ACIT, Chennai vs. M/S. Neyveli Lignite Corporation Ltd., Neyveli
In the result, the Revenue’s appeals in ITA Nos
ITA 222/CHNY/2009[2000-01]Status: DisposedITAT Chennai26 Jun 2015AY 2000-01
Bench: Shri N.R.S. Ganesan & Shri Chandra Poojari] आयकर अपील सं./I.T.A.Nos. 374/2004, 529/2006 & 222/2009 "नधा"रण वष" /Assessment Years : 2001-02, 2002-03 & 2000-01. The Assistant Commissioner Vs. M/S. Neyveli Lignite Of Income Tax, Corporation Ltd, Company Circle Iv(4), Neyveli 607 801. Chennai
For Respondent: Shri. E.S. Nagendra Prasad
Section 31Section 37
…He relied on the following judgments:- (1) CIT vs. Premier Mills, 296 ITR 157 (Mad) (2) CIT vs. Elgi Finance, 286 ITR 674 (Mad) (3) Mercury Travels Ltd vs. CIT, 258 ITR 533 (Cal) (4) CIT vs. Indian Overseas Bank , 252 ITR 640 (Mad) (5) CIT vs. Siva Traders, 255 ITR 77 (Ker) (6) CIT vs Fenner India Ltd, 241 ITR 672 (Mad) (7) CIT vs. Froamer France, 264 ITR 566 (SC) (8) CIT vs. T.N. Transport Develop Fiance Corp. Ltd 306 ITR 136 (Mad). (9) CIT vs. TVS Motor Co. Ltd 319, ITR 192 (Mad) (10) SAK Industries P. Ltd vs. DCIT, 2012-TIOL-562-HC-DEL-IT (11) Hindustan lever ltd vs. R.B. Wadekar, 268 ITR 332 Bom. (12) Harya…