Galileo Nederland BV v. DCIT

51 Taxmann.com 419Reported decision2014#15992 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2020.

Judgments citing Galileo Nederland BV v. DCIT

DDIT, NEW DELHI vs. M/S. TRAVELPORT LP USA, NEW DELHI

In the result, all the appeals of the Revenue ITA No

ITA 218/DEL/2014[2010-11]Status: DisposedITAT Delhi09 Nov 2020AY 2010-11

Bench: Shri N.K. Billaiya & Shri K. N Chary

For Appellant: Shri Kanchan Kaushal, FCAFor Respondent: Shri Satpal Gulati, CIT-DR
Section 260ASection 9(1)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI K. N CHARY, JUDICIAL MEMBER ITA No. 6499/DEL/2012 [A.Y 2006-07] ITA No. 6500/DEL/2012 [A.Y 2007-08] ITA No. 1480/DEL/2012[A.Y 2008-09] ITA No. 217/DEL/2014 [A.Y 2009-10] ITA No. 218/DEL/2014 [A.Y 2010-11] The Dy D.I.T Vs. M/s Travelport L.P. USA Circle 2(2) C/o Price Water House Coopers Pvt Ltd Sucheta Bhawan, Gate No. 2, 1st Floor New Delhi 11-A, Vishnu Digamber Marg, New Delhi PAN: AAAFW 8525 C [Appellant] [Respondent] Assessee by : Shri Kanchan Kaushal, F…

DDIT, NEW DELHI vs. M/S. TRAVELPORT LP USA, NEW DELHI

In the result, all the appeals of the Revenue ITA No

ITA 217/DEL/2014[2009-10]Status: DisposedITAT Delhi09 Nov 2020AY 2009-10

Bench: Shri N.K. Billaiya & Shri K. N Chary

For Appellant: Shri Kanchan Kaushal, FCAFor Respondent: Shri Satpal Gulati, CIT-DR
Section 260ASection 9(1)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI K. N CHARY, JUDICIAL MEMBER ITA No. 6499/DEL/2012 [A.Y 2006-07] ITA No. 6500/DEL/2012 [A.Y 2007-08] ITA No. 1480/DEL/2012[A.Y 2008-09] ITA No. 217/DEL/2014 [A.Y 2009-10] ITA No. 218/DEL/2014 [A.Y 2010-11] The Dy D.I.T Vs. M/s Travelport L.P. USA Circle 2(2) C/o Price Water House Coopers Pvt Ltd Sucheta Bhawan, Gate No. 2, 1st Floor New Delhi 11-A, Vishnu Digamber Marg, New Delhi PAN: AAAFW 8525 C [Appellant] [Respondent] Assessee by : Shri Kanchan Kaushal, F…

DDIT, NEW DELHI vs. M/S. WORLDSPAN L.P. USA, NEW DELHI

In the result, all the appeals of the Revenue ITA No

ITA 6500/DEL/2012[2007-08]Status: DisposedITAT Delhi09 Nov 2020AY 2007-08

Bench: Shri N.K. Billaiya & Shri K. N Chary

For Appellant: Shri Kanchan Kaushal, FCAFor Respondent: Shri Satpal Gulati, CIT-DR
Section 260ASection 9(1)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI K. N CHARY, JUDICIAL MEMBER ITA No. 6499/DEL/2012 [A.Y 2006-07] ITA No. 6500/DEL/2012 [A.Y 2007-08] ITA No. 1480/DEL/2012[A.Y 2008-09] ITA No. 217/DEL/2014 [A.Y 2009-10] ITA No. 218/DEL/2014 [A.Y 2010-11] The Dy D.I.T Vs. M/s Travelport L.P. USA Circle 2(2) C/o Price Water House Coopers Pvt Ltd Sucheta Bhawan, Gate No. 2, 1st Floor New Delhi 11-A, Vishnu Digamber Marg, New Delhi PAN: AAAFW 8525 C [Appellant] [Respondent] Assessee by : Shri Kanchan Kaushal, F…

