FIH India (P) Ltd. v. DCIT

126 Taxmann.com 111Reported decision2021#18917 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2023 to 2023.

Judgments citing FIH India (P) Ltd. v. DCIT

M/S. Castron Technologies Ltd., Kolkata vs. D.C.I.T., Circle - 3(1), Kolkata Now, Circle - 1(1), Kolkata

In the result, all the appeals of the assessee are partly allowed

ITA 453/KOL/2022[2019-2020]Status: DisposedITAT Kolkata28 Mar 2023AY 2019-2020

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

Section 37(1)

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘‘सी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA "ी राजेश कुमार, लेखा सद"य एवं "ी संजय शमा", "या"यक सद"य के सम" [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos. 450 to 453/Kol/2022 Assessment Years: 2013-14, 2016-17, 2018-19 & 2019-20 M/s Castron Technologies Ltd. Vs. DCIT, Circle-3(1), Kolkata (PAN: AABCC 0646 G) Appellant / (अपीलाथ") Respondent / (""यथ") 15.03.2023 Date of Hearing / सुनवाई क" "त$थ Date of Pronouncement 28.03.2023 /आदेश उ'घोषणा क" "त$थ For the Appellant / Shri S. Jhajharia, A.R "नधा"-रती क" ओ…

M/S. Castron Technologies Ltd., Kolkata vs. DCIT, Circle - 3(1), Kolkata Now, Circle-1(1), Kolkata

In the result, all the appeals of the assessee are partly allowed

ITA 452/KOL/2022[2018-2019]Status: DisposedITAT Kolkata28 Mar 2023AY 2018-2019

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

Section 37(1)

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘‘सी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA "ी राजेश कुमार, लेखा सद"य एवं "ी संजय शमा", "या"यक सद"य के सम" [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos. 450 to 453/Kol/2022 Assessment Years: 2013-14, 2016-17, 2018-19 & 2019-20 M/s Castron Technologies Ltd. Vs. DCIT, Circle-3(1), Kolkata (PAN: AABCC 0646 G) Appellant / (अपीलाथ") Respondent / (""यथ") 15.03.2023 Date of Hearing / सुनवाई क" "त$थ Date of Pronouncement 28.03.2023 /आदेश उ'घोषणा क" "त$थ For the Appellant / Shri S. Jhajharia, A.R "नधा"-रती क" ओ…

M/S. Castron Technologies Ltd., Kolkata vs. D.C.I.T., Circle - 3(1), Kolkata

In the result, all the appeals of the assessee are partly allowed

ITA 451/KOL/2022[2016-2017]Status: DisposedITAT Kolkata28 Mar 2023AY 2016-2017

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

Section 37(1)

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘‘सी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA "ी राजेश कुमार, लेखा सद"य एवं "ी संजय शमा", "या"यक सद"य के सम" [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos. 450 to 453/Kol/2022 Assessment Years: 2013-14, 2016-17, 2018-19 & 2019-20 M/s Castron Technologies Ltd. Vs. DCIT, Circle-3(1), Kolkata (PAN: AABCC 0646 G) Appellant / (अपीलाथ") Respondent / (""यथ") 15.03.2023 Date of Hearing / सुनवाई क" "त$थ Date of Pronouncement 28.03.2023 /आदेश उ'घोषणा क" "त$थ For the Appellant / Shri S. Jhajharia, A.R "नधा"-रती क" ओ…

M/S. Castron Technologies Ltd., Kolkata vs. D.C.I.T., Circle - 3(1), Kolkata

In the result, all the appeals of the assessee are partly allowed

ITA 450/KOL/2022[2013-2014]Status: DisposedITAT Kolkata28 Mar 2023AY 2013-2014

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

Section 37(1)

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘‘सी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA "ी राजेश कुमार, लेखा सद"य एवं "ी संजय शमा", "या"यक सद"य के सम" [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos. 450 to 453/Kol/2022 Assessment Years: 2013-14, 2016-17, 2018-19 & 2019-20 M/s Castron Technologies Ltd. Vs. DCIT, Circle-3(1), Kolkata (PAN: AABCC 0646 G) Appellant / (अपीलाथ") Respondent / (""यथ") 15.03.2023 Date of Hearing / सुनवाई क" "त$थ Date of Pronouncement 28.03.2023 /आदेश उ'घोषणा क" "त$थ For the Appellant / Shri S. Jhajharia, A.R "नधा"-रती क" ओ…