Gail India Ltd. v. CIT

69 Taxmann.com 50Reported decision2016#25497 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2018.

Judgments citing Gail India Ltd. v. CIT

ACIT, New Delhi vs. M/S. Housing & Urban Development Corporation Ltd., New Delhi

In the result, Assessee’s appeal vide ITA No

ITA 6151/DEL/2014[2007-08]Status: DisposedITAT Delhi21 Dec 2018AY 2007-08

Bench: Shri Amit Shukla & Shri Anadee Nath Misshra

For Appellant: Sh. Gagan Kumar, Adv. &For Respondent: Sh. K.J. Singh, CIT (DR)
Section 143(3)Section 14ASection 263

…Fit for Publication ITA Nos.-5705 & 6151/Del/2014. (AM) (JM) Housing & Urban Development Corporation Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘C’: NEW DELHI) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA No:- 5705/Del/2014 (Assessment Year: 2007-08) M/s Housing & Urban Development Addl. Commissioner of Income Corporation Ltd., Vs. Tax, (HUDCO), Hudco Bhawan, Range-12, New Delhi. Lodhi Road, New Delhi-110003. PAN No: AAACH0632A APPELLANT RESPONDENT ITA No:- 6151/Del/2014 (Assessment Year: 2007-08) ACIT, M/s Housing & Urban Circle 12(1), Vs. Developme…

M/S. Housing & Urban Development Corporation Ltd. (Hudco), New Delhi vs. DCIT, New Delhi

In the result, Assessee’s appeal vide ITA No

ITA 5705/DEL/2014[2007-08]Status: DisposedITAT Delhi21 Dec 2018AY 2007-08

Bench: Shri Amit Shukla & Shri Anadee Nath Misshra

For Appellant: Sh. Gagan Kumar, Adv. &For Respondent: Sh. K.J. Singh, CIT (DR)
Section 143(3)Section 14ASection 263

…Fit for Publication ITA Nos.-5705 & 6151/Del/2014. (AM) (JM) Housing & Urban Development Corporation Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘C’: NEW DELHI) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA No:- 5705/Del/2014 (Assessment Year: 2007-08) M/s Housing & Urban Development Addl. Commissioner of Income Corporation Ltd., Vs. Tax, (HUDCO), Hudco Bhawan, Range-12, New Delhi. Lodhi Road, New Delhi-110003. PAN No: AAACH0632A APPELLANT RESPONDENT ITA No:- 6151/Del/2014 (Assessment Year: 2007-08) ACIT, M/s Housing & Urban Circle 12(1), Vs. Developme…

Rashtriya Chemicals & Fertilizers Ltd, Mumbai vs. C.I.T. L.T.P. Unit, Mumbai

In the result the appeal filed by the assessee is allowed

ITA 2458/MUM/2012[2007-08]Status: DisposedITAT Mumbai21 Dec 2016AY 2007-08

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2007-08

For Appellant: Shri Niraj Sheth & Shri K.K. Ved, ARFor Respondent: Shri . B. Prusheth, CIT (DR)
Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D ” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2007-08 M/s Rashtriya Chemicals & Fertilizers Vs. The CIT L.T.P. Unit, Ltd. Priyadarshine, Eastern Express Centre 1, World Trade Highway, Sion Centre Cuffe Parade Mumbai - 400008 PAN: AAACR2831H (Appellant) (Respondent) Assessee by : Shri Niraj Sheth & Shri K.K. Ved, AR Revenue by: Shri . B. Prusheth, CIT (DR) Date of Hearing : 15/12/2016 Date of pronouncement: 21/12/2016 ORDER PER N.K. PRADHAN, AM This is an appeal filed by the assessee. Th…

Gail India Ltd. v. CIT (69 Taxmann.com 50) — Cited in 3 Judgments | BharatTax