Ganta Vijaya Laxmi v. ITO Vijaywada

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judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2017 to 2022.

Judgments citing Ganta Vijaya Laxmi v. ITO Vijaywada

Balaraj Guttamidi, Manikonda vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, the appeal of assessee is dismissed

ITA 262/HYD/2020[2017-18]Status: DisposedITAT Hyderabad21 Dec 2022AY 2017-18

Bench: Shri R.K. Panda & Shri Laliet Kumarassessment Year: 2017-18 Balaraj Guttamidi, Vs. The Income Tax Officer, Ward – 8(1), R/O. Rangareddy. Hyderabad. Pan : Btlpg4930J. (Appellant) (Respondent) Assessee By: Shri T. Chaitanya Kumar. Revenue By: Shri Kumar Adithya. Date Of Hearing: 20.12.2022 Date Of Pronouncement: 21.12.2022

For Appellant: Shri T. Chaitanya KumarFor Respondent: Shri Kumar Adithya

Section 143(2)Section 143(3)Section 234ASection 54Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Assessment Year: 2017-18 Balaraj Guttamidi, Vs. The Income Tax Officer, Ward – 8(1), R/o. Rangareddy. Hyderabad. PAN : BTLPG4930J. (Appellant) (Respondent) Assessee by: Shri T. Chaitanya Kumar. Revenue by: Shri Kumar Adithya. Date of hearing: 20.12.2022 Date of pronouncement: 21.12.2022 O R D E R PER LALIET KUMAR, J.M. The appeal of the assessee for A.Y. 2017-18 arises from the order of Commissioner of Income Tax (Appeals) – 2, Hyderabad dt.06.02.2020 invoking…

Braham Prakash, Gurgaon vs. ITO Ward - 1(3), Gurgaon

In the result, appeal of the assessee is dismissed

ITA 6188/DEL/2019[2011-12]Status: DisposedITAT Delhi18 Feb 2022AY 2011-12

Bench: Shri Kul Bharat[Assessment Year: 2011-12

Section 147Section 148Section 234BSection 54BSection 54F

…1 Braham Prakash Vs. ITO IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC”: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER [Assessment Year: 2011-12 Braham Prakash, Vs Income-tax Officer, C/o Kunal Aggarwal & Associates, Ward-2(4), Gurgaon 226, 2nd Floor, jmD Megapolis, Sohna Road, Sector-48, Gurgaon, Haryana-122001 PAN- BMGPP4895K APPELLANT RESPONDENT Appellant by None Respondent by Sh. Anil Kumar Sharma, Sr. DR Date of hearing 14.02.2022 Date of pronouncement 18.02.2022 O R D E R PER KUL BHARAT, JM: This appeal, by the assessee, is directed against the order of the learned Commissioner of Income-ta…

Sri Anand Kumar Dhanuka, Ranchi vs. ITO Ward-1(1), Ranchi

In the result, the assessee’s appeal is allowed

ITA 163/RAN/2018[11-12]Status: DisposedITAT Ranchi31 Jul 2020

Bench: Shri S.S. Godara, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.163/Ran/2018 ("नधा"रणवष" / Assessment Year:2011-12)

For Appellant: Shri Devesh Poddar, AdvocateFor Respondent: Shri Indrajit Singh, CIT DR

Section 10Section 22Section 263Section 54Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL RANCHI, ‘E’COURT, AT KOLKATA BEFORE SHRI S.S. GODARA, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.163/Ran/2018 ("नधा"रणवष" / Assessment Year:2011-12) Anand Kumar Dhanuka Vs. ITO, Ward-1(1), Ranchi Flat No. 604, 6th Floor, Residency Estate, Amaltash, Old H.B. road, Lalpur, Ranchi-834001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ACAPD 6322 L (Appellant) .. (Respondent) Appellant by : Shri Devesh Poddar, Advocate Respondent by :Shri Indrajit Singh, CIT DR सुनवाईक"तार"ख/ Date of Hearing : 13/07/2020 घोषणाक"तार"ख/Date of Pronouncement : 31/07/2020 आदेश / O R D E R Per Bench (Oral): T…

Shri Sukhram Mukati, Indore vs. The ITO WD-3(3), Indore

In the result, the appeal of Shri Sukhram Mukati and

ITA 409/IND/2014[2008-09]Status: DisposedITAT Indore22 Aug 2017AY 2008-09

Bench: Shri C.M.Garg & Shri O.P.Meenaआ.अ.सं./I.T.A No.409&410/Ind/2014 "नधा"रण वष"/Assessment Year : 2008-09

Section 143Section 54BSection 68Section 69Section 69A

…Shri Sukhram Mukati & Shri Vishnu Mukati v. ITO 3(3) Indore/ I.T.A. No. 409&410/Ind/2014/A.Y.08-09 Page 1 of 26 आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE "ी सी.एम.गग", "या"यक सद"य तथा "ी ओ.पी.मीना, लेखा सद"य के सम" BEFORE SHRI C.M.GARG, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A No.409&410/Ind/2014 "नधा"रण वष"/Assessment Year : 2008-09 1.Shri Sukhram Mukati V. 1. Income Tax Officer 83/3, Khatipura, Sukhila, 3(3) Indore Indore PAN: CGVPS1260D 2. Shri Vishnu Mukati 83/3, Khatipura, Sukhila, 2. Income Tax Officer 3(3) Indore Indore…