Germanischer Lloyd A.G v. Deputy Director of Income

35 Taxmann.com 347Reported decision2013#15739 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

Judgments citing Germanischer Lloyd A.G v. Deputy Director of Income

Germanischer Lloyd A.G v. Deputy Director of Income (35 Taxmann.com 347) — Cited in 6 Judgments | BharatTax