Which sections of the Income Tax Act does Ghanashyam Mishra And Sons. v. Edelweiss Asset Reconstruction come up under?

It is most often cited in judgments turning on Section 143(3), Section 238, Section 14, Section 148, Section 178(6), Section 250.

Ghanashyam Mishra And Sons. v. Edelweiss Asset Reconstruction

Q: How many judgments cite Ghanashyam Mishra And Sons. v. Edelweiss Asset Reconstruction?

192 judgments on BharatTax cite Ghanashyam Mishra And Sons. v. Edelweiss Asset Reconstruction (126 Taxmann.com 132), spanning 2022 to 2026.

126 Taxmann.com 132Supreme Court of India2021#488 most cited

What is Ghanashyam Mishra And Sons. v. Edelweiss Asset Reconstruction authority for?

Once a resolution plan is approved under Section 31(1) of the IBC, claims not included in the plan are extinguished and cannot be pursued. This applies to statutory dues owed to the government and other authorities.

192

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2022 to 2026.

Also referred to as

Ghanashyam Mishra · Edelweiss Asset Reconstruction · Section 31 IBC · resolution plan · extinguished claims · statutory dues · government claims · corporate debtor · NCLT approval

Sections most often in play

Section 143(3)Section 238 Section 14 Section 148 Section 178(6)Section 250 Section 31 Section 115JB

Issues it is cited on

section 31(1)section 238 statutory dues section 178(6)section 31 section 60 section 156 section 17 section 254(1)section 23 section 254 assistant commissioner

Judgments citing Ghanashyam Mishra And Sons. v. Edelweiss Asset Reconstruction

Basai Steel & Power Ltd., Hyd, Hyderabad vs. DCIT, Circle-1(3), Hyd, Hyderabad

In the result, these appeals are dismissed in limine

ITA 891/HYD/2016[2011-12]Status: DisposedITAT Hyderabad20 Oct 2022AY 2011-12

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri C.P.Ramaswami, AdvocateFor Respondent: Shri Rajendra Kumar, CIT-DR

Section 31

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A’ Bench, Hyderabad Before Shri Rama Kanta Panda, Accountant Member AND Shri K.Narasimha Chary, Judicial Member ITA Nos.1114/Hyd/2014 Assessment Year: 2009-10 Assessment Year:2010-11 & Assessment Year:2011-12 Basai Steels &Power Pvt.Ltd. Vs DCIT,Circle-1(3) A-23/5-6, APIE Aaykar Bhawan Balanagar, Hyderabad Hyderabad PAN : AACCB53531J (Appellant) (Respondent) Assessee by: Shri C.P.Ramaswami, Advocate Revenue by: Shri Rajendra Kumar, CIT-DR Date of hearing: 20.10.2022 Date of pronouncement: 20.10.2022 O R D E R Per Shri K.Narasimha Chary (J.M): The above three…

Basai Steels & Power Private Limited, Hyderabad vs. DCIT., Circle-1(3), Hyderabad

In the result, these appeals are dismissed in limine

ITA 1891/HYD/2014[2010-11]Status: DisposedITAT Hyderabad20 Oct 2022AY 2010-11

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri C.P.Ramaswami, AdvocateFor Respondent: Shri Rajendra Kumar, CIT-DR

Section 31

Basai Steels & Powers Private Limited, Hyderabad vs. Dy.CIT, Circle-1(3), Hyderabad

In the result, these appeals are dismissed in limine

ITA 1114/HYD/2014[2009-10]Status: DisposedITAT Hyderabad20 Oct 2022AY 2009-10

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri C.P.Ramaswami, AdvocateFor Respondent: Shri Rajendra Kumar, CIT-DR

Section 31

Infiniti Metal Products India Limited(Formerly Known As Endeavour Industries Limited), Hyderabad vs. Asst. Commissioner of Income Tax, Circle-2(2), Hyderabad

