Gaurav v. Shah v. ACIT

44 Taxmann.com 65High Court2014#15865 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

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Issues it is cited on

section 221section 53going concernsection 17section 22section 54unexplained investmentsection 153aprevious yearpersoncompanysection 143(3)

Judgments citing Gaurav v. Shah v. ACIT

ACIT Central Circle 2 (3), Chennai vs. M/S Sbq Steels Ltd, Chennai

In the result, the appeals of the Revenue in ITA Nos

ITA 579/CHNY/2018[2013-14]Status: DisposedITAT Chennai25 Nov 2022AY 2013-14

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri B. Ramakrishnan, FCAFor Respondent: Shri Guru Bashyam, CIT
Section 143(3)Section 22(4)Section 33(1)Section 54

…आयकर अपील"य अ"धकरण,‘बी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 300, 301, 302, 303, 578 & 579/CHNY/2018 िनधा"रण वष"/Assessment Years: 2008-09,2009-10,2010-11,2011-12, 2012-13 & 2013-14 The ACIT, SBQ Steels Ltd., Central Circle - 2(3), Vs. No.6/13, North Avenue, Chennai. Kesavaperumalpuram, Chennai – 600 028. PAN : AAKCS 8867Q (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri B. R…

ACIT Central Circle 2 (3), Chennai vs. M/S Sbq Steels Ltd, Chennai

In the result, the appeals of the Revenue in ITA Nos

ITA 578/CHNY/2018[2012-13]Status: DisposedITAT Chennai25 Nov 2022AY 2012-13

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri B. Ramakrishnan, FCAFor Respondent: Shri Guru Bashyam, CIT
Section 143(3)Section 22(4)Section 33(1)Section 54

…आयकर अपील"य अ"धकरण,‘बी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 300, 301, 302, 303, 578 & 579/CHNY/2018 िनधा"रण वष"/Assessment Years: 2008-09,2009-10,2010-11,2011-12, 2012-13 & 2013-14 The ACIT, SBQ Steels Ltd., Central Circle - 2(3), Vs. No.6/13, North Avenue, Chennai. Kesavaperumalpuram, Chennai – 600 028. PAN : AAKCS 8867Q (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri B. R…

ACIT, Central Circle 2(3), Chennai vs. Sbq Steels Ltd, Chennai

In the result, the appeals of the Revenue in ITA Nos

ITA 303/CHNY/2018[2011-12]Status: DisposedITAT Chennai25 Nov 2022AY 2011-12

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri B. Ramakrishnan, FCAFor Respondent: Shri Guru Bashyam, CIT
Section 143(3)Section 22(4)Section 33(1)Section 54

…आयकर अपील"य अ"धकरण,‘बी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 300, 301, 302, 303, 578 & 579/CHNY/2018 िनधा"रण वष"/Assessment Years: 2008-09,2009-10,2010-11,2011-12, 2012-13 & 2013-14 The ACIT, SBQ Steels Ltd., Central Circle - 2(3), Vs. No.6/13, North Avenue, Chennai. Kesavaperumalpuram, Chennai – 600 028. PAN : AAKCS 8867Q (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri B. R…

ACIT, Central Circle 2(3), Chennai vs. Sbq Steels Ltd, Chennai

In the result, the appeals of the Revenue in ITA Nos

ITA 302/CHNY/2018[2010-11]Status: DisposedITAT Chennai25 Nov 2022AY 2010-11

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri B. Ramakrishnan, FCAFor Respondent: Shri Guru Bashyam, CIT
Section 143(3)Section 22(4)Section 33(1)Section 54

…आयकर अपील"य अ"धकरण,‘बी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 300, 301, 302, 303, 578 & 579/CHNY/2018 िनधा"रण वष"/Assessment Years: 2008-09,2009-10,2010-11,2011-12, 2012-13 & 2013-14 The ACIT, SBQ Steels Ltd., Central Circle - 2(3), Vs. No.6/13, North Avenue, Chennai. Kesavaperumalpuram, Chennai – 600 028. PAN : AAKCS 8867Q (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri B. R…

ACIT, Central Circle 2(3), Chennai vs. Sbq Steels Ltd, Chennai

In the result, the appeals of the Revenue in ITA Nos

ITA 301/CHNY/2018[2009-10]Status: DisposedITAT Chennai25 Nov 2022AY 2009-10

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri B. Ramakrishnan, FCAFor Respondent: Shri Guru Bashyam, CIT
Section 143(3)Section 22(4)Section 33(1)Section 54

…आयकर अपील"य अ"धकरण,‘बी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 300, 301, 302, 303, 578 & 579/CHNY/2018 िनधा"रण वष"/Assessment Years: 2008-09,2009-10,2010-11,2011-12, 2012-13 & 2013-14 The ACIT, SBQ Steels Ltd., Central Circle - 2(3), Vs. No.6/13, North Avenue, Chennai. Kesavaperumalpuram, Chennai – 600 028. PAN : AAKCS 8867Q (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri B. R…

ACIT, Central Circle 2(3), Chennai vs. Sbq Steels Ltd, Chennai

In the result, the appeals of the Revenue in ITA Nos

ITA 300/CHNY/2018[2008-09]Status: DisposedITAT Chennai25 Nov 2022AY 2008-09

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri B. Ramakrishnan, FCAFor Respondent: Shri Guru Bashyam, CIT
Section 143(3)Section 22(4)Section 33(1)Section 54

…आयकर अपील"य अ"धकरण,‘बी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 300, 301, 302, 303, 578 & 579/CHNY/2018 िनधा"रण वष"/Assessment Years: 2008-09,2009-10,2010-11,2011-12, 2012-13 & 2013-14 The ACIT, SBQ Steels Ltd., Central Circle - 2(3), Vs. No.6/13, North Avenue, Chennai. Kesavaperumalpuram, Chennai – 600 028. PAN : AAKCS 8867Q (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri B. R…

Gaurav v. Shah v. ACIT (44 Taxmann.com 65) — Cited in 6 Judgments | BharatTax