Fluorine International Ltd. (k) India Dyeing Mills Pvt. Ltd. v. ACIT (Chennai ITAT)

58 Taxmann.com 223Reported decision2014#15984 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2024.

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Judgments citing Fluorine International Ltd. (k) India Dyeing Mills Pvt. Ltd. v. ACIT (Chennai ITAT)

Fluorine International Ltd. (k) India Dyeing Mills Pvt. Ltd. v. ACIT (Chennai ITAT) (58 Taxmann.com 223) — Cited in 6 Judgments | BharatTax