Finance Pvt. Limited, Mumbai Star Chemicals(Bombay) P.Ltd 203 ITR 11(Bom),CIT v. Elgi Equipments

151 Taxmann.com 428Supreme Court of India#22818 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 143(3)Section 147Section 148Section 36(1)(vii)Section 36(2)Section 37Section 56(2)(viib)Section 68

Issues it is cited on

section 36(2)(i)section 36(2)section 56(2)(viib)valuation of sharessection 36(1)(vii)section 36(1)section 36section 37notice under section 148section 68section 11previous year

Judgments citing Finance Pvt. Limited, Mumbai Star Chemicals(Bombay) P.Ltd 203 ITR 11(Bom),CIT v. Elgi Equipments

TUTOR INVESTMENT AND FINANCE PVT LTD,MUMBAI vs. DCIT, CENTRAL CIRCLE 6(4), MUMBAI

In the result, the orders of the ld

ITA 289/MUM/2025[2015-16]Status: DisposedITAT Mumbai24 Mar 2025AY 2015-16

Bench: Shri Narender Kumar Choudhry & Shri Prabhash Shankar

For Appellant: Shri Snehal Shah, CAFor Respondent: Shri Hemanshu Joshi, (Sr. DR)
Section 143(3)Section 147Section 148Section 56(2)(viib)Section 68

…Court decisions in the cases of CIT vs P a g e | 10 ITA No. 287,288,289, 290 &291/Mum/2025 A.Y. 2013-14, 2014-15, 2015-16, 2016-17, 2017-18 Tutor Investment and Finance Pvt. Limited, Mumbai Star Chemicals(Bombay) P.Ltd 203 ITR 11(Bom),CIT vs Elgi Equipments 151 Taxmann.com 428(SC),TRF vs CIT , CIT vs Padma Bora in 54 Taxmann.com319(Bom), Pepsico India Holdings in ITA No.147/Del/2010(Del-ITAT),Summit Investment Ltd ITA No. 338/Kol/199,Suresh Gaggal vs ITO 222 CTR 96(HP). 9. We have carefully considered all the relevant facts of the case, rival submissions and materials placed on record alongwith case laws relie…

TUTOR INVESTMENT AND FINANCE PVT LTD,MUMBAI vs. DCIT CENTRAL CIRCLE 6(4), MUMBAI

In the result, the orders of the ld

ITA 288/MUM/2025[2014-15]Status: DisposedITAT Mumbai24 Mar 2025AY 2014-15

Bench: Shri Narender Kumar Choudhry & Shri Prabhash Shankar

For Appellant: Shri Snehal Shah, CAFor Respondent: Shri Hemanshu Joshi, (Sr. DR)
Section 143(3)Section 147Section 148Section 56(2)(viib)Section 68

…Court decisions in the cases of CIT vs P a g e | 10 ITA No. 287,288,289, 290 &291/Mum/2025 A.Y. 2013-14, 2014-15, 2015-16, 2016-17, 2017-18 Tutor Investment and Finance Pvt. Limited, Mumbai Star Chemicals(Bombay) P.Ltd 203 ITR 11(Bom),CIT vs Elgi Equipments 151 Taxmann.com 428(SC),TRF vs CIT , CIT vs Padma Bora in 54 Taxmann.com319(Bom), Pepsico India Holdings in ITA No.147/Del/2010(Del-ITAT),Summit Investment Ltd ITA No. 338/Kol/199,Suresh Gaggal vs ITO 222 CTR 96(HP). 9. We have carefully considered all the relevant facts of the case, rival submissions and materials placed on record alongwith case laws relie…

TUTOR INVESTMENT AND FINANCE PVT LTD,MUMBAI vs. DCIT, CENTRAL CIRCLE 6(4), MUMBAI

In the result, the orders of the ld

ITA 287/MUM/2025[2013-14]Status: DisposedITAT Mumbai24 Mar 2025AY 2013-14

Bench: Shri Narender Kumar Choudhry & Shri Prabhash Shankar

For Appellant: Shri Snehal Shah, CAFor Respondent: Shri Hemanshu Joshi, (Sr. DR)
Section 143(3)Section 147Section 148Section 56(2)(viib)Section 68

…Court decisions in the cases of CIT vs P a g e | 10 ITA No. 287,288,289, 290 &291/Mum/2025 A.Y. 2013-14, 2014-15, 2015-16, 2016-17, 2017-18 Tutor Investment and Finance Pvt. Limited, Mumbai Star Chemicals(Bombay) P.Ltd 203 ITR 11(Bom),CIT vs Elgi Equipments 151 Taxmann.com 428(SC),TRF vs CIT , CIT vs Padma Bora in 54 Taxmann.com319(Bom), Pepsico India Holdings in ITA No.147/Del/2010(Del-ITAT),Summit Investment Ltd ITA No. 338/Kol/199,Suresh Gaggal vs ITO 222 CTR 96(HP). 9. We have carefully considered all the relevant facts of the case, rival submissions and materials placed on record alongwith case laws relie…

Finance Pvt. Limited, Mumbai Star Chemicals(Bombay) P.Ltd 203 ITR 11(Bom),CIT v. Elgi Equipments (151 Taxmann.com 428) — Cited in 3 Judgments | BharatTax