Ess Advertising (Mauritius) S.N.C.ET Compagnie v. DCIT

93 Taxmann.com 53High Court2018#21645 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2019.

Judgments citing Ess Advertising (Mauritius) S.N.C.ET Compagnie v. DCIT

Macquie Holdings B.V. & Co. Kg, Mumbai vs. DCIT (It) 3(2)(1), Mumbai

In the result, appeal is partly allowed

ITA 2572/MUM/2017[2013-14]Status: DisposedITAT Mumbai12 Apr 2019AY 2013-14

Bench: Shri Saktijit Dey & Shri Manoj Kumar Aggarwal

For Appellant: Shri Milin ThakoreFor Respondent: Shri Manoj Kumar
Section 143(3)Section 144C(13)Section 144C(15)Section 144C(15)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER ITA no.2572/Mum./2017 (Assessment Year : 2013–14) Maquet Holdings B.V. & Co. KG C/o India Bulls Finance Centre Tower–3, 27th 32nd Floor Senapati Bapat Marg ……………. Appellant Elphinstone Road (West) Mumbai 400 013 PAN – AAXFM1661Q v/s Dy. Commissioner of Income Tax (I.T) ……………. Respondent Circle–3(2)(1), Mumbai Assessee by : Shri Milin Thakore Revenue by : Shri Manoj Kumar Date of Hearing – 16.01.2019 Date of Order – 12.04.2019 O R D E R PER SAKTIJIT DEY. J.M. Af…

Espn Star Sports Mauritius S.N.C. Et Compagnie, Mauritius vs. Addl. DIT, New Delhi

In the result, all the three appeals of the three appeals are allowed

ITA 5703/DEL/2011[2007-08]Status: DisposedITAT Delhi20 Aug 2018AY 2007-08

Bench: Shri Amit Shukla & Shri O.P. Kant

For Appellant: Shri Porus Kaka, Sr. Advocate and Shri Dinesh Chawla, AdvocateFor Respondent: Shri G.K. Dhall, CIT,DR
Section 144CSection 144C(15)(b)Section 147Section 234ASection 9(1)Section 92Section 92C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 5131, 5132/Del/2010 5703/Del/2011 Asstt. Years: 2005-06, 2006-07 & 2007-08 ESS Advertising (Mauritius) ADIT S.N.C. et Compagnie(earlier Circle 1(2) known as ESPN Star Sports International Taxation, Mauritius S.N.C Et Compagnie) Drum Shape Building Vs. 604, St. James Court, New Delhi. St. Denis Street, Port Louis Maurtius PAN AABFE6601E (Appellant) (Respondent) Assessee by: Shri Porus Kaka, Sr. Advocate and Shri Dinesh Chawla, Advocate Department: Shri G.K. Dhall, CIT,D…

Espn Star Sports Mauritius S.N.C. Et Compagnie, Mauritius vs. ADIT, New Delhi

In the result, all the three appeals of the three appeals are allowed

ITA 5132/DEL/2010[2006-07]Status: DisposedITAT Delhi20 Aug 2018AY 2006-07

Bench: Shri Amit Shukla & Shri O.P. Kant

For Appellant: Shri Porus Kaka, Sr. Advocate and Shri Dinesh Chawla, AdvocateFor Respondent: Shri G.K. Dhall, CIT,DR
Section 144CSection 144C(15)(b)Section 147Section 234ASection 9(1)Section 92Section 92C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 5131, 5132/Del/2010 5703/Del/2011 Asstt. Years: 2005-06, 2006-07 & 2007-08 ESS Advertising (Mauritius) ADIT S.N.C. et Compagnie(earlier Circle 1(2) known as ESPN Star Sports International Taxation, Mauritius S.N.C Et Compagnie) Drum Shape Building Vs. 604, St. James Court, New Delhi. St. Denis Street, Port Louis Maurtius PAN AABFE6601E (Appellant) (Respondent) Assessee by: Shri Porus Kaka, Sr. Advocate and Shri Dinesh Chawla, Advocate Department: Shri G.K. Dhall, CIT,D…

Espn Star Sports Mauritius S.N.C. Et Compagnie, Mauritius vs. ADIT, New Delhi

In the result, all the three appeals of the three appeals are allowed

ITA 5131/DEL/2010[2005-06]Status: DisposedITAT Delhi20 Aug 2018AY 2005-06

Bench: Shri Amit Shukla & Shri O.P. Kant

For Appellant: Shri Porus Kaka, Sr. Advocate and Shri Dinesh Chawla, AdvocateFor Respondent: Shri G.K. Dhall, CIT,DR
Section 144CSection 144C(15)(b)Section 147Section 234ASection 9(1)Section 92Section 92C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 5131, 5132/Del/2010 5703/Del/2011 Asstt. Years: 2005-06, 2006-07 & 2007-08 ESS Advertising (Mauritius) ADIT S.N.C. et Compagnie(earlier Circle 1(2) known as ESPN Star Sports International Taxation, Mauritius S.N.C Et Compagnie) Drum Shape Building Vs. 604, St. James Court, New Delhi. St. Denis Street, Port Louis Maurtius PAN AABFE6601E (Appellant) (Respondent) Assessee by: Shri Porus Kaka, Sr. Advocate and Shri Dinesh Chawla, Advocate Department: Shri G.K. Dhall, CIT,D…