Fibres and Fabrics International (P.) Ltd. v. DCIT

28 Taxmann.com 229High Court2012#12545 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2026.

Sections most often in play

Section 142(1)Section 143(1)(a)Section 143(2)Section 143(3)Section 144 Section 144B Section 147 Section 148

Judgments citing Fibres and Fabrics International (P.) Ltd. v. DCIT

Jagdishprasad Maheshwari, Nagpur vs. DCIT/ACIT Circle-4, Nagpur

In the result, appeal of the assessee is allowed

ITA 748/NAG/2025[2013-14]Status: DisposedITAT Nagpur17 Apr 2026AY 2013-14

Bench: Dr.Manish Boradआयकर अपील सं. / Ita No.748/Nag/2025 Assessment Year : 2013-14 Jagdishprasad Maheshwari Vs. Dcit/Acit, Circle-4, C/O Surgical India, Nagpur Shop No. 214,215,224,225, Sandesh Dawa Bazar, Near Haj House, Ganjipeth, Nagpur-440018, Maharashtra Pan: Acypm9289M Appellant Respondent

For Appellant: Shri Mahavir AtalFor Respondent: Shri Surjit Kumar Saha

Section 143(1)(a)Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR ‘SMC’ BENCH, NAGPUR BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.748/NAG/2025 Assessment Year : 2013-14 Jagdishprasad Maheshwari Vs. DCIT/ACIT, Circle-4, C/o Surgical India, Nagpur Shop No. 214,215,224,225, Sandesh Dawa Bazar, Near Haj House, Ganjipeth, Nagpur-440018, Maharashtra PAN: ACYPM9289M Appellant Respondent Appellant by : Shri Mahavir Atal (through Virtual) Respondent by : Shri Surjit Kumar Saha (through virtual) Date of hearing : 10.03.2026 Date of pronouncement : 17.04.2026 आदेश / ORDER The captioned appeal at the instance of assessee pe…

The Pr. Commissioner of Income-Tax vs. M/S Fibres and Fabrics International Pvt. Ltd

In the result, we do not find any merit in this

ITA/542/2016HC Karnataka17 Aug 2021

Bench: ALOK ARADHE,HEMANT CHANDANGOUDAR

Section 143(2)Section 143(3)Section 147Section 148Section 260Section 260A

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF AUGUST 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE HEMANT CHANDANGOUDAR I.T.A. NO.542 OF 2016 BETWEEN: 1. THE PR. COMMISSIONER OF INCOME-TAX 5TH FLOOR, BMTC BUILDING 80 FEET ROAD, KORMANGALA BENGALURU 560 095. 2. THE DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-11(3), PRESENT ADDRESS CIRCLE-3(1)(1), 2ND FLOOR, BMTC BUILDING 80 FEET ROAD, KORMANGALA BENGALURU 560 095. ... APPELLANTS (BY MR. K.V. ARAVIND, ADV.,) AND: M/S. FIBRES AND FABRICS INTERNATIONAL PVT. LTD., NO.21, E-1, 2ND STAGE PEEN…

M/S. Ue Development India Private Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle- 7(1)(1), Bangalore

In the result, the ITA No

ITA 2381/BANG/2019[2011-12]Status: DisposedITAT Bangalore09 Dec 2020AY 2011-12

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

For Appellant: Shri Sharath Rao, C.AFor Respondent: Smt. R. Premi, JCIT (D.R)

Section 139Section 142(1)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “ C ” BENCH: BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA No.2181 to 2189/Bang/2018 (Assessment Years : 2005-06, 2008-09 to 2015-16) M/s. Tata Advanced Materials Limited, No.10, Jigani Industrial Area, Jigani, Bangalore-560 105 PAN AAACT 5435F ….Appellant Vs. Dy. Commissioner of Income Tax, Circle 12(4), Bangalore. ……Respondent. Assessee By: Shri Sharath Rao, C.A. Revenue By: Smt. R. Premi, JCIT (D.R) Date of Hearing : 07.09.2020. Date of Pronouncement : 28.09.2020. O R D E R PER SHRI CHANDRA POOJA…

Tata Advanced Materials Limited, Bangalore vs. Deputy Commissioner of Income Tax Circle-12(4), Bangalore

In the result, the ITA No

ITA 2182/BANG/2018[2008-09]Status: DisposedITAT Bangalore28 Sept 2020AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

For Appellant: Shri Sharath Rao, C.AFor Respondent: Smt. R. Premi, JCIT (D.R)

Section 139Section 142(1)Section 143(3)Section 147Section 148

M/S Tata Advanced Materials Limited, Bangalore vs. Deputy Commissioner of Income Tax Circle-12(4), Bangalore

In the result, the ITA No

ITA 2181/BANG/2018[2005-06]Status: DisposedITAT Bangalore28 Sept 2020AY 2005-06

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

For Appellant: Shri Sharath Rao, C.AFor Respondent: Smt. R. Premi, JCIT (D.R)

Section 139Section 142(1)Section 143(3)Section 147Section 148

DCIT 3(2)(2), Mumbai vs. National Bank of Agriculture An Rural Development, Mumbai