In the result, the appeal of assessee is dismissed in limine

ITA 793/HYD/2018[2007-08]Status: DisposedITAT Hyderabad11 Oct 2022AY 2007-08

Bench: Shri Inturi Rama Rao & Shri Laliet Kumarassessment Year: 2007-08 M/S. Infiniti Metal Products India Vs. Asst. Commissioner Of Income Limited Tax, Circle 2(2), Hyderabad. (Formerly Known As Endeavour Industries Ltd.) Hyderabad. Pan Aaace8007E (Appellant) (Respondent) Assessee By: Shri M.V. Joshi, Ca Revenue By: Shri T.Vijaya Bhaskar Reddy, Dr Date Of Hearing: 10.10.2022 Date Of Pronouncement: 11.10.2022

For Appellant: Shri M.V. Joshi, CAFor Respondent: Shri T.Vijaya Bhaskar Reddy, DR

Section 13Section 31Section 7

…आयकर अपीलीय अिधकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Year: 2007-08 M/s. Infiniti Metal Products India Vs. Asst. Commissioner of Income Limited Tax, Circle 2(2), Hyderabad. (Formerly known as Endeavour Industries Ltd.) Hyderabad. PAN AAACE8007E (Appellant) (Respondent) Assessee by: Shri M.V. Joshi, CA Revenue by: Shri T.Vijaya Bhaskar Reddy, DR Date of hearing: 10.10.2022 Date of pronouncement: 11.10.2022 आदेश / ORDER PER SHRI INTURI RAMA RAO, AM : This appeal filed…

Icsa (India) Ltd., Hyd, Hyderabad vs. Addl.CIT, Circle-2, Hyd, Hyderabad

In the result, the appeal of assessee is dismissed in limine

ITA 912/HYD/2016[2011-12]Status: DisposedITAT Hyderabad11 Oct 2022AY 2011-12

Bench: Shri Inturi Rama Rao & Shri Laliet Kumarassessment Year: 2011-12 M/S. Icsa (India) Limited, Vs. Addl. Commissioner Of Income Hyderabad. Tax, Circle 2, Hyderabad. Pan Aabcm5465F (Appellant) (Respondent) Assessee By: Shri M.V. Joshi, Ca Revenue By: Shri Kprr Murthy, Dr Date Of Hearing: 11.10.2022 Date Of Pronouncement: 11.10.2022

For Appellant: Shri M.V. Joshi, CAFor Respondent: Shri KPRR Murthy, DR

Section 13Section 31Section 7

…आयकर अपीलीय अिधकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Year: 2011-12 M/s. ICSA (India) Limited, Vs. Addl. Commissioner of Income Hyderabad. Tax, Circle 2, Hyderabad. PAN AABCM5465F (Appellant) (Respondent) Assessee by: Shri M.V. Joshi, CA Revenue by: Shri KPRR Murthy, DR Date of hearing: 11.10.2022 Date of pronouncement: 11.10.2022 आदेश / ORDER PER SHRI INTURI RAMA RAO, AM : This appeal filed by the aassessee against the order dated 31.03.2016 passed by the learned Co…

Lanco Infratech Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-16(1), Hyderabad

In the result, the appeal of assessee is dismissed in limine

ITA 7/HYD/2018[2013-14]Status: DisposedITAT Hyderabad03 Oct 2022AY 2013-14

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri P.Murali Mohan Rao, ARFor Respondent: Shri K.J. Rao, CIT-DR

Section 13Section 14Section 143(3)Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 07/Hyd/2018 (निर्धारण वर्ा / Assessment Year: 2013-14) M/s. Lanco Infratech Ltd., Assistant Commissioner Hyderabad Vs. of Income Tax, [PAN No. AAACL3449H] Circle-16(1), Hyderabad अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धाररती‍द्वधरध/Assessee by: Shri P.Murali Mohan Rao, AR रधजस्‍व‍द्वधरध/Revenue by: Shri K.J. Rao, CIT-DR सुिवधई‍की‍तधरीख/Date of hearing: 03/10/2022 घोर्णध‍की‍तधरीख/Pronounce…

Asst. Commissioner of Income Tax, Circle-16(1), Hyderabad vs. Leo Meridian Infrastructure Projects & Hotels Limited, Hyderabad

