Intech Surface Coating Pvt Ltd, Pirangoot, Pune vs. ACIT, TDS CPC, Gaziabad
In the result, the appeal filed by the assessee in ITA
ITA 98/PUN/2021[2014-15(Qtr-3, 24Q)]Status: HeardITAT Pune07 Sept 2022
Bench: Shri S. S. Godara & Shri Inturi Rama Raoआयकर अपील सं. / Ita Nos.92 To 108/Pun/2021 िनधा"रण वष" / Assessment Years: 2013-14, 2014-15 & 2015-16 Intech Surface Coating Pvt. Vs. Acit, Cpc-Tds, Ltd., Ghaziabad. S.No.1073/1,2,3, Pirangoot, Mutha Road, Tal Mulshi – 412111. Pan : Aaaci4150J Appellant Respondent Assessee By : Shri Kishor B. Phadke Revenue By : Shri Ramnath P. Murkunde Date Of Hearing : 07.09.2022 Date Of Pronouncement : 07.09.2022 आदेश / Order Per Bench : These Are The Appeals Filed By The Assessee Against The Separate Orders Of Ld. Commissioner Of Income Tax (Appeals)-10, Pune Dated 23.10.2019 For The Assessment Years 2013-14, 2014-15 & 2015-16 Respectively. 2. Since The Identical Facts & Common Issues Are Involved In All The Above Captioned Seventeen Appeals, We Proceed To Dispose Of The Same By This Common Order. 3. For The Sake Of Convenience & Clarity, The Facts Relevant To The Appeal In Ita No.92/Pun/2021 For The Assessment Year 2013-14 Are Stated Herein.
For Appellant: Shri Kishor B. PhadkeFor Respondent: Shri Ramnath P. Murkunde
Section 200(3)Section 200ASection 234ESection 271HSection 271H(1)(a)Section 272ASection 272A(2)
…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI S. S. GODARA, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.92 to 108/PUN/2021 िनधा"रण वष" / Assessment Years: 2013-14, 2014-15 & 2015-16 Intech Surface Coating Pvt. Vs. ACIT, CPC-TDS, Ltd., Ghaziabad. S.No.1073/1,2,3, Pirangoot, Mutha Road, Tal Mulshi – 412111. PAN : AAACI4150J Appellant Respondent Assessee by : Shri Kishor B. Phadke Revenue by : Shri Ramnath P. Murkunde Date of hearing : 07.09.2022 Date of pronouncement : 07.09.2022 आदेश / ORDER PER BENCH : These are the appeals filed by the assessee aga…
