ETCO Profiles (P.) Ltd. v. ACIT

INCOME TAX OFFICER, MUMBAI vs. PAREKH DYES AND CHEMICALS , MUMBAI

In the result, all the three appeals of the revenue are dismissed

Bench: Shri Amit Shukla & Smt. Renu Jauhri

…IN THE INCOME-TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER ITA No. 3806/MUM/2024 (A.Y. 2011-12) ITO v/s. Parekh Dyes and Chemicals Room No. 243, 2nd Floor, बनाम 203, Oriental House, 2nd Kautilya Bhawan, BKC, Floor, 229, Samuel Street Mumbai-400051 Vadgadi, Mumbai-400003 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAAFP2874P Appellant/अपीलार्थी .. Respondent/प्रतिवादी Assessee by : Mr. N. S. Porwal & Mr. N. N. Porwal Revenue by : Shri Mahesh Pamnani Date of Hearing 07.01.2025 Date of Pronouncement 09.01.2025 आदेश / O R D E R PER RENU JAUHRI [A…

INCOME TAX OFFICER, MUMBAI vs. PAREKH DYES AND CHEMICALS, MUMBAI

In the result, all the three appeals of the revenue are dismissed

Bench: Shri Amit Shukla & Smt. Renu Jauhri

…IN THE INCOME-TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER ITA No. 3806/MUM/2024 (A.Y. 2011-12) ITO v/s. Parekh Dyes and Chemicals Room No. 243, 2nd Floor, बनाम 203, Oriental House, 2nd Kautilya Bhawan, BKC, Floor, 229, Samuel Street Mumbai-400051 Vadgadi, Mumbai-400003 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAAFP2874P Appellant/अपीलार्थी .. Respondent/प्रतिवादी Assessee by : Mr. N. S. Porwal & Mr. N. N. Porwal Revenue by : Shri Mahesh Pamnani Date of Hearing 07.01.2025 Date of Pronouncement 09.01.2025 आदेश / O R D E R PER RENU JAUHRI [A…

INCOME TAX OFFICER, MUMBAI vs. PAREKH DYES AND CHEMICALS, MUMBAI

In the result, all the three appeals of the revenue are dismissed

Bench: Shri Amit Shukla & Smt. Renu Jauhri

…IN THE INCOME-TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER ITA No. 3806/MUM/2024 (A.Y. 2011-12) ITO v/s. Parekh Dyes and Chemicals Room No. 243, 2nd Floor, बनाम 203, Oriental House, 2nd Kautilya Bhawan, BKC, Floor, 229, Samuel Street Mumbai-400051 Vadgadi, Mumbai-400003 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAAFP2874P Appellant/अपीलार्थी .. Respondent/प्रतिवादी Assessee by : Mr. N. S. Porwal & Mr. N. N. Porwal Revenue by : Shri Mahesh Pamnani Date of Hearing 07.01.2025 Date of Pronouncement 09.01.2025 आदेश / O R D E R PER RENU JAUHRI [A…

ATUL PROPERTIES ,MUMBAI vs. ACIT, CIRCLE 24(1), MUMBAI

In the result, both the appeals of the assessee are allowed

Bench: Shri B.R. Baskaran & Shri Raj Kumar Chauhan

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “A” BENCH : MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER ITA No. A.Y. Appellant Respondent Atul Properties, ACIT, 4967/Mum/2024 2010-11 5th Floor, Circle-24(1), Trade Avenue, Piramal Suren Road, Chamber, 4968/Mum/2024 2011-12 Andheri (E), Lalbaugh, Parel, Mumbai Mumbai. [PAN: AAMFA3756F] Assessee by : Ms. Neha Anchalia Revenue by : Shri Ram Krishn Kedia, Sr. DR Date of Hearing : 06/11/2024 Date of Pronouncement : 06/11/2024 PER BENCH : Both these appeals filed by the assessee are directed against the order(s) passed…

ATUL PROPERTIES ,MUMBAI vs. ACIT, CIRCLE 24(1), MUMBAI

In the result, both the appeals of the assessee are allowed

Bench: Shri B.R. Baskaran & Shri Raj Kumar Chauhan

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “A” BENCH : MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER ITA No. A.Y. Appellant Respondent Atul Properties, ACIT, 4967/Mum/2024 2010-11 5th Floor, Circle-24(1), Trade Avenue, Piramal Suren Road, Chamber, 4968/Mum/2024 2011-12 Andheri (E), Lalbaugh, Parel, Mumbai Mumbai. [PAN: AAMFA3756F] Assessee by : Ms. Neha Anchalia Revenue by : Shri Ram Krishn Kedia, Sr. DR Date of Hearing : 06/11/2024 Date of Pronouncement : 06/11/2024 PER BENCH : Both these appeals filed by the assessee are directed against the order(s) passed…

INCOME TAX OFFICER-17(2)(1), MUMBAI vs. CHETAN SHASHIKANT SHAH, MUMBAI

In the result appeal of the revenue is stand dismissed

Bench: Shri Amit Shukla & Shri Amarjit Singhito-17(1)(2)(1) Vs. Chetan Shashikant Shah 1St, Floor, Room No. 104, 1St, Floor, Office No. 101, Kautilya Bhavan, G. 33, Dariyastan Street, Block, Bkc, Bandra(E) Masjid, Mumbai, Mandvi Mumbai 400051 S.O 400003 स्थायी लेखा सं./जीआइआर सं./ Pan/Gir No: Aacps9153Q Appellant .. Respondent Appellant By : Shri. Rajesh S. Shah Respondent By : Shri. Krishna Kumar Date Of Hearing 30.05.2023 Date Of Pronouncement 31.05.2023 आदेश / O R D E R Per Amarjit Singh (Am):

…P a g e | 1 ITO vs Chetan Shashikant Shah IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER ITO-17(1)(2)(1) Vs. Chetan Shashikant Shah 1St, Floor, room No. 104, 1st, Floor, Office No. 101, Kautilya Bhavan, G. 33, Dariyastan Street, Block, BKC, Bandra(E) Masjid, Mumbai, Mandvi Mumbai 400051 S.O 400003 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AACPS9153Q Appellant .. Respondent Appellant by : Shri. Rajesh S. Shah Respondent by : Shri. Krishna Kumar Date of Hearing 30.05.2023 Date of Pronouncement 31.05.2023 आदेश / O R D E R Per…

MR. PRAHLAD G PRAJAPATI,MUMBAI vs. ITO-19(2)(5), MUMBAI

In the result, the appeal of the assessee is allowed

…P a g e | 1 Mr. Prahlad G. Prajapati Vs. The ITO-19(2)(5) IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Mr. Prahlad G. Prajapati Vs. The Income Tax Officer- 4, 1st Floor, Lahari 19(2)(5), Room No. 210, Building, 5th Khetwadi 2nd Floor, Matru Mandir, Mumbai – 400004 Tardeo Road, Maharashtra - 400007 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AHDPP4213A Appellant .. Respondent Appellant by : None Respondent by : Ujjwal Chavhan Date of Hearing 23.05.2023 Date of Pronouncement 29.05.2023 आदेश / O R D E R Per Amarjit Singh (AM):…