In the result, appeal of the Revenue is dismissed

ITA 3649/MUM/2016[2006-07]Status: DisposedITAT Mumbai12 Sept 2018AY 2006-07

Bench: Shri B.R. Baskaran & Shri Pawan Singhdcit 3(2)(2) National Bank Of Agriculture & Room No. 674, 6Th Floor, Rural Development, C-24, Aayakar Bhavan, M.K. Road, Vs. G-Block, Bandra Kurla Complex, Mumbai-400020. Bandra, Mumbai-400051. Pan: Aaact4020G Appellant Respondent

For Respondent: Shri Abhijit Patankar (DR)

Section 143(3)Section 147Section 148Section 253Section 254(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL “G” BENCH MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER DCIT 3(2)(2) National Bank of Agriculture and Room No. 674, 6th Floor, Rural Development, C-24, Aayakar Bhavan, M.K. Road, Vs. G-Block, Bandra Kurla Complex, Mumbai-400020. Bandra, Mumbai-400051. PAN: AAACT4020G Appellant Respondent C.O. No.113/Mum/2017 (Assessment Year 2006-07) National Bank of Agriculture and DCIT 3(2)(2) Room No. 674, 6th Floor, Rural Development, C-24, G-Block, Bandra Kurla Complex, Vs. Aayakar Bhavan, M.K. Road, Bandra, Mumbai-400051. Mumbai-400020. PAN:…

Vivek Vijay Nair, Mumbai vs. ACIT 2(2), Mumbai

In the result the ground number one and two of the appeals are

ITA 4278/MUM/2012[2005-06]Status: DisposedITAT Mumbai12 Sept 2018AY 2005-06

Bench: Shri B.R. Baskaran & Shri Pawan Singhmr. Vivek Vijay Nair Acit-2(2), C/O Pangea Shipping Agencies It Office, Aayakar Bhavan, P. Ltd. 309, Skylark Building, Vs. M.K. Road, Churchgate, Sector-11, Cbd Belapur, Mumbai-400020. Navi Mumbai-400614. Pan: Adfpn8491C Appellant Respondent Smt. Sindhu Vijay Nair Acit-2(2), C/O Pangea Shipping Agencies It Office, Aayakar Bhavan, P. Ltd. 309, Skylark Building, Vs. M.K. Road, Churchgate, Sector-11, Cbd Belapur, Mumbai-400020. Navi Mumbai-400614. Pan: Aabpn7907N Appellant Respondent Appellant By : Shri M. Subramanian (Ar) Respondent By : Shri V. Justin (Dr)

For Appellant: Shri M. Subramanian (AR)For Respondent: Shri V. Justin (DR)

Section 143(3)Section 147Section 148Section 151(2)Section 253Section 254(1)Section 69A

…IN THE INCOME-TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER Mr. Vivek Vijay Nair ACIT-2(2), C/o Pangea Shipping Agencies IT Office, Aayakar Bhavan, P. Ltd. 309, Skylark Building, Vs. M.K. Road, Churchgate, Sector-11, CBD Belapur, Mumbai-400020. Navi Mumbai-400614. PAN: ADFPN8491C Appellant Respondent Smt. Sindhu Vijay Nair ACIT-2(2), C/o Pangea Shipping Agencies IT Office, Aayakar Bhavan, P. Ltd. 309, Skylark Building, Vs. M.K. Road, Churchgate, Sector-11, CBD Belapur, Mumbai-400020. Navi Mumbai-400614. PAN: AABPN7907N Appellant Respon…

Fibres & Fabrics International P Ltd, Bangalore vs. Deputy Commissioner of Income Tax, Circel-11(3), Bangalore

In the result, the appeal filed by the assessee is allowed

ITA 1352/BANG/2014[2005-06]Status: DisposedITAT Bangalore10 Feb 2016AY 2005-06

Bench: Shri Vijaypal Rao & Shri Inturi Rama Raom/S.Fibres & Fabrics International Pvt. Ltd. No.21, E-1, 2Nd Phase, Peenya Industrial Area, Bangalore-560058. … Appellant Pan: Aaacf 6841 M Vs. Deputy Commissioner Of Income-Tax, Circle 11(3), Bangalore. … Respondent

For Appellant: Shri Nageswar Rao, AdvocateFor Respondent: Smt.Neera Malhotra, CIT(DR)

Section 147Section 253Section 32(1)(ii)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI VIJAYPAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER M/s.Fibres & Fabrics International Pvt. Ltd. No.21, E-1, 2nd Phase, Peenya Industrial Area, Bangalore-560058. … Appellant PAN: AAACF 6841 M Vs. Deputy Commissioner of Income-tax, Circle 11(3), Bangalore. … Respondent Appellant by : Shri Nageswar Rao, Advocate Respondent by : Smt.Neera Malhotra, CIT(DR) Date of hearing : 10/12/2015 Date of pronouncement : 10/02/2016 O R D E R Per INTURI RAMA RAO, AM : This is an appeal filed by the assessee-company, directed against…