FLASK INDUSTRIES LTD. v. COMMISSIONER OF CENTRAL EXCISE

The Pr.Commissioner of vs. M/S Mahaveer Tuscan

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 5TH DAY OF FEBRUARY, 2021 PRESENT THE HON’BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON’BLE MR. JUSTICE V. SRISHANANDA I.T.A. NO.423/2017 BETWEEN 1. THE PR.COMMISSIONER OF INCOME TAX-4 C.R.BUILDINGS,QUEENS ROAD, BANGALORE 2. THE INCOME TAX OFFICER WARD-4(3)(3),BANGALORE …APPELLANTS (BY SRI E.I.SANMATHI, ADVOCATE) AND M/S MAHAVEER TUSCAN NO.9,MAHAVEER HOMES 24TH MAIN, 6TH PHASE J.P NAGAR, BANGALORE-560 078 PAN :AANFM7688 … RESPONDENT (BY SRI A.SHANKAR, SR.ADVOCATE FOR SRI M.LAVA, ADVOCATE) THIS I.T.A. IS FILED…

The Commissioner of Income Tax vs. M/S Brigade Enterprises Ltd

In the result, we do not find any merit in this

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 22ND DAY OF SEPTEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.54 OF 2013 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX C.R. BUILDING, QUEENS ROAD BANGALORE. 2. THE DY. COMMISSIONER OF INCOME-TAX CIRCLE-11(2), C.R. BUILDING QUEENS ROAD, BANGALORE. ... APPELLANTS (BY SRI. K.V. ARAVIND, ADV.,) AND: M/S. BRIGADE ENTERPRISES LTD., PENT HOUSE, BRIGADE TOWERS NO.135, BRIGADE TOWERS BANGALORE-560025. ... RESPONDENT (BY…

The Commissioner of Income - Tax vs. M/S. Mahaveer Marvel

In the result, the appeal fails and the same is

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 2ND DAY OF SEPTEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.13/2013 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX C.R. BUILDING, QUEENS ROAD BANGALORE. 2. THE INCOME-TAX OFFICER WARD-4(3), C.R. BUILDING QUEENS ROAD, BANGALORE. ... APPELLANTS (BY SRI.K.V.ARAVIND, ADV.,) AND: M/S. MAHAVEER MARVEL NO.1, 24TH MAIN MAHAVEER TOWERS J P NAGAR, 6TH PHASE BANGALORE-560078. ... RESPONDENT (BY SRI.A.SHANKAR SR. ADV. A/W S…

The Commissioner of Income Tax IV vs. New Bombay Goods Transport