Gaurav Triyugi Singh v. ITO

MC COY DRUGS PRIVATE LIMITED ,MUMBAI vs. THE INCOME TAX OFFICER, WARD 10(2)(3), MUMBAI

Appeal are allowed for statistical purposes

Bench: Shri Amit Shukla, Jm & Shri Arun Khodpia, Am

…आयकर अपीलीय अिधकरण "ाय पीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & SHRI ARUN KHODPIA, AM I.T.A. No. 6449/Mum/2025 (Assessment Year: 2013-14) Mc coy Drugs Private Ltd., ITO, Ward-10(2)(3), 3rd Floor, Siddhshila Apartments, Aayakar Bhavan, M.K. Road, Opp. Jivanbharti School, New Marine Lines, Vs. Timaliyawad, Nanpura HO Surat Mumbai-400020. Gujarat-395001 PAN: AADCM9555E Assessee -अपीलाथ" / Appellant Revenue - ""थ" / Respondent : Assessee by : Shri K. Shivaram, Sr. Advocate & Ms. Neelam jadhav, AR Revenue by : Shri Annavaran Kosuri, Sr. DR 16.12.2025 Date of…

DCIT- 27(2), MUMBAI, VASHI, NAVI MUMBAI vs. NAYAN BUILDERS, GHATKOPAR EAST, MUMBAI

In the result, the appeal filed by the revenue is dismissed in above\nterms

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\nMUMBAI BENCH “B”, MUMBAI\nBEFORE MS. PADMAVATHY S, ACCOUNTANT MEMBER\nAND\nSHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER\nITA NO. 4039/MUM/2023 (AY:2018-19)\nDCIT-27(2),\nNayan Builders\nRoom No. 419, 4th floor, Tower No.\nMeghdoot,\nVallabh\nLane,\n6, Vashi Railway Station Complex, Vs. Ghatkopar East,\nVashi, Maharashtra-400 703\nMumbai-400 077\nPAN: AAPCM1543G\n(Appellant)\n(Respondent)\nDepartment Represented by\n: Shri Leyaqat Ali Aafaqui,\nLd. DR\nAssessee Represented by\n: Shri Paras Savla, Ld. AR\nDate of conclusion of Hearing\n: 15.07.2025\nDate of Pronou…

DCIT 42 1 1 , MUMBAI vs. PRATAP UTTAM PUROHIT, MUMBAI

…{ "clean_text": " | आयकर अपीलीय न्यायाधिकरण न्यायपीठ, मुंबई |\nIN THE INCOME-TAX APPELLATE TRIBUNAL “C” BENCH,\nMUMBAI\nBEFORESHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER\n&\nSHRI SANDEEP GOSAIN, JUDICIAL MEMBER\nआयकर अपीलसं./ITA No.2042/MUM/2025\n(निर्धारणवर्ष / Assessment Year :2014-)\nDCIT 42(1)(1)\nv/s.\nRoom No. 732, Kautilya\nबनाम\nBhavan, BKC,\nMaharashtra-400051\nPratap Uttam Purohit\n307, Jalaram Business\nCentre, Ganjawala Lane,\nChamunda Circle, Borivali\nWest, Maharastra-400092\nस्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AHCPP6451F\nAppellant/अपीलार्थी\n..\nRespondent/प्रतिवादी\nनिर्धारितीकी ओर से/Assesse…

INCOME TAX OFFICER-WARD-6(3)(1), MUMBAI vs. KOHINOOR PLANET CONSTRUCTIONS PVT. LTD., MUMBAI

In the result, the appeal filed by the revenue is partly allowed for statistical purpose

Bench: Ms. Kavitha Rajagopal, Jm & Smt. Renu Jauhri, Am & Kohinoor Planet Constructions Pvt. Assistant Commissioner Of Income Ltd. Tax, Circle 6(3)(1) 506, 5Th Floor, Aayakar Bhavan, Kohinoor Corporate Office, Senapati Vs. Bapat Marg, Dadar West, Mumbai – Maharishi Karve Road, Mumbai – 400028. 400020. Pan/Gir No. Aabcr6994E (Assessee) : (Respondent) & Income Tax Officer, Ward-6(3)(1) Kohinoor Planet Constructions Room No. 524, 5Th Floor, Aayakar Pvt. Ltd. Bhavan, M. K. Road, Mumbai – 3, Kohinoor Corporate Office, Vs. 400020. Senapati Bapat Marg, Dadar West, Mumbai – 400028. Pan/Gir No. Aabcr6994E (Assessee) : (Respondent) Assessee By : Shri. Jayesh Dadia : Shri. Biswanath Das – Cit Dr. Respondent By : 30.01.2025 Date Of Hearing Date Of Pronouncement : 29.04.2025 O R D E R Per Bench: These Are Cross Appeals Filed By The Assessee & Revenue, Challenging The Order Of The Learned Commissioner Of Income Tax (Appeals) Delhi (‘Ld. Cit(A)’ For Short)

