Eon Aviation Pvt Ltd. v. DCIT (Mum ITAT) 301

ITO , SARD- 1 (2) THANE, THANE vs. MAK RUBBER PRODUCTS, MUMBAI

In the result, the appeal filed by the revenue is hereby ordered to be dismissed

Bench: Shri Amarjit Singh, Jm & Shri Manoj Kumar Aggarwal, Am आयकर अपील सं/ I.T.A. No.5416/Mum/2018 (निर्धारण वर्ा / Assessment Year: 2009-10) Ito Ward-1(2) Thane बिधम/ Mak Rubber Products Room No.24, B-Wing, 6Th 301/306, B-Wing, Giriya Co. Vs. Floor, Ashar It Park, Road Op. Hsg. Society, Mahatma No. 16Z, Wagle Ind. Estate, Phule Road, Naupada, Thane (W)-400604. Thane-400601. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aabfm8605N (अपीलाथी /Appellant) (प्रत्यथी / Respondent) .. Revenue By: Shri Jothilakshmi Nayak (Dr) Assessee By: Shri Bhadresh K. Doshi सुनवाई की तारीख / Date Of Hearing: 10/02/2020 घोषणा की तारीख /Date Of Pronouncement: 19/03/2020 आदेश / O R D E R Per Amarjit Singh, Jm: The Revenue Has Filed The Present Appeal Against The Order Dated 05.07.2018 Passed By The Commissioner Of Income Tax (Appeals) -03, Nasik [Hereinafter Referred To As The “Cit(A)”] Relevant To The A.Y.2009-10 In Which The Penalty Levied By Ao Has Been Ordered To Be Deleted.

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं/ I.T.A. No.5416/Mum/2018 (निर्धारण वर्ा / Assessment Year: 2009-10) ITO Ward-1(2) Thane बिधम/ Mak Rubber Products Room No.24, B-Wing, 6th 301/306, B-Wing, Giriya Co. Vs. Floor, Ashar IT Park, Road Op. HSG. Society, Mahatma No. 16Z, Wagle Ind. Estate, Phule Road, Naupada, Thane (W)-400604. Thane-400601. स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AABFM8605N (अपीलाथी /Appellant) (प्रत्यथी / Respondent) .. Revenue by: Shri Jothilakshmi Nayak (DR) Assessee by: Shri Bhadresh K. Doshi सुनवा…

SONY DADC MANUFACTURING (INDIA ) P.LTD,NAVI MUMBAI vs. ASST CIT 11(1), MUMBAI

In the result, appeal of the assessee is allowed

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year: 2003-04

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER Assessment Year: 2003-04 M/s. Sony DADC Assistant Commