(g) Asst. CIT v. RMP Infotech (P) Ltd.

Sri Joy Barman, Kolkata vs. ITO, WD-42(3), Kolkata

Bench: Shri N.V.Vasudevan & Shri Waseem Ahmed

…आयकर अपील"य अधीकरण, "यायपीठ – “D” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “D” KOLKATA Before Shri N.V.Vasudevan, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.599-600/Kol/2016 Assessment Years:2008-09 & 2009-10 Sri Joy Barman V/s. Income Tax Officer, 52B,Sashi Bhusan Neogi Ward-42(3), Kolkata Garden Lane, Kolkata-36 [PAN No.AEVPB 3030 L] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri T.P. Kar, A.R आवेदक क" ओर से/By Assessee Shri Arindam Bhattacharjee, Addl. CIT-DR राज"व क" ओर से/By Revenue 03-01-2018 सुनवाई क" तार"ख/Date of Hearing 07-02-2018 घोषणा क" तार"ख/Date of Pronouncem…

Sri Joy Barman, Kolkata vs. ITO, WD-42(3), Kolkata

Bench: Shri N.V.Vasudevan & Shri Waseem Ahmed

…आयकर अपील"य अधीकरण, "यायपीठ – “D” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “D” KOLKATA Before Shri N.V.Vasudevan, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.599-600/Kol/2016 Assessment Years:2008-09 & 2009-10 Sri Joy Barman V/s. Income Tax Officer, 52B,Sashi Bhusan Neogi Ward-42(3), Kolkata Garden Lane, Kolkata-36 [PAN No.AEVPB 3030 L] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri T.P. Kar, A.R आवेदक क" ओर से/By Assessee Shri Arindam Bhattacharjee, Addl. CIT-DR राज"व क" ओर से/By Revenue 03-01-2018 सुनवाई क" तार"ख/Date of Hearing 07-02-2018 घोषणा क" तार"ख/Date of Pronouncem…

Shri Sanat Kumar Bhattacharjee, Kolkata vs. ACIT, Cir-27, Haldia, Midnapore

In the result, the appeals of the assessee are allowed

Bench: Hon’Ble Shri M.Balaganesh, Am & Shri S.S.Viswanethra Ravi, Jm] I.T.A Nos. 496&497/Kol/2016 Assessment Year : 2003-04 & 2005-06 Shri Sanat Kr. Bhattacharjee -Vs- Acit, Circle-27, Haldia [Pan: Adfpb 6426 K] (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH : KOLKATA [Before Hon’ble Shri M.Balaganesh, AM & Shri S.S.Viswanethra Ravi, JM] I.T.A Nos. 496&497/Kol/2016 Assessment Year : 2003-04 & 2005-06 Shri Sanat Kr. Bhattacharjee -vs- ACIT, Circle-27, Haldia [PAN: ADFPB 6426 K] (Appellant) (Respondent) For the Appellant : Shri V.N. Purohit, FCA For the Respondent : Shri Arindam Bhattacharjee, Addl. CIT Date of Hearing : 14.11.2017 Date of Pronouncement : 22.11.2017 ORDER Per M.Balaganesh, AM 1. These two appeals by the Assessee arise out of the orders of the Learned Commissioner of Income Tax(Appeals)-7, Kolka…

Shri Sanat Kumar Bhattacharjee, Kolkata vs. ACIT, Cir-27, Haldia, Midnapore

In the result, the appeals of the assessee are allowed

Bench: Hon’Ble Shri M.Balaganesh, Am & Shri S.S.Viswanethra Ravi, Jm] I.T.A Nos. 496&497/Kol/2016 Assessment Year : 2003-04 & 2005-06 Shri Sanat Kr. Bhattacharjee -Vs- Acit, Circle-27, Haldia [Pan: Adfpb 6426 K] (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH : KOLKATA [Before Hon’ble Shri M.Balaganesh, AM & Shri S.S.Viswanethra Ravi, JM] I.T.A Nos. 496&497/Kol/2016 Assessment Year : 2003-04 & 2005-06 Shri Sanat Kr. Bhattacharjee -vs- ACIT, Circle-27, Haldia [PAN: ADFPB 6426 K] (Appellant) (Respondent) For the Appellant : Shri V.N. Purohit, FCA For the Respondent : Shri Arindam Bhattacharjee, Addl. CIT Date of Hearing : 14.11.2017 Date of Pronouncement : 22.11.2017 ORDER Per M.Balaganesh, AM 1. These two appeals by the Assessee arise out of the orders of the Learned Commissioner of Income Tax(Appeals)-7, Kolka…