DR REDDYS LABORATORIES LIMITED,HYDERABAD vs. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-8(1), HYDERABAD
In the result, the appeal filed by the assessee is dismissed
ITA 409/HYD/2023[2011-12]Status: DisposedITAT Hyderabad07 Apr 2025AY 2011-12
Bench: Shri Vijay Pal Rao, Hon’Ble & Shri Manjunatha G., Hon’Bleआ.अपी.सं /Ita No.409/Hyd/2023 (िनधा"रण वष"/Assessment Year: 2011-12) Dr. Reddy’S Laboratories Deputy Commissioner Limited Vs. Of Income Tax Hyderabad Circle-8(1) [Pan: Aaacd7999Q] Hyderabad (Appellant) (Respondent) िनधा"रती "ारा/Assessee By: Shri S.P.Chidambaram, Ar राज" व "ारा/Revenue By: Shri B.Bala Krishna, Cit-Dr सुनवाई की तारीख/Date Of Hearing: 09/01/2025 घोषणा की तारीख/Date Of 07/04/2025 Pronouncement: आदेश / Order Per. Manjunatha G., A.M: This Appeal Filed By The Assessee Is Directed Against The Order Dated 09.06.2023 Of The Learned Commissioner Of Income Tax (Appeals) [Ld.Cit(A)], National Faceless Appeal Centre, Delhi, Pertaining To A.Y.2011-12. 2. The Assessee Has Raised The Following Grounds Of Appeal:
For Appellant: Shri S.P.Chidambaram, ARFor Respondent: Shri B.Bala Krishna, CIT-DR
Section 115JSection 143(3)Section 147Section 148Section 154Section 234C
…आयकर अपीलीय अिधकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A’ Bench, Hyderabad Before Shri Vijay Pal Rao, Hon’ble Vice President and Shri Manjunatha G., Hon’ble Accountant Member आ.अपी.सं /ITA No.409/Hyd/2023 (िनधा"रण वष"/Assessment Year: 2011-12) Dr. Reddy’s Laboratories Deputy Commissioner Limited Vs. of Income Tax Hyderabad Circle-8(1) [PAN: AAACD7999Q] Hyderabad (Appellant) (Respondent) िनधा"रती "ारा/Assessee by: Shri S.P.Chidambaram, AR राज" व "ारा/Revenue by: Shri B.Bala Krishna, CIT-DR सुनवाई की तारीख/Date of Hearing: 09/01/2025 घोषणा की तारीख/Date of 07/04/2025 Pronouncement: आदे…
