Rao, AR राज" व "वारा/Revenue by: Shri Solge Jost Kottaram, CIT-DR 08/08…

Aster Private Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 1736/HYD/2019[2016-17]Status: DisposedITAT Hyderabad08 Aug 2022AY 2016-17

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, AR
Section 13Section 14Section 143(3)Section 31Section 7

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण वष" / अपीलाथ" / Appellant "" यथ" / Respondent ITA (TP) Nos. A.Y. 1732/Hyd/2019 2012-13 1733/Hyd/2019 2013-14 M/s.Aster Private Assistant Commissioner Limited, of Income Tax, Hyderabad Central Circle-3(2), [PAN: AACCA5469L] Hyderabad 1734/Hyd/2019 2014-15 1735/Hyd/2019 2015-16 1736/Hyd/2019 2016-17 "नधा"रती "वारा/Assessee by: Shri P. Murali Mohan Rao, AR Shri Solge Jost Kottaram, CIT-DR राज" व "व…

Aster Private Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 1735/HYD/2019[2015-16]Status: DisposedITAT Hyderabad08 Aug 2022AY 2015-16

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, AR
Section 13Section 14Section 143(3)Section 31Section 7

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण वष" / अपीलाथ" / Appellant "" यथ" / Respondent ITA (TP) Nos. A.Y. 1732/Hyd/2019 2012-13 1733/Hyd/2019 2013-14 M/s.Aster Private Assistant Commissioner Limited, of Income Tax, Hyderabad Central Circle-3(2), [PAN: AACCA5469L] Hyderabad 1734/Hyd/2019 2014-15 1735/Hyd/2019 2015-16 1736/Hyd/2019 2016-17 "नधा"रती "वारा/Assessee by: Shri P. Murali Mohan Rao, AR Shri Solge Jost Kottaram, CIT-DR राज" व "व…

Aster Private Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 1734/HYD/2019[2014-15]Status: DisposedITAT Hyderabad08 Aug 2022AY 2014-15

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, AR
Section 13Section 14Section 143(3)Section 31Section 7

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण वष" / अपीलाथ" / Appellant "" यथ" / Respondent ITA (TP) Nos. A.Y. 1732/Hyd/2019 2012-13 1733/Hyd/2019 2013-14 M/s.Aster Private Assistant Commissioner Limited, of Income Tax, Hyderabad Central Circle-3(2), [PAN: AACCA5469L] Hyderabad 1734/Hyd/2019 2014-15 1735/Hyd/2019 2015-16 1736/Hyd/2019 2016-17 "नधा"रती "वारा/Assessee by: Shri P. Murali Mohan Rao, AR Shri Solge Jost Kottaram, CIT-DR राज" व "व…

Aster Private Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 1733/HYD/2019[2013-14]Status: DisposedITAT Hyderabad08 Aug 2022AY 2013-14

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P. Murali Mohan Rao, AR
Section 13Section 14Section 143(3)Section 31Section 7

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण वष" / अपीलाथ" / Appellant "" यथ" / Respondent ITA (TP) Nos. A.Y. 1732/Hyd/2019 2012-13 1733/Hyd/2019 2013-14 M/s.Aster Private Assistant Commissioner Limited, of Income Tax, Hyderabad Central Circle-3(2), [PAN: AACCA5469L] Hyderabad 1734/Hyd/2019 2014-15 1735/Hyd/2019 2015-16 1736/Hyd/2019 2016-17 "नधा"रती "वारा/Assessee by: Shri P. Murali Mohan Rao, AR Shri Solge Jost Kottaram, CIT-DR राज" व "व…