Fateh Raj Singhvi & Ors. v. UOI

289 CTR 602High Court2016#58 most cited

What is Fateh Raj Singhvi & Ors. v. UOI authority for?

A fee under Section 234E cannot be levied or adjusted in an intimation under Section 200A for TDS statements pertaining to periods prior to June 1, 2015, as the enabling amendment to Section 200A(1)(c) came into effect only from that date.

844

judgments rely on this decision, according to BharatTax’s citation analysis of 381,123 Indian tax judgments — from 2017 to 2026.

Also referred to as

Fateh Raj Singhvi · Section 234E · Section 200A · late filing fee TDS · fee prior to 01.06.2015 · processing of TDS statement · intimation Section 200A(1)(c) · retrospective levy 234E

Sections most often in play

Section 234ESection 200ASection 154Section 250Section 220(2)Section 156Section 201(1)Section 200(3)

Issues it is cited on

section 200a(1)(c)section 200a(1)section 200(3)section 234esection 200asection 200section 206csection 206section 220(2)section 20tax deducted at sourcedelay in filing appeal

Judgments citing Fateh Raj Singhvi & Ors. v. UOI

The Central Bank of India Tilak Chowk Vidisha Br., Vidisha vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 604/IND/2019[2013-14 F Y 12-13 24Q2]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Shujalpur Mandi Br., Shajapur vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 603/IND/2019[2014-15, F Y 2013-14, 24Q1]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Tilak Chowk Vidisha Br., Vidisha vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 402/IND/2019[2013-14(FY 12-13, 26Q4)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Tilak Chowk Vidisha Br., Vidisha vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 401/IND/2019[2013-14,(FY 1`2-13,26Q2)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Tilak Chowk Vidisha Br., Vidisha vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 400/IND/2019[2013-14(FY 12-13,26Q3)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Tilak Chowk Vidisha Br., Vidisha vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 399/IND/2019[2013-14(FY 12-13,24Q3)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Samnapur Br., Raisen vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 398/IND/2019[2014-15(FY 13-14,24Q1)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Samnapur Br., Raisen vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 397/IND/2019[2014-15(FY 13-14,24Q4)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Samnapur Br., Raisen vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 396/IND/2019[2013-14(FY 12-13,24Q4)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Samnapur Br., Raisen vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 395/IND/2019[2013-14(FY 12-13 24Q3)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Samnapur Br., Raisen vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 394/IND/2019[2013-14(FY 12-13,24Q2)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Samnapur Br., Raisen vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 393/IND/2019[2014-15(FY 13-1426QI)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

The Central Bank of India Arera Colony Br., Bhopal vs. DCIT (CPC)-TDS Ghaziabad, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 392/IND/2019[2013-14(FY 12-13,24Q2)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

Central Bank of India T T Nagar Br., Bhopal vs. DCIT (CPC)-TDS, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 332/IND/2019[2013-14(FY 12-1324Q2)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

Central Bank of India Sultania Infra Br., Bhopal vs. DCIT (CPC)-TDS, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 331/IND/2019[2015-16(FY 14-15 26Q4)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

Central Bank of India Sultania Infra Br., Bhopal vs. DCIT (CPC)-TDS, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 330/IND/2019[2015-16(FY14-1524Q4)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

Central Bank of India Sultania Infra Br., Bhopal vs. DCIT (CPC)-TDS, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 329/IND/2019[2014-15(FY 13-14, 24Q2)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

Central Bank of India Sultania Infra Br., Bhopal vs. DCIT (CPC)-TDS, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 328/IND/2019[2014-15(FY 13-14 26Q2)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

Central Bank of India Akodia Mandi Br., Shajapur vs. DCIT (CPC)-TDS, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 327/IND/2019[2013-14(FY 12-1326Q2)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…

Central Bank of India Akodia Mandi Br., Shajapur vs. DCIT (CPC)-TDS, Ghaziabad

In the result, all 165 appeals at the instance of assessee(s) are allowed

ITA 326/IND/2019[2013-14(FY 12-13, 24Q4)]Status: DisposedITAT Indore20 Feb 2020

Bench: Hon'Ble Kul Bharat & Hon'Ble Manish Borad

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE HON'BLE KUL BHARAT, JUDICIAL MEMBER AND HON'BLE MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.117 to 120/Ind/2019 Indore School of Social Work, Indore PAN:AAATI5085M A.Ys.: 2013-14 & 2014-15(Q-2,Q-3,Q-1 & Q-2) Appellants by Shri S.N. Agrawal & Pankaj Mogra, ARs Respondent by Shri Ashish Porwal, Sr. DR ITA Nos.121 to 125/Ind/2019 Oriental University, Indore PAN:AAATO3730B A.Ys.: 2014-15 (Q-1,Q-1,Q-1,Q-3 & Q-2) Appellants by Smt. Shreya Jain, AR Respondent by Shri Ashish Porwal, Sr. DR U.P. Gujarat Freight Carrier,…