In the result, the appeal of Revenue is dismissed in limine

ITA 269/HYD/2018[2013-14]Status: DisposedITAT Hyderabad21 Sept 2022AY 2013-14

Bench: Before Shri Rama Kanta Panda & Shri Laliet Kumarassessment Year: 2013-14 The Asst. Commissioner Of Vs. M/S. Leo Meridian Income Tax, Infrastructure Projects & Circle 16(1), Hotels Ltd., Hyderabad. Hyderabad. Pan : Aaacl6436A. (Appellant) (Respondent) Assessee By: None Revenue By: Shri Vijay Bhaskar Reddy, Cit-Dr Date Of Hearing: 21.09.2022 Date Of Pronouncement: 21.09.2022

For Appellant: NoneFor Respondent: Shri Vijay Bhaskar Reddy

Section 13Section 31Section 7

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Before Shri Rama Kanta Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Assessment Year: 2013-14 The Asst. Commissioner of Vs. M/s. Leo Meridian Income Tax, Infrastructure Projects & Circle 16(1), Hotels Ltd., Hyderabad. Hyderabad. PAN : AAACL6436A. (Appellant) (Respondent) Assessee by: None Revenue by: Shri Vijay Bhaskar Reddy, CIT-DR Date of hearing: 21.09.2022 Date of pronouncement: 21.09.2022 आदेश / ORDER PER LALIET KUMAR, JM : Aggrieved by the order dated 25.04.2016 passed by the learned Commissioner of Income Tax (…

Lanco Solar Energy Private Limited, Hyderabad vs. ACIT, Circle-16(1), Hyderabad

In the result, both the appeals are dismissed in limine

ITA 670/HYD/2017[2012-13]Status: DisposedITAT Hyderabad20 Sept 2022AY 2012-13

Bench: Shri Rama Kanta Panda & Shri Laliet Kumarआ.अपी.सं / निर्धारण अपीलधर्थी / प्रत्‍यर्थी / वर्ा / A.Y.

For Appellant: Shri P. Murali Mohan Rao, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 143(3)Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण अपीलधर्थी / प्रत्‍यर्थी / वर्ा / A.Y. ITA Nos. Appellant Respondent 670/Hyd/2017 2012-13 M/s. Lanco Solar Asst. Commissioner Energy Private of Income Tax, Limited, Circle-16(1), Hyderabad 1882/Hyd/2017 2013-14 Hyderabad [PAN: AABCL7372G] निर्धाररती‍द्वधरध/Assessee by: Shri P. Murali Mohan Rao, AR रधजस्‍व‍द्वधरध/Revenue by: Shri Vijay Bhaskar Reddy, CIT-DR सुिवधई‍की‍तधरीख/Date of hearing: 20/09/2022 घोर्…

Lanco Solar Energy Private Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Circle-16(1), Hyderabad

In the result, both the appeals are dismissed in limine

ITA 1882/HYD/2017[2013-14]Status: DisposedITAT Hyderabad20 Sept 2022AY 2013-14

Bench: Shri Rama Kanta Panda & Shri Laliet Kumarआ.अपी.सं / निर्धारण अपीलधर्थी / प्रत्‍यर्थी / वर्ा / A.Y.

For Appellant: Shri P. Murali Mohan Rao, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 143(3)Section 31Section 7

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Il & Fs Engineering & Constructions Co. Limited, Hyderabad

In the result, all these appeals are dismissed in limine

ITA 135/HYD/2020[2014-15]Status: FixedITAT Hyderabad19 Sept 2022AY 2014-15

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri K.C.Devdas, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent वर्ा / A.Y. ITA Nos. 1886/Hyd/2019 2008-09 1887/Hyd/2019 2009-10 Dy. Commissioner of Income Tax, Central Circle-9, IL & FS Engineering Hyderabad 1888/Hyd/2019 2010-11 & Construction Company Limited, (Formerly M/s. 1889/Hyd/2019 2011-12 MaytasInfra Limited) Hyderabad 1890/Hyd/2019 2012-13 [PAN: AABCM3722F] Asst. Commissioner 1891/Hyd/2019 2013-14 of Income…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Il & Fs Engineering & Constructions Co. Limited, Hyderabad

