Essar Oil Ltd. v. ITO

30 Taxmann.com 39High Court2013#20409 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2018.

Also reported as

262 ITR 63

Judgments citing Essar Oil Ltd. v. ITO

Mumbai Metropolitan Region Development Authority (Mmrda), Mumbai vs. ACIT (TDS) Circle - 1(3), Mumbai

In the result appeal of the assessee in ITA no

ITA 5186/MUM/2016[2012-13]Status: DisposedITAT Mumbai07 Feb 2018AY 2012-13

Bench: Shri Mahavir Singh & Shri Ramit Kocharआयकर अपीऱ सं./I.T.A. No.5186 & 5187/Mum/2016 (नििाारण वर्ा / Assessment Year: 2012-13 & 2013-14) बिाम/ Mumbai Metropolitan Region Acit (Tds) Cir-1(3) Development Authority R.No. 703, 7 T H Floor, K.G. (Mmrda) , Bkc, Bandra(E), Mittal Hospital Building, V. Mumbai-400051 Charni Road(W), Mumbai- 400002 स्थायी ऱेखा सं./ Pan :Aaatm7106R(Tds Mum16747D) (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) ..

For Appellant: Shri. J.P BairagraFor Respondent: Shri. Saurabhkumar Rai,DR
Section 194Section 194CSection 194JSection 201(1)

…आयकर अपीऱीय अधिकरण “I” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.5186 & 5187/Mum/2016 (नििाारण वर्ा / Assessment Year: 2012-13 & 2013-14) बिाम/ Mumbai Metropolitan Region ACIT (TDS) CIR-1(3) Development Authority R.No. 703, 7 t h floor, K.G. (MMRDA) , BKC, Bandra(E), Mittal Hospital Building, v. Mumbai-400051 Charni Road(W), Mumbai- 400002 स्थायी ऱेखा सं./ PAN :AAATM7106R(TDS MUM16747D) (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) .. Assessee by: Shri. J.P Bairagra Revenu…

Mumbai, Metroplitan Rigional Development Authority (Mmrda) vs. ITO TDS 2(2), Mumbai

In the result, appeal of the assessee in ITA No

ITA 6030/MUM/2014[2011-12]Status: DisposedITAT Mumbai30 Jan 2017AY 2011-12

Bench: Shri Joginder Singh & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.6029/Mum/2014 ("नधा"रण वष" / Assessment Year : 2008-09) Mumbai Metropolitan बनाम/ The Income Tax Officer Regional Development (Tds) – 2(2), V. Authority (Mmrda), Room No. 707, 7 Th Floor, Bandra Kurla Complex, Smt. K.G. Mittal Bandra (East), Ayurvedic Hospital Mumbai – 400 051. Building, Charni Road (W), Mumbai – 400 002. "थायी लेखा सं./Pan : Aaatm7106R/ Tds No. Mumm16747D .. (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर अपील सं./I.T.A. No.6030/Mum/2014 ("नधा"रण वष" / Assessment Year : 2011-12) Mumbai Metropolitan बनाम/ The Income Tax Officer Regional Development (Tds) – 2(2), V. Authority (Mmrda), Room No. 707, 7 Th Floor, Bandra Kurla Complex, Smt. K.G. Mittal Bandra (East), Ayurvedic Hospital Mumbai – 400 051. Building, Charni Road (W), Mumbai – 400 002. "थायी लेखा सं./Pan : Aaatm7106R/Tds No. Mumm16747D .. (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर अपील सं./I.T.A. No.5950/Mum/2014 ("नधा"रण वष" / Assessment Year : 2011-12) The Income Tax Officer (Tds) Mumbai Metropolitan बनाम/ – 2(3), Regional Development V. Room No. 708, 7 Th Floor, Authority (Mmrda), Smt. K.G. Mittal Ayurvedic Bandra Kurla Complex, Hospital Building, Bandra (East), Charni Road (W), Mumbai – 400 051. Mumbai – 400 002. "थायी लेखा सं./Pan : Aaatm7106R/Tds No. Mumm16747D (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

For Respondent: Shri Neil Philiph
Section 133ASection 194CSection 194JSection 201Section 201(1)

…आयकर अपील"य अ"धकरण “B” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI JOGINDER SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.6029/Mum/2014 ("नधा"रण वष" / Assessment Year : 2008-09) Mumbai Metropolitan बनाम/ The Income Tax Officer Regional Development (TDS) – 2(2), v. Authority (MMRDA), Room No. 707, 7 th floor, Bandra Kurla Complex, Smt. K.G. Mittal Bandra (East), Ayurvedic Hospital Mumbai – 400 051. Building, Charni Road (W), Mumbai – 400 002. "थायी लेखा सं./PAN : AAATM7106R/ TDS NO. MUMM16747D .. (अपीलाथ" /Appellant) (""यथ" / Resp…

Mumbai, Metroplitan Rigional Development Authority (Mmrda) vs. ITO TDS 2(2), Mumbai

