Geolife Organics v. ACIT

58 ITR (Trib) 297Income Tax Appellate Tribunal2017#25290 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 133ASection 142(1)Section 143(3)Section 147Section 271(1)(c)Section 250Section 143(1)

Issues it is cited on

accommodation entrysection 133section 133aincome-tax officersection 132(4)genuineness of the transactionsection 133(6)incriminating materialsection 271(1)(c)section 143(1)section 142(1)section 13

Judgments citing Geolife Organics v. ACIT

Indravadan Hanjarimal Jain, Mumbai vs. Circle 42(2)(1), Mumbai

In the result, all the appeals filed by the assessee stands allowed

ITA 6281/MUM/2024[2009-10]Status: DisposedITAT Mumbai04 Apr 2025AY 2009-10

Bench: Hon’Ble Shri Sandeep Gosain & Hon’Ble Shri Prabhash Shankar

Section 142(1)Section 143(1)Section 147Section 250Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & HON’BLE SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER ITA Nos. 6279, 6280 & 6281/Mum/2024 (A.Ys: 2007-08, 2008-09 & 2009-10 ) Indravadan Hanjarimal Jain Vs. Dy. CIT, Circ-42(2)(1) 701, Anmol Prestige, Near Kautilya Bhavan, BKC Patel Petrol Pump, Goregoan Bandra East 400104. PAN/GIR No. AAAPJ9737B (Applicant) (Respondent) Assessee by Ms. Ridhisha Jain a/w Shri Karan Jain Revenue by Shri Mahesh Pamnani, Sr.DR Date of Hearing 17.02.2025 Date of Pronouncement 04.04.2025 आदेश / ORDER PER SANDEEP GOSAIN, JM: Thes…

Indravadan Hanjarimal Jain, Mumbai vs. Circle 42(2)(1), Mumbai

In the result, all the appeals filed by the assessee stands allowed

ITA 6280/MUM/2024[2008-09]Status: DisposedITAT Mumbai04 Apr 2025AY 2008-09

Bench: Hon’Ble Shri Sandeep Gosain & Hon’Ble Shri Prabhash Shankar

Section 142(1)Section 143(1)Section 147Section 250Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & HON’BLE SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER ITA Nos. 6279, 6280 & 6281/Mum/2024 (A.Ys: 2007-08, 2008-09 & 2009-10 ) Indravadan Hanjarimal Jain Vs. Dy. CIT, Circ-42(2)(1) 701, Anmol Prestige, Near Kautilya Bhavan, BKC Patel Petrol Pump, Goregoan Bandra East 400104. PAN/GIR No. AAAPJ9737B (Applicant) (Respondent) Assessee by Ms. Ridhisha Jain a/w Shri Karan Jain Revenue by Shri Mahesh Pamnani, Sr.DR Date of Hearing 17.02.2025 Date of Pronouncement 04.04.2025 आदेश / ORDER PER SANDEEP GOSAIN, JM: Thes…

Indravadan Hanjarimal Jain, Mumbai vs. Circle 42(2)(1), Mumbai

In the result, all the appeals filed by the assessee stands allowed

ITA 6279/MUM/2024[2007-08]Status: DisposedITAT Mumbai04 Apr 2025AY 2007-08

Bench: Hon’Ble Shri Sandeep Gosain & Hon’Ble Shri Prabhash Shankar

Section 142(1)Section 143(1)Section 147Section 250Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & HON’BLE SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER ITA Nos. 6279, 6280 & 6281/Mum/2024 (A.Ys: 2007-08, 2008-09 & 2009-10 ) Indravadan Hanjarimal Jain Vs. Dy. CIT, Circ-42(2)(1) 701, Anmol Prestige, Near Kautilya Bhavan, BKC Patel Petrol Pump, Goregoan Bandra East 400104. PAN/GIR No. AAAPJ9737B (Applicant) (Respondent) Assessee by Ms. Ridhisha Jain a/w Shri Karan Jain Revenue by Shri Mahesh Pamnani, Sr.DR Date of Hearing 17.02.2025 Date of Pronouncement 04.04.2025 आदेश / ORDER PER SANDEEP GOSAIN, JM: Thes…