In the result, all these appeals are dismissed in limine

ITA 134/HYD/2020[2013-14]Status: FixedITAT Hyderabad19 Sept 2022AY 2013-14

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri K.C.Devdas, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent वर्ा / A.Y. ITA Nos. 1886/Hyd/2019 2008-09 1887/Hyd/2019 2009-10 Dy. Commissioner of Income Tax, Central Circle-9, IL & FS Engineering Hyderabad 1888/Hyd/2019 2010-11 & Construction Company Limited, (Formerly M/s. 1889/Hyd/2019 2011-12 MaytasInfra Limited) Hyderabad 1890/Hyd/2019 2012-13 [PAN: AABCM3722F] Asst. Commissioner 1891/Hyd/2019 2013-14 of Income…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Il & Fs Engineering & Constructions Co. Limited, Hyderabad

In the result, all these appeals are dismissed in limine

ITA 133/HYD/2020[2011-12]Status: FixedITAT Hyderabad19 Sept 2022AY 2011-12

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri K.C.Devdas, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent वर्ा / A.Y. ITA Nos. 1886/Hyd/2019 2008-09 1887/Hyd/2019 2009-10 Dy. Commissioner of Income Tax, Central Circle-9, IL & FS Engineering Hyderabad 1888/Hyd/2019 2010-11 & Construction Company Limited, (Formerly M/s. 1889/Hyd/2019 2011-12 MaytasInfra Limited) Hyderabad 1890/Hyd/2019 2012-13 [PAN: AABCM3722F] Asst. Commissioner 1891/Hyd/2019 2013-14 of Income…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Il & Fs Engineering & Constructions Co. Limited, Hyderabad

In the result, all these appeals are dismissed in limine

ITA 132/HYD/2020[2010-11]Status: FixedITAT Hyderabad19 Sept 2022AY 2010-11

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri K.C.Devdas, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent वर्ा / A.Y. ITA Nos. 1886/Hyd/2019 2008-09 1887/Hyd/2019 2009-10 Dy. Commissioner of Income Tax, Central Circle-9, IL & FS Engineering Hyderabad 1888/Hyd/2019 2010-11 & Construction Company Limited, (Formerly M/s. 1889/Hyd/2019 2011-12 MaytasInfra Limited) Hyderabad 1890/Hyd/2019 2012-13 [PAN: AABCM3722F] Asst. Commissioner 1891/Hyd/2019 2013-14 of Income…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Il & Fs Engineering & Constructions Co. Limited, Hyderabad

In the result, all these appeals are dismissed in limine

ITA 131/HYD/2020[2009-10]Status: FixedITAT Hyderabad19 Sept 2022AY 2009-10

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri K.C.Devdas, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent वर्ा / A.Y. ITA Nos. 1886/Hyd/2019 2008-09 1887/Hyd/2019 2009-10 Dy. Commissioner of Income Tax, Central Circle-9, IL & FS Engineering Hyderabad 1888/Hyd/2019 2010-11 & Construction Company Limited, (Formerly M/s. 1889/Hyd/2019 2011-12 MaytasInfra Limited) Hyderabad 1890/Hyd/2019 2012-13 [PAN: AABCM3722F] Asst. Commissioner 1891/Hyd/2019 2013-14 of Income…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Il & Fs Engineering & Constructions Co. Limited, Hyderabad

In the result, all these appeals are dismissed in limine

ITA 130/HYD/2020[2009-10]Status: FixedITAT Hyderabad19 Sept 2022AY 2009-10

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri K.C.Devdas, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent वर्ा / A.Y. ITA Nos. 1886/Hyd/2019 2008-09 1887/Hyd/2019 2009-10 Dy. Commissioner of Income Tax, Central Circle-9, IL & FS Engineering Hyderabad 1888/Hyd/2019 2010-11 & Construction Company Limited, (Formerly M/s. 1889/Hyd/2019 2011-12 MaytasInfra Limited) Hyderabad 1890/Hyd/2019 2012-13 [PAN: AABCM3722F] Asst. Commissioner 1891/Hyd/2019 2013-14 of Income…

Dy. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Vishwa Infrastructure and Services Private Limited, Hyderabad

