Gebilal Kanhaialal (HUF) v. ACIT

143 Taxmann 42High Court#22560 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,628 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing Gebilal Kanhaialal (HUF) v. ACIT

Gebilal Kanhaialal (HUF) v. ACIT (143 Taxmann 42) — Cited in 3 Judgments | BharatTax