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JM AND SMT. RENU JAUHRI, AM And Kohinoor Planet Constructions Pvt. Assistant Commissioner of Income Ltd. Tax, Circle 6(3)(1) 506, 5th Floor, Aayakar Bhavan, Kohinoor Corporate Office, Senapati Vs. Bapat Marg, Dadar West, Mumbai – Maharishi Karve Road, Mumbai – 400028. 400020. PAN/GIR No. AABCR6994E (Assessee) : (Respondent) & Income Tax Officer, Ward-6(3)(1) Kohinoor Planet Constructions Room No. 524, 5th Floor, Aayakar Pvt. Ltd. Bhavan, M. K. Road, Mumbai – 3, Kohinoor Corporate Office, Vs. 400020. Senapati Bapat Marg, Dadar Wes…

INCOME TAX OFFICER WARD-6(3)(1), MUMBAI vs. KOHINOOR PLANET CONSTRUCTIONS PRIVATE LIMITED, MUMBAI

In the result, the appeal filed by the revenue is partly allowed for statistical purpose

Bench: Ms. Kavitha Rajagopal, Jm & Smt. Renu Jauhri, Am & Kohinoor Planet Constructions Pvt. Assistant Commissioner Of Income Ltd. Tax, Circle 6(3)(1) 506, 5Th Floor, Aayakar Bhavan, Kohinoor Corporate Office, Senapati Vs. Bapat Marg, Dadar West, Mumbai – Maharishi Karve Road, Mumbai – 400028. 400020. Pan/Gir No. Aabcr6994E (Assessee) : (Respondent) & Income Tax Officer, Ward-6(3)(1) Kohinoor Planet Constructions Room No. 524, 5Th Floor, Aayakar Pvt. Ltd. Bhavan, M. K. Road, Mumbai – 3, Kohinoor Corporate Office, Vs. 400020. Senapati Bapat Marg, Dadar West, Mumbai – 400028. Pan/Gir No. Aabcr6994E (Assessee) : (Respondent) Assessee By : Shri. Jayesh Dadia : Shri. Biswanath Das – Cit Dr. Respondent By : 30.01.2025 Date Of Hearing Date Of Pronouncement : 29.04.2025 O R D E R Per Bench: These Are Cross Appeals Filed By The Assessee & Revenue, Challenging The Order Of The Learned Commissioner Of Income Tax (Appeals) Delhi (‘Ld. Cit(A)’ For Short)

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JM AND SMT. RENU JAUHRI, AM And Kohinoor Planet Constructions Pvt. Assistant Commissioner of Income Ltd. Tax, Circle 6(3)(1) 506, 5th Floor, Aayakar Bhavan, Kohinoor Corporate Office, Senapati Vs. Bapat Marg, Dadar West, Mumbai – Maharishi Karve Road, Mumbai – 400028. 400020. PAN/GIR No. AABCR6994E (Assessee) : (Respondent) & Income Tax Officer, Ward-6(3)(1) Kohinoor Planet Constructions Room No. 524, 5th Floor, Aayakar Pvt. Ltd. Bhavan, M. K. Road, Mumbai – 3, Kohinoor Corporate Office, Vs. 400020. Senapati Bapat Marg, Dadar Wes…

KOHINOOR PLANET CONSTRUCTIONS PRIVATE LIMITED,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 6(3)(2), MUMBAI

In the result, the appeal filed by the revenue is partly allowed for statistical purpose

Bench: Ms. Kavitha Rajagopal, Jm & Smt. Renu Jauhri, Am & Kohinoor Planet Constructions Pvt. Assistant Commissioner Of Income Ltd. Tax, Circle 6(3)(1) 506, 5Th Floor, Aayakar Bhavan, Kohinoor Corporate Office, Senapati Vs. Bapat Marg, Dadar West, Mumbai – Maharishi Karve Road, Mumbai – 400028. 400020. Pan/Gir No. Aabcr6994E (Assessee) : (Respondent) & Income Tax Officer, Ward-6(3)(1) Kohinoor Planet Constructions Room No. 524, 5Th Floor, Aayakar Pvt. Ltd. Bhavan, M. K. Road, Mumbai – 3, Kohinoor Corporate Office, Vs. 400020. Senapati Bapat Marg, Dadar West, Mumbai – 400028. Pan/Gir No. Aabcr6994E (Assessee) : (Respondent) Assessee By : Shri. Jayesh Dadia : Shri. Biswanath Das – Cit Dr. Respondent By : 30.01.2025 Date Of Hearing Date Of Pronouncement : 29.04.2025 O R D E R Per Bench: These Are Cross Appeals Filed By The Assessee & Revenue, Challenging The Order Of The Learned Commissioner Of Income Tax (Appeals) Delhi (‘Ld. Cit(A)’ For Short)