In the result, appeal of the assessee in ITA No

ITA 6029/MUM/2014[2008-09]Status: DisposedITAT Mumbai30 Jan 2017AY 2008-09

Bench: Shri Joginder Singh & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.6029/Mum/2014 ("नधा"रण वष" / Assessment Year : 2008-09) Mumbai Metropolitan बनाम/ The Income Tax Officer Regional Development (Tds) – 2(2), V. Authority (Mmrda), Room No. 707, 7 Th Floor, Bandra Kurla Complex, Smt. K.G. Mittal Bandra (East), Ayurvedic Hospital Mumbai – 400 051. Building, Charni Road (W), Mumbai – 400 002. "थायी लेखा सं./Pan : Aaatm7106R/ Tds No. Mumm16747D .. (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर अपील सं./I.T.A. No.6030/Mum/2014 ("नधा"रण वष" / Assessment Year : 2011-12) Mumbai Metropolitan बनाम/ The Income Tax Officer Regional Development (Tds) – 2(2), V. Authority (Mmrda), Room No. 707, 7 Th Floor, Bandra Kurla Complex, Smt. K.G. Mittal Bandra (East), Ayurvedic Hospital Mumbai – 400 051. Building, Charni Road (W), Mumbai – 400 002. "थायी लेखा सं./Pan : Aaatm7106R/Tds No. Mumm16747D .. (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर अपील सं./I.T.A. No.5950/Mum/2014 ("नधा"रण वष" / Assessment Year : 2011-12) The Income Tax Officer (Tds) Mumbai Metropolitan बनाम/ – 2(3), Regional Development V. Room No. 708, 7 Th Floor, Authority (Mmrda), Smt. K.G. Mittal Ayurvedic Bandra Kurla Complex, Hospital Building, Bandra (East), Charni Road (W), Mumbai – 400 051. Mumbai – 400 002. "थायी लेखा सं./Pan : Aaatm7106R/Tds No. Mumm16747D (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

For Respondent: Shri Neil Philiph
Section 133ASection 194CSection 194JSection 201Section 201(1)

…आयकर अपील"य अ"धकरण “B” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI JOGINDER SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.6029/Mum/2014 ("नधा"रण वष" / Assessment Year : 2008-09) Mumbai Metropolitan बनाम/ The Income Tax Officer Regional Development (TDS) – 2(2), v. Authority (MMRDA), Room No. 707, 7 th floor, Bandra Kurla Complex, Smt. K.G. Mittal Bandra (East), Ayurvedic Hospital Mumbai – 400 051. Building, Charni Road (W), Mumbai – 400 002. "थायी लेखा सं./PAN : AAATM7106R/ TDS NO. MUMM16747D .. (अपीलाथ" /Appellant) (""यथ" / Resp…

ITO (TDS) 2(3), Mumbai vs. Mumbai Metropolitan Development Authority, Mumbai

In the result, appeal of the assessee in ITA No

ITA 5950/MUM/2014[2011-12]Status: DisposedITAT Mumbai30 Jan 2017AY 2011-12

Bench: Shri Joginder Singh & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.6029/Mum/2014 ("नधा"रण वष" / Assessment Year : 2008-09) Mumbai Metropolitan बनाम/ The Income Tax Officer Regional Development (Tds) – 2(2), V. Authority (Mmrda), Room No. 707, 7 Th Floor, Bandra Kurla Complex, Smt. K.G. Mittal Bandra (East), Ayurvedic Hospital Mumbai – 400 051. Building, Charni Road (W), Mumbai – 400 002. "थायी लेखा सं./Pan : Aaatm7106R/ Tds No. Mumm16747D .. (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर अपील सं./I.T.A. No.6030/Mum/2014 ("नधा"रण वष" / Assessment Year : 2011-12) Mumbai Metropolitan बनाम/ The Income Tax Officer Regional Development (Tds) – 2(2), V. Authority (Mmrda), Room No. 707, 7 Th Floor, Bandra Kurla Complex, Smt. K.G. Mittal Bandra (East), Ayurvedic Hospital Mumbai – 400 051. Building, Charni Road (W), Mumbai – 400 002. "थायी लेखा सं./Pan : Aaatm7106R/Tds No. Mumm16747D .. (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर अपील सं./I.T.A. No.5950/Mum/2014 ("नधा"रण वष" / Assessment Year : 2011-12) The Income Tax Officer (Tds) Mumbai Metropolitan बनाम/ – 2(3), Regional Development V. Room No. 708, 7 Th Floor, Authority (Mmrda), Smt. K.G. Mittal Ayurvedic Bandra Kurla Complex, Hospital Building, Bandra (East), Charni Road (W), Mumbai – 400 051. Mumbai – 400 002. "थायी लेखा सं./Pan : Aaatm7106R/Tds No. Mumm16747D (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

For Respondent: Shri Neil Philiph
Section 133ASection 194CSection 194JSection 201Section 201(1)

…आयकर अपील"य अ"धकरण “B” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI JOGINDER SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.6029/Mum/2014 ("नधा"रण वष" / Assessment Year : 2008-09) Mumbai Metropolitan बनाम/ The Income Tax Officer Regional Development (TDS) – 2(2), v. Authority (MMRDA), Room No. 707, 7 th floor, Bandra Kurla Complex, Smt. K.G. Mittal Bandra (East), Ayurvedic Hospital Mumbai – 400 051. Building, Charni Road (W), Mumbai – 400 002. "थायी लेखा सं./PAN : AAATM7106R/ TDS NO. MUMM16747D .. (अपीलाथ" /Appellant) (""यथ" / Resp…

Essar Oil Ltd. v. ITO (30 Taxmann.com 39) — Cited in 4 Judgments | BharatTax