Gems v. ACIT

104 TTJ 298Income Tax Appellate Tribunal#18704 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2015.

Judgments citing Gems v. ACIT

ITO 10(2)(2), MUMBAI vs. LIONBRIDGE TECHNOLOGIES P.LTD, NAVI MUMBAI

In the result, the appeals of the assessee in ITA No

ITA 290/MUM/2015[2010-11]Status: DisposedITAT Mumbai18 Nov 2015AY 2010-11

Bench: Sh. A.D. Jainand Sh. N.K. Billaiya

For Appellant: S/Sh. Ajay Vohra. Sr.Advocate & N.K. Jain, AdvocateFor Respondent: S/Sh. N.K.Chand, CIT(DR) & Jitendra Yadav

…rgin. In this regard, reliance has been placed on the following case laws: 1) “Renaissance Jewellery (P) Ltd”, 101 ITD 380. 2) “Changepon Technologies (P) Ltd. vs. ACIT”, 119 TTJ 18 3) “Priyanka Gems vs. ACIT”, 94 TTJ 557 4) “Discover India Tours (P) Ltd.”, 104 TTJ 298 (Del.) 5. “DCIT vs. Think 3 Designs India (P) Ltd.” 6. “Think 3 Designs India (P) Ltd. vs. DCIT”, ITA Nos. 692 to 694(Bang)/2010 (Bang. ITAT). 7. “K. Uttamlal Exports Ltd. vs. DCIT”, 133 Taxman 248 (Mum.) 8. “Mohindra Impex vs. ACIT”, 121 Taxman 326 (Del.) 9. “ITO vs. Banyan Chemicals (P) Ltd.”, 310 ITR 384 15 ITA No.668(Asr)/2014 10. “Living…

LIONBRIDGE TECHNOLOGIES P.LTD,NAVI MUMBAI vs. ITO 8(2)(2), MUMBAI

In the result, the appeals of the assessee in ITA No

ITA 7415/MUM/2014[2010-11]Status: DisposedITAT Mumbai18 Nov 2015AY 2010-11

Bench: Sh. A.D. Jainand Sh. N.K. Billaiya

For Appellant: S/Sh. Ajay Vohra. Sr.Advocate & N.K. Jain, AdvocateFor Respondent: S/Sh. N.K.Chand, CIT(DR) & Jitendra Yadav

…rgin. In this regard, reliance has been placed on the following case laws: 1) “Renaissance Jewellery (P) Ltd”, 101 ITD 380. 2) “Changepon Technologies (P) Ltd. vs. ACIT”, 119 TTJ 18 3) “Priyanka Gems vs. ACIT”, 94 TTJ 557 4) “Discover India Tours (P) Ltd.”, 104 TTJ 298 (Del.) 5. “DCIT vs. Think 3 Designs India (P) Ltd.” 6. “Think 3 Designs India (P) Ltd. vs. DCIT”, ITA Nos. 692 to 694(Bang)/2010 (Bang. ITAT). 7. “K. Uttamlal Exports Ltd. vs. DCIT”, 133 Taxman 248 (Mum.) 8. “Mohindra Impex vs. ACIT”, 121 Taxman 326 (Del.) 9. “ITO vs. Banyan Chemicals (P) Ltd.”, 310 ITR 384 15 ITA No.668(Asr)/2014 10. “Living…

LIONBRIDGE TECHNOLOGIES P. LTD,NAVI MUMBAI vs. ITO RG 8(2)(2), MUMBAI

In the result, the appeals of the assessee in ITA No

ITA 668/MUM/2014[2009-10]Status: DisposedITAT Mumbai18 Nov 2015AY 2009-10

Bench: Sh. A.D. Jainand Sh. N.K. Billaiya

For Appellant: S/Sh. Ajay Vohra. Sr.Advocate & N.K. Jain, AdvocateFor Respondent: S/Sh. N.K.Chand, CIT(DR) & Jitendra Yadav

…rgin. In this regard, reliance has been placed on the following case laws: 1) “Renaissance Jewellery (P) Ltd”, 101 ITD 380. 2) “Changepon Technologies (P) Ltd. vs. ACIT”, 119 TTJ 18 3) “Priyanka Gems vs. ACIT”, 94 TTJ 557 4) “Discover India Tours (P) Ltd.”, 104 TTJ 298 (Del.) 5. “DCIT vs. Think 3 Designs India (P) Ltd.” 6. “Think 3 Designs India (P) Ltd. vs. DCIT”, ITA Nos. 692 to 694(Bang)/2010 (Bang. ITAT). 7. “K. Uttamlal Exports Ltd. vs. DCIT”, 133 Taxman 248 (Mum.) 8. “Mohindra Impex vs. ACIT”, 121 Taxman 326 (Del.) 9. “ITO vs. Banyan Chemicals (P) Ltd.”, 310 ITR 384 15 ITA No.668(Asr)/2014 10. “Living…

ITO 8(2)(2), MUMBAI vs. LIONBRIDGE TECHNOLOGIES P.LTD, NAVI MUMBAI

In the result, the appeals of the assessee in ITA No

ITA 1375/MUM/2014[2009-10]Status: DisposedITAT Mumbai18 Nov 2015AY 2009-10

Bench: Sh. A.D. Jainand Sh. N.K. Billaiya

For Appellant: S/Sh. Ajay Vohra. Sr.Advocate & N.K. Jain, AdvocateFor Respondent: S/Sh. N.K.Chand, CIT(DR) & Jitendra Yadav

…rgin. In this regard, reliance has been placed on the following case laws: 1) “Renaissance Jewellery (P) Ltd”, 101 ITD 380. 2) “Changepon Technologies (P) Ltd. vs. ACIT”, 119 TTJ 18 3) “Priyanka Gems vs. ACIT”, 94 TTJ 557 4) “Discover India Tours (P) Ltd.”, 104 TTJ 298 (Del.) 5. “DCIT vs. Think 3 Designs India (P) Ltd.” 6. “Think 3 Designs India (P) Ltd. vs. DCIT”, ITA Nos. 692 to 694(Bang)/2010 (Bang. ITAT). 7. “K. Uttamlal Exports Ltd. vs. DCIT”, 133 Taxman 248 (Mum.) 8. “Mohindra Impex vs. ACIT”, 121 Taxman 326 (Del.) 9. “ITO vs. Banyan Chemicals (P) Ltd.”, 310 ITR 384 15 ITA No.668(Asr)/2014 10. “Living…

Gems v. ACIT (104 TTJ 298) — Cited in 4 Judgments | BharatTax