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JM AND SMT. RENU JAUHRI, AM And Kohinoor Planet Constructions Pvt. Assistant Commissioner of Income Ltd. Tax, Circle 6(3)(1) 506, 5th Floor, Aayakar Bhavan, Kohinoor Corporate Office, Senapati Vs. Bapat Marg, Dadar West, Mumbai – Maharishi Karve Road, Mumbai – 400028. 400020. PAN/GIR No. AABCR6994E (Assessee) : (Respondent) & Income Tax Officer, Ward-6(3)(1) Kohinoor Planet Constructions Room No. 524, 5th Floor, Aayakar Pvt. Ltd. Bhavan, M. K. Road, Mumbai – 3, Kohinoor Corporate Office, Vs. 400020. Senapati Bapat Marg, Dadar Wes…

KOHINOOR PLANET CONSTRUCTIONS PRIVATE LIMITED,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 6(3)(1), MUMBAI

In the result, the appeal filed by the revenue is partly allowed for statistical purpose

Bench: Ms. Kavitha Rajagopal, Jm & Smt. Renu Jauhri, Am & Kohinoor Planet Constructions Pvt. Assistant Commissioner Of Income Ltd. Tax, Circle 6(3)(1) 506, 5Th Floor, Aayakar Bhavan, Kohinoor Corporate Office, Senapati Vs. Bapat Marg, Dadar West, Mumbai – Maharishi Karve Road, Mumbai – 400028. 400020. Pan/Gir No. Aabcr6994E (Assessee) : (Respondent) & Income Tax Officer, Ward-6(3)(1) Kohinoor Planet Constructions Room No. 524, 5Th Floor, Aayakar Pvt. Ltd. Bhavan, M. K. Road, Mumbai – 3, Kohinoor Corporate Office, Vs. 400020. Senapati Bapat Marg, Dadar West, Mumbai – 400028. Pan/Gir No. Aabcr6994E (Assessee) : (Respondent) Assessee By : Shri. Jayesh Dadia : Shri. Biswanath Das – Cit Dr. Respondent By : 30.01.2025 Date Of Hearing Date Of Pronouncement : 29.04.2025 O R D E R Per Bench: These Are Cross Appeals Filed By The Assessee & Revenue, Challenging The Order Of The Learned Commissioner Of Income Tax (Appeals) Delhi (‘Ld. Cit(A)’ For Short)

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JM AND SMT. RENU JAUHRI, AM And Kohinoor Planet Constructions Pvt. Assistant Commissioner of Income Ltd. Tax, Circle 6(3)(1) 506, 5th Floor, Aayakar Bhavan, Kohinoor Corporate Office, Senapati Vs. Bapat Marg, Dadar West, Mumbai – Maharishi Karve Road, Mumbai – 400028. 400020. PAN/GIR No. AABCR6994E (Assessee) : (Respondent) & Income Tax Officer, Ward-6(3)(1) Kohinoor Planet Constructions Room No. 524, 5th Floor, Aayakar Pvt. Ltd. Bhavan, M. K. Road, Mumbai – 3, Kohinoor Corporate Office, Vs. 400020. Senapati Bapat Marg, Dadar Wes…

ACIT-6(1)(1), MUMBAI, MUMBAI vs. APOLLO DESIGN APPAREL PARKS LIMITED, MUMBAI

In the result, the appeal of the Revenue is dismissed

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 2008-09 Asst. Commissioner Of Income-Tax, M/S. Apollo Design Apparel Circle-6(1)(1),Mumbai Parks Limited 504, 5Th Floor, Aayakar Bhavan, Vs. 382,N.M.Joshi Marg, M K Road, Mumbai-400020. Chincpokli, Mumbai-400011 Pan No. Aahca 0613 R Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND MS. KAVITHA RAJAGOPAL (JUDICIAL MEMBER) Assessment Year: 2008-09 Asst. Commissioner Of Income-Tax, M/s. Apollo Design Apparel Circle-6(1)(1),Mumbai Parks Limited 504, 5th Floor, Aayakar Bhavan, Vs. 382,N.M.Joshi Marg, M K Road, Mumbai-400020. Chincpokli, Mumbai-400011 PAN NO. AAHCA 0613 R Appellant Respondent Assessee by : Ms. Dinkle Hariya Revenue by : DR. K. R. Subhash , Sr. DR Date of Hearing : 11/03/2025 Date of pronouncement : 25/04/2025 ORDER PER OM PRAKASH KANT, AM This appeal by the Reven…