Filtrex Technologies P.Ltd. v. ACIT

93 Taxmann.com 301Reported decision2018#25907 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2019 to 2024.

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Judgments citing Filtrex Technologies P.Ltd. v. ACIT

Shell Global Solutions International B.V, Mumbai vs. The ACIT, Intl. Taxn.-2, Ahmedabad

In the result, the appeal of the assessee is partly allowed, while the CO filed by the Revenue is dismissed

ITA 1783/AHD/2019[2015-16]Status: DisposedITAT Ahmedabad18 Dec 2024AY 2015-16

Bench: Smt.Annapurna Gupta & Shri T.R. Senthil Kumarwith Co No.20/Ahd/2022 Assessment Year : 2014-15 & 1783/Ahd/2019 Assessment Year : 2015-16 Shell Global Solutions International B.V.,, Acit, International C/O. Bsr Associates & Llp Vs Taxation-1 903, Commerce House V Ahmedabad. Nr.Vodafone House Prahaladnagar Corporation Road, Ahmedabad. Pan : Aaics 3589 H (Applicant) (Responent) : Assessee By Shri S.N. Soparkar, Sr.Advocate & Shri Parin Shah, Ar : Dr. Darsi Suman Ratnam, Cit-Dr Revenue By सुनवाई क" तारीख/Date Of Hearing : 05/09/2024 & 06/12/2024 घोषणा क" तारीख /Date Of Pronouncement: 18/12/2024

Section 143(3)Section 144C

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘D अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER WITH CO NO.20/Ahd/2022 Assessment Year : 2014-15 AND 1783/Ahd/2019 Assessment Year : 2015-16 Shell Global Solutions International B.V.,, ACIT, International C/o. BSR Associates & LLP Vs Taxation-1 903, Commerce House V Ahmedabad. Nr.Vodafone House Prahaladnagar Corporation Road…

Shell Global Solutions International B.V, Mumbai vs. The ACIT, Intl. Taxn.-1, Ahmedabad

In the result, the appeal of the assessee is partly allowed, while the CO filed by the Revenue is dismissed

ITA 2390/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad18 Dec 2024AY 2014-15

Bench: Smt.Annapurna Gupta & Shri T.R. Senthil Kumarwith Co No.20/Ahd/2022 Assessment Year : 2014-15 & 1783/Ahd/2019 Assessment Year : 2015-16 Shell Global Solutions International B.V.,, Acit, International C/O. Bsr Associates & Llp Vs Taxation-1 903, Commerce House V Ahmedabad. Nr.Vodafone House Prahaladnagar Corporation Road, Ahmedabad. Pan : Aaics 3589 H (Applicant) (Responent) : Assessee By Shri S.N. Soparkar, Sr.Advocate & Shri Parin Shah, Ar : Dr. Darsi Suman Ratnam, Cit-Dr Revenue By सुनवाई क" तारीख/Date Of Hearing : 05/09/2024 & 06/12/2024 घोषणा क" तारीख /Date Of Pronouncement: 18/12/2024

Section 143(3)Section 144C

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘D अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER WITH CO NO.20/Ahd/2022 Assessment Year : 2014-15 AND 1783/Ahd/2019 Assessment Year : 2015-16 Shell Global Solutions International B.V.,, ACIT, International C/o. BSR Associates & LLP Vs Taxation-1 903, Commerce House V Ahmedabad. Nr.Vodafone House Prahaladnagar Corporation Road…

Deputy Commissioner of Income Tax, Circle-7(1)(1), Bangalore vs. M/S. Ue Development India Pvt Ltd, Bangalore

In the result, the appeal filed by the revenue is dismissed

ITA 1895/BANG/2017[2010-11]Status: DisposedITAT Bangalore20 Sept 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Smt. Beena Pillaiassessment Year : 2010-11 M/S. Ue Development The Deputy India Pvt. Ltd., Commissioner Of # 116, 702, 7Th Floor, Income Tax, Vs. Pride Hulkul Building, Circle – 7 (1) (1), Lalbagh Road, Bangalore. Bangalore – 560 027. Pan: Aaacu5091N Appellant Respondent Assessee By : Shri Sanjay Mehta, Ca Revenue By : Shri K.R. Narayanan, Jcit (Dr) Date Of Hearing : 22.08.2019 Date Of Pronouncement : 20.09.2019

For Appellant: Shri Sanjay Mehta, CAFor Respondent: Shri K.R. Narayanan, JCIT (DR)
Section 143(3)Section 92(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2010-11 M/s. UE Development The Deputy India Pvt. Ltd., Commissioner of # 116, 702, 7th Floor, Income Tax, Vs. Pride Hulkul Building, Circle – 7 (1) (1), Lalbagh Road, Bangalore. Bangalore – 560 027. PAN: AAACU5091N APPELLANT RESPONDENT Assessee by : Shri Sanjay Mehta, CA Revenue by : Shri K.R. Narayanan, JCIT (DR) Date of hearing : 22.08.2019 Date of Pronouncement : 20.09.2019 O R D E R Per Shri A.K. Garodia, Accountant Member This appeal is filed…

Filtrex Technologies P.Ltd. v. ACIT (93 Taxmann.com 301) — Cited in 3 Judgments | BharatTax