G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL v. KARTAR SINGH AND OTHERS 27

6 SCC 288Reported decision1998#1143 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Also referred to as

MOHAN LAL v. KARTAR SINGH AND OTHERS · Mohan Lal Kartar Singh · 1998 6 SCC 288 · Supreme Court of India · SCC citation · case law · judicial precedent · BharatTax database · Indian income tax law · 1998 judgment

Judgments citing G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL v. KARTAR SINGH AND OTHERS 27

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HMANA BAPUJI Vs. GOVT. OF A.P. AND OTHERS 25. WRIT PETITION NOS. 32134- 371/2017 : SRI. G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADU…

Showing 1–20 of 99 · Page 1 of 5

G.H. NAGARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL v. KARTAR SINGH AND OTHERS 27 (6 SCC 288) — Cited in 99 Judgments | BharatTax