Gateway Technolabs (P) Ltd. v. DCIT

M/S. Amazon Textiles Pvt. Ltd., Ahmedabad vs. The DCIT, Circle-1(1)(2), Ahmedabad

In the result the appeal filed by the revenue is dismissed

Bench: Shri Waseem Ahmed & Ms Madhumita Royआयकर अपील सं./Ita No. 2308/Ahd/2017 िनधा"रण वष"/Asstt. Year: 2014-2015 Amazon Textiles Pvt. Ltd.,, D.C.I.T., 105, Sakar-1, Vs. Circle-1(1)(2), Nr. Nehru Bridge, Ahmedabad. Ashram Road, Ahmedabad-380009. Pan: Aabcb6914E & आयकर अपील सं./Ita No. 2466/Ahd/2017 िनधा"रण वष"/Asstt. Year: 2014-2015 D.C.I.T., Amazon Textiles Pvt. Ltd.,, Circle-1(1)(1), Vs. 105, Sakar-1, Ahmedabad. Nr. Nehru Bridge, Ashram Road, Ahmedabad-380009. Pan: Aabcb6914E

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ C’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA No. 2308/AHD/2017 िनधा"रण वष"/Asstt. Year: 2014-2015 Amazon Textiles Pvt. Ltd.,, D.C.I.T., 105, Sakar-1, Vs. Circle-1(1)(2), Nr. Nehru Bridge, Ahmedabad. Ashram Road, Ahmedabad-380009. PAN: AABCB6914E And आयकर अपील सं./ITA No. 2466/AHD/2017 िनधा"रण वष"/Asstt. Year: 2014-2015 D.C.I.T., Amazon Textiles Pvt. Ltd.,, Circle-1(1)(1), Vs. 105, Sakar-1, Ahmedabad. Nr. Nehru Brid…

Goyal & Co. (Const.) Pvt.Ltd., Ahmedabad vs. DCIT Circle-2(1) (1), Ahmedabad

In the result, the appeal of the assessee is partly allowed

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’C’’ BENCH, AHMEDABAD BEFORE, SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos.1757-1758/AHD/2017 "नधा"रण वष"/Asstt. Years: 2013-2014 & 2014-15 Goyal & Co. (Const.) Pvt. Ltd., D.C.I.T, 10, Floor, Commerce House, Vs. Circle 2(1)(2), 100, ft Road, Prahlad nagar, Ahmedabad. Satellite, Ahmedabad. PAN: AABCG5459R (Applicant) (Respondent) Assessee by : Shri V.R. Chokshi, A.R Revenue by : Shri L.P. Jain, Sr.DR सुनवाई क" तार"ख/Date of Hearing : 29/07/2019 घोषणा क" तार"ख /Date of Pronouncement: 16…

Goyal & Co. (Const.) Pvt.Ltd., Ahmedabad vs. DCIT Circle-2(1) (1), Ahmedabad

In the result, the appeal of the assessee is partly allowed

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’C’’ BENCH, AHMEDABAD BEFORE, SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos.1757-1758/AHD/2017 "नधा"रण वष"/Asstt. Years: 2013-2014 & 2014-15 Goyal & Co. (Const.) Pvt. Ltd., D.C.I.T, 10, Floor, Commerce House, Vs. Circle 2(1)(2), 100, ft Road, Prahlad nagar, Ahmedabad. Satellite, Ahmedabad. PAN: AABCG5459R (Applicant) (Respondent) Assessee by : Shri V.R. Chokshi, A.R Revenue by : Shri L.P. Jain, Sr.DR सुनवाई क" तार"ख/Date of Hearing : 29/07/2019 घोषणा क" तार"ख /Date of Pronouncement: 16…