Excello Foundations (P.) Ltd. (2013) 212 TAXMAN 0342 (Mad). 7) Commissioner of Income Tax v. Brigade Enterprises Ltd.

429 ITR 511Reported decision2020#20843 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Judgments citing Excello Foundations (P.) Ltd. (2013) 212 TAXMAN 0342 (Mad). 7) Commissioner of Income Tax v. Brigade Enterprises Ltd.

Shri Syed Allemullah vs. Income Tax Officer

In the result, I pass the following order:

WP/19928/2021HC Karnataka18 Nov 2021

Bench: The Hon'Ble Mr.Justice S.R.Krishna Kumar

Section 80

…- 1 - IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 18TH DAY OF NOVEMBER, 2021 BEFORE THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR WRIT PETITION NO.19928/2021 (T-IT) BETWEEN: SHRI SYED ALLEMULLAH, @ SYED ALEEM S/O. LATE S.A. JALEEL AGED 67 YEARS, PROP: M/S. S.A. DEVELOPERS, NO.13/14, 7TH CROSS, ALEEM STREET, PANDURANGA NAGAR BANNERGHATTA ROAD BANGALORE - 560 069. …PETITIONER (BY SRI. M.V.SESHACHALA, SR. COUNSEL, FOR SRI. ARAVIND V CHAVAN, ADV.) AND: 1 . INCOME…

Shri Syed Allemullah vs. Income Tax Officer

In the result, I pass the following order:

WP/19964/2021HC Karnataka18 Nov 2021

Bench: The Hon'Ble Mr.Justice S.R.Krishna Kumar

Section 148

…- 1 - IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 18TH DAY OF NOVEMBER, 2021 BEFORE THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR WRIT PETITION NO.19964/2021 (T-IT) BETWEEN: SHRI SYED ALLEMULLAH, @ SYED ALEEM S/O. LATE S.A. JALEEL AGED 67 YEARS, PROP: M/S. S.A. DEVELOPERS, NO.13/14, 7TH CROSS, ALEEM STREET, PANDURANGA NAGAR BANNERGHATTA ROAD, BANGALORE - 560 069 BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED …PETITIONER (BY SRI. M.V.SESHACHALA, SR. COUNSEL, FOR SRI. ARAVIND V CHAVAN, ADV.) AND: 1 . I…

The Pr Commissioner of Income Tax CIT(A) vs. M/S Karavali Housing

In the result, appeal stands dismissed

ITA/123/2016HC Karnataka04 Oct 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 143(3)Section 147Section 260Section 260ASection 80I

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 04TH DAY OF OCTOBER, 2021 PRESENT THE HON’BLE MRS. JUSTICE S. SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A. NO.123/2016 BETWEEN: 1. THE PR. COMMISSIONER OF INCOME TAX, CIT(A) C.R.BUILDING, ATTAVARA MANGALURU-575 001. 2. THE ASST. COMMISISONER OF INCOME-TAX CIRCLE-2(1), C.R.BUILDING BANGALORE-560 001. …APPELLANTS [BY SRI. E.I. SANMATHI, ADVOCATE A/W SRI. K.V.ARAVIND, ADVOCATE (PHYSICAL HEARING)] AND: M/s. KARAVALI HOUSING NO.9, CITY POINT, KODIALBAIL MANGALURU-575 001. PAN: AA…

M/S. Bafna Jangda Construction, Pune vs. Income-Tax Officer, Pune

In the result, the appeal of the assessee stands allowed

ITA 1052/PUN/2011[2007-08]Status: DisposedITAT Pune29 Jan 2021AY 2007-08

Bench: Shri Inturi Rama Rao, Am & Shri S. S. Viswanethra Ravi, Jm आयकर अपील सं. / Ita No.1052/Pun/2011 िनधा"रण वष" / Assessment Year : 2007-08 Bafna Jangda Construction, C- 314, Business Court, Mukund Nagar, Pune-411037. .......अपीलाथ" / Appellant Pan : Aagfb6141B बनाम / V/S. Ito, Ward- 11(4), ……""यथ" / Respondent Pune. Assessee By : Shri S. N. Puranik Revenue By : Shri Sudhendu Das सुनवाई क" तारीख / Date Of Hearing : 21.01.2021 घोषणा क" तारीख / Date Of Pronouncement : 29.01.2021 आदेश / Order Per Inturi Rama Rao, Am: This Is An Appeal Filed By The Assessee Directed Against The Order Of The Ld. Commissioner Of Income Tax (Appeals)- 1, Pune (‘The Cit(A)’ For Short) Dated 12.01.2011 For The Assessment Year 2007-08. 2. The Appellant Raised The Following Grounds Of Appeal :- “1. Lower Authority Has Erred Both On Facts & On Law In Rejecting Appellant’S Claim U/S 80Ib(10). Same May Please Be Allowed. 2. Lower Authority Has Erred In Excluding The Land Area Of 1,508.49 Sq.Mtrs. For Road Widening. As Total Size Of Plot Of Land Of The Project Is 4,722.45 Sq. Mtrs. As Such More Than One Acre. Hence Appellant Be Declared Eligible For Deduction U/S 80Ib(10). 3. A) Assessee Firm Denies Its Liability To Interest U/S 234B.

For Appellant: Shri S. N. PuranikFor Respondent: Shri Sudhendu Das

Section 143(3)Section 234BSection 80I

…आयकर अपीलीय अिधकरण “बी” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE (Through Virtual Court) BEFORE SHRI INTURI RAMA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM आयकर अपील सं. / ITA No.1052/PUN/2011 िनधा"रण वष" / Assessment Year : 2007-08 Bafna Jangda Construction, C- 314, Business Court, Mukund Nagar, Pune-411037. .......अपीलाथ" / Appellant PAN : AAGFB6141B बनाम / V/s. ITO, Ward- 11(4), ……""यथ" / Respondent Pune. Assessee by : Shri S. N. Puranik Revenue by : Shri Sudhendu Das सुनवाई क" तारीख / Date of Hearing : 21.01.2021 घोषणा क" तारीख / Date of Pronouncement : 29.01.2021 आदेश / ORDER P…