Yum Restaurants Marketing Pvt Ltd vs. ITO Ward 18 (4)
ITA 938/DEL/2007[2003-2004]Status: DisposedITAT Delhi09 Sept 2019AY 2003-2004
Bench: Shri Beena A Pillai & Shri Prashant Maharishi
For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR
…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…