In the result, both the appeals are dismissed in limine

ITA 818/HYD/2019[2015-16]Status: DisposedITAT Hyderabad19 Sept 2022AY 2015-16

Bench: Shri Inturi Rama Rao & Shri Laliet Kumar

For Appellant: NONEFor Respondent: Shri Rajendra Kumar, CIT-DR

Section 13Section 14Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण अपीलधर्थी / प्रत् यर्थी / वर्ा / A.Y. ITA Nos. Appellant Respondent M/s. Vishwa Dy.Commissioner 817/Hyd/2019 2014-15 Infrastructure and of Income Tax, Services Pvt. Ltd., Central Circle-3(2), Hyderabad 818/Hyd/2019 2015-16 Hyderabad [PAN: AABCV9814F] निर्धाररती द्वधरध/Assessee by: NONE रधजस् व द्वधरध/Revenue by: Shri Rajendra Kumar, CIT-DR सुिवधई की तधरीख/Date of hearing: 19/09/2022 घोर्णध की तधरीख/Pron…

Dy. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Vishwa Infrastructure and Services Private Limited, Hyderabad

In the result, both the appeals are dismissed in limine

ITA 817/HYD/2019[2014-15]Status: DisposedITAT Hyderabad19 Sept 2022AY 2014-15

Bench: Shri Inturi Rama Rao & Shri Laliet Kumar

For Appellant: NONEFor Respondent: Shri Rajendra Kumar, CIT-DR

Section 13Section 14Section 31Section 7

Icsa (India) Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-2(1), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 474/HYD/2019[2013-14]Status: DisposedITAT Hyderabad19 Sept 2022AY 2013-14

Bench: Shri Rama Kanta Panda & Shri Laliet Kumarआ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी /

For Appellant: Shri P. Murali Mohan Rao, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / ITA Nos. / A.Y. Respondent 468/Hyd/2019 2006-07 Dy. Commissioner of Income Tax, Circle-2(1), 469/Hyd/2019 2007-08 Hyderabad M/s. ICSA (India) Limited, Dy. Commissioner of Hyderabad Income Tax, [PAN: AABCM5465F] 470/Hyd/2019 2009-10 Central Circle-2(1), Hyderabad Addl. CIT, 471/Hyd/2019 2010-11 Range-2, Hyderabad Dy. Commissioner of Income Tax, 474/Hyd/2019 2013-…

Icsa (India) Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-2(1), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 471/HYD/2019[2010-11]Status: DisposedITAT Hyderabad19 Sept 2022AY 2010-11

Bench: Shri Rama Kanta Panda & Shri Laliet Kumarआ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी /

For Appellant: Shri P. Murali Mohan Rao, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / ITA Nos. / A.Y. Respondent 468/Hyd/2019 2006-07 Dy. Commissioner of Income Tax, Circle-2(1), 469/Hyd/2019 2007-08 Hyderabad M/s. ICSA (India) Limited, Dy. Commissioner of Hyderabad Income Tax, [PAN: AABCM5465F] 470/Hyd/2019 2009-10 Central Circle-2(1), Hyderabad Addl. CIT, 471/Hyd/2019 2010-11 Range-2, Hyderabad Dy. Commissioner of Income Tax, 474/Hyd/2019 2013-…

Icsa (India) Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-2(1), Hyderabad

In the result, all these appeals are dismissed in limine

ITA 470/HYD/2019[2009-10]Status: DisposedITAT Hyderabad19 Sept 2022AY 2009-10

Bench: Shri Rama Kanta Panda & Shri Laliet Kumarआ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी /

For Appellant: Shri P. Murali Mohan Rao, ARFor Respondent: Shri Vijay Bhaskar Reddy, CIT-DR

Section 13Section 31Section 7

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / निर्धारण वर्ा अपीलधर्थी / Appellant प्रत्‍यर्थी / ITA Nos. / A.Y. Respondent 468/Hyd/2019 2006-07 Dy. Commissioner of Income Tax, Circle-2(1), 469/Hyd/2019 2007-08 Hyderabad M/s. ICSA (India) Limited, Dy. Commissioner of Hyderabad Income Tax, [PAN: AABCM5465F] 470/Hyd/2019 2009-10 Central Circle-2(1), Hyderabad Addl. CIT, 471/Hyd/2019 2010-11 Range-2, Hyderabad Dy. Commissioner of Income Tax, 474/Hyd/2019 2013-…