DDIT, NEW DELHI vs. M/S. WORLDSPAN L.P. USA, NEW DELHI

In the result, all the appeals of the Revenue ITA No

ITA 6499/DEL/2012[2006-07]Status: DisposedITAT Delhi09 Nov 2020AY 2006-07

Bench: Shri N.K. Billaiya & Shri K. N Chary

For Appellant: Shri Kanchan Kaushal, FCAFor Respondent: Shri Satpal Gulati, CIT-DR
Section 260ASection 9(1)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI K. N CHARY, JUDICIAL MEMBER ITA No. 6499/DEL/2012 [A.Y 2006-07] ITA No. 6500/DEL/2012 [A.Y 2007-08] ITA No. 1480/DEL/2012[A.Y 2008-09] ITA No. 217/DEL/2014 [A.Y 2009-10] ITA No. 218/DEL/2014 [A.Y 2010-11] The Dy D.I.T Vs. M/s Travelport L.P. USA Circle 2(2) C/o Price Water House Coopers Pvt Ltd Sucheta Bhawan, Gate No. 2, 1st Floor New Delhi 11-A, Vishnu Digamber Marg, New Delhi PAN: AAAFW 8525 C [Appellant] [Respondent] Assessee by : Shri Kanchan Kaushal, F…

DDIT, NEW DELHI vs. M/S. TRAVELPORT L.P. USA, NEW DELHI

In the result, all the appeals of the Revenue ITA No

ITA 1480/DEL/2012[2008-09]Status: DisposedITAT Delhi09 Nov 2020AY 2008-09

Bench: Shri N.K. Billaiya & Shri K. N Chary

For Appellant: Shri Kanchan Kaushal, FCAFor Respondent: Shri Satpal Gulati, CIT-DR
Section 260ASection 9(1)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI K. N CHARY, JUDICIAL MEMBER ITA No. 6499/DEL/2012 [A.Y 2006-07] ITA No. 6500/DEL/2012 [A.Y 2007-08] ITA No. 1480/DEL/2012[A.Y 2008-09] ITA No. 217/DEL/2014 [A.Y 2009-10] ITA No. 218/DEL/2014 [A.Y 2010-11] The Dy D.I.T Vs. M/s Travelport L.P. USA Circle 2(2) C/o Price Water House Coopers Pvt Ltd Sucheta Bhawan, Gate No. 2, 1st Floor New Delhi 11-A, Vishnu Digamber Marg, New Delhi PAN: AAAFW 8525 C [Appellant] [Respondent] Assessee by : Shri Kanchan Kaushal, F…

CHANGERS FOREX PRIVATE LIMITED,MUMBAI vs. INCOME TAX OFFICER WARD 9(2)(2), MUMBAI

In the result, appeals of the assessee are allowed in part

ITA 1042/MUM/2018[2007-08]Status: DisposedITAT Mumbai12 Jun 2018AY 2007-08

Bench: Shri R.C.Sharma, Am & Shri Ram Lal Negi, Jm

Section 144Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI RAM LAL NEGI, JM ITA No.1083/Mum/2018 (Assessment Year :2008-09) M/s. Changers Forex Pvt. Ltd., Vs. Income Tax Officer – WD 12-B, Sunshine Building 9(2)(2) Samarth Nagar Mumbai Andheri (W), Mumbai-400053 PAN/GIR No.AABCC4842J Appellant) .. Respondent) Assessee by Shri Prakash Jhunjhunwala & Shri Hemant Bahedia Revenue by Ms. N. Hemalatha Date of Hearing 05/06/2018 Date of Pronouncement 12/06/2018 आदेश / O R D E R PER R.C.SHARMA (A.M): These appeals are filed by the assessee against the order of CIT(A)-16,, Mumbai dat…

Galileo Nederland BV v. DCIT (51 Taxmann.com 419) — Cited in 6 Judgments | BharatTax