Express Newspapers (P) Ltd.& Ors. v. Union of India & Ors.

1 SCC 133Reported decision1986#18516 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 352,026 Indian tax judgments — from 2022 to 2022.

Judgments citing Express Newspapers (P) Ltd.& Ors. v. Union of India & Ors.

Asst. Commissioner of Income Tax, Circle-16(1), Hyderabad vs. Nuziveedu Seeds Limited, R.R. Dist, Hyderabad

In the result, all the appeals under consideration are treated as allowed for statistical purposes in above terms

ITA 1464/HYD/2017[2013-14]Status: DisposedITAT Hyderabad31 May 2022AY 2013-14

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri Sriram SeshadriFor Respondent: Shri Y.V.S.T. Sai
Section 10(1)Section 115JSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER ITA Nos. 1456 & 1457/HYD/2017 Assessment Years: 2012-13 & 2013-14 Nuziveedu Seeds Ltd., Vs. Dy. Commissioner of R.R. District. Income-tax, Circle – 16(1), Hyderabad. PAN – AACCN7214Q (Appellant) (Respondent) ITA Nos. 1463 & 1464/HYD/2017 Assessment Years: 2012-13 & 2013-14 Dy. Commissioner of Nuziveedu Seeds Ltd., Income-tax, Circle – 16(1), R.R. District. Hyderabad. PAN – AACCN7214Q (Appellant) (Respondent) Assessee by: Shri Sriram Seshadri Revenue by: Shri Y.V.…

Asst. Commissioner of Income Tax, Circle-16(1), Hyderabad vs. Nuziveedu Seeds Limited, R.R. Dist, Hyderabad

In the result, all the appeals under consideration are treated as allowed for statistical purposes in above terms

ITA 1463/HYD/2017[2012-13]Status: DisposedITAT Hyderabad31 May 2022AY 2012-13

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri Sriram SeshadriFor Respondent: Shri Y.V.S.T. Sai
Section 10(1)Section 115JSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER ITA Nos. 1456 & 1457/HYD/2017 Assessment Years: 2012-13 & 2013-14 Nuziveedu Seeds Ltd., Vs. Dy. Commissioner of R.R. District. Income-tax, Circle – 16(1), Hyderabad. PAN – AACCN7214Q (Appellant) (Respondent) ITA Nos. 1463 & 1464/HYD/2017 Assessment Years: 2012-13 & 2013-14 Dy. Commissioner of Nuziveedu Seeds Ltd., Income-tax, Circle – 16(1), R.R. District. Hyderabad. PAN – AACCN7214Q (Appellant) (Respondent) Assessee by: Shri Sriram Seshadri Revenue by: Shri Y.V.…

Nuziveedu Seeds Limited, R.R.Dist vs. Dy.Commissioner of Income Tax, Circle-16(1), Hyderabad

In the result, all the appeals under consideration are treated as allowed for statistical purposes in above terms

ITA 1457/HYD/2017[2013-14]Status: DisposedITAT Hyderabad31 May 2022AY 2013-14

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri Sriram SeshadriFor Respondent: Shri Y.V.S.T. Sai
Section 10(1)Section 115JSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER ITA Nos. 1456 & 1457/HYD/2017 Assessment Years: 2012-13 & 2013-14 Nuziveedu Seeds Ltd., Vs. Dy. Commissioner of R.R. District. Income-tax, Circle – 16(1), Hyderabad. PAN – AACCN7214Q (Appellant) (Respondent) ITA Nos. 1463 & 1464/HYD/2017 Assessment Years: 2012-13 & 2013-14 Dy. Commissioner of Nuziveedu Seeds Ltd., Income-tax, Circle – 16(1), R.R. District. Hyderabad. PAN – AACCN7214Q (Appellant) (Respondent) Assessee by: Shri Sriram Seshadri Revenue by: Shri Y.V.…

Nuziveedu Seeds Limited, R.R.Dist vs. Dy.Commissioner of Income Tax, Circle-16(1), Hyderabad

In the result, all the appeals under consideration are treated as allowed for statistical purposes in above terms

ITA 1456/HYD/2017[2012-13]Status: DisposedITAT Hyderabad31 May 2022AY 2012-13

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri Sriram SeshadriFor Respondent: Shri Y.V.S.T. Sai
Section 10(1)Section 115JSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER ITA Nos. 1456 & 1457/HYD/2017 Assessment Years: 2012-13 & 2013-14 Nuziveedu Seeds Ltd., Vs. Dy. Commissioner of R.R. District. Income-tax, Circle – 16(1), Hyderabad. PAN – AACCN7214Q (Appellant) (Respondent) ITA Nos. 1463 & 1464/HYD/2017 Assessment Years: 2012-13 & 2013-14 Dy. Commissioner of Nuziveedu Seeds Ltd., Income-tax, Circle – 16(1), R.R. District. Hyderabad. PAN – AACCN7214Q (Appellant) (Respondent) Assessee by: Shri Sriram Seshadri Revenue by: Shri Y.V.…

Express Newspapers (P) Ltd.& Ors. v. Union of India & Ors. (1 SCC 133) — Cited in 4 Judgments | BharatTax