Genesis Colors (P.) Ltd. v. CIT

42 Taxmann.com 552High Court2014#24939 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 142(1)Section 143(3)Section 263 Section 115BBE Section 143(2)Section 143(3A)Section 143(3B)Section 144B

Judgments citing Genesis Colors (P.) Ltd. v. CIT

Alicon Castalloy Ltd, Pune vs. PCIT, -1, Pune

In the result, appeal of the Assessee is allowed

ITA 1377/PUN/2025[2020-21]Status: DisposedITAT Pune14 Nov 2025AY 2020-21

Bench: Ms.Astha Chandra & Dr.Dipak P. Ripoteआयकर अपऩल सं. / Ita No.1377/Pun/2025 निर्धारण वषा / Assessment Year: 2020-21 Alicon Castalloy Ltd., V The Pr.Commissioner Of Gat No.1426, Village S Income Tax-1, Pune. Shikrapur, Taluka Shirur, Pune – 412208. Pan: Aabcp0252B Appellant/ Assessee Respondent / Revenue Assessee By Shri Nikhil S Pathak Revenue By Shri Aditya Shukla – Cit(Dr) Date Of Hearing 17/09/2025 Date Of Pronouncement 14/11/2025 आदेश/ Order Per Dr. Dipak P. Ripote, Am: This Is An Appeal Filed By The Assessee Against The Order Of Ld.Principal Commissioner Of Income Tax, Pune-1, Under Section 263 Of The Income Tax Act, 1961 Dated 27.03.2025 For Assessment Year 2020-21 Emanating From The Assessment Order U/S.143(3) Of The Act, Dated 20.09.2022. The Assessee Has Raised The Following Grounds Of Appeal : “1] The Learned Pr.C1T Erred In Revising The Asst, Order Passed U/S

Section 143(3)Section 263

…आयकर अपीलीय अधिकरण ”ए” न्यायपीठ पुणेमें। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A” :: PUNE BEFORE MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपऩल सं. / ITA No.1377/PUN/2025 निर्धारण वषा / Assessment Year: 2020-21 Alicon Castalloy Ltd., V The Pr.Commissioner of Gat No.1426, Village s Income Tax-1, Pune. Shikrapur, Taluka Shirur, Pune – 412208. PAN: AABCP0252B Appellant/ Assessee Respondent / Revenue Assessee by Shri Nikhil S Pathak Revenue by Shri Aditya Shukla – CIT(DR) Date of hearing 17/09/2025 Date of pronouncement 14/11/2025 आदेश/ ORDER PER DR. DIPAK P. RIPOT…

Pushp Raj Bohra, Jalore vs. Pr. CIT – 1, Jodhpur

In the result, appeal filed by the Assessee is allowed

ITA 374/JODH/2024[2018-19]Status: DisposedITAT Jodhpur21 Apr 2025AY 2018-19

Bench: Dr. Mitha Lal Meena, Hon'Ble & Shri Udayan Das Gupta, Hon'Ble

Section 142(1)Section 143Section 143(2)Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH (Virtual) JODHPUR BEFORE DR. MITHA LAL MEENA, HON'BLE ACCOUNTANT MEMBER AND SHRI UDAYAN DAS GUPTA, HON'BLE JUDICIAL MEMBER ITA No. 374/Jodh/2024 (Assessment Year 2018-19) Vs. Pr. Commissioner of Income Tax-1, Jodhpur. Pushp Raj Bohra M-09, Shivaji Nagar, Jalore - 343001 PAN No. AANPB4456C Assessee by Shri Gautam Chand Baid, C.A. and Shri Mayank Taparia, Advocate. Shri Manoj Kumar Mahar (CIT- D.R.) Revenue by Date of Hearing 20.02.2025. Date of Pronouncement 21.03.2025. DR. MITHA LAL MEENA, Α.Μ. ORDER This appeal by the assessee is directed against the revisionary…

Smt. Parulben Rajubhai Trivedi, Ahmedabad vs. ITO, Ward-6(1)(3), Ahmedabad

In the result, the appeal of the assessee is allowed

ITA 1308/AHD/2018[2013-14]Status: DisposedITAT Ahmedabad28 Mar 2019AY 2013-14

Bench: Shri Pradip Kumar Kedia & Shri Mahavir Prasad, Judicial Memebr आयकर अपील सं./I.T.A. No. 1308/Ahd/2018 ("नधा"रण वष" / Assessment Year : 2013-14)

For Respondent: Shri O. P. Sharma, CIT.D.R

Section 143(3)Section 263

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘C’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR आयकर अपील सं./I.T.A. No. 1308/Ahd/2018 ("नधा"रण वष" / Assessment Year : 2013-14) Smt. Parulben Rajubhai ITO बनाम/ Trivedi Ward -6(1)(3), Vs. Room No. 104, 1st Floor, 301, Amulya Apartment, 17, Prakash Nagar Society, Narayan Chambers, Nr. Jay Hind School, Ashram Road, Ahmedabad Maninagar, Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ADOPT3852E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri Vartik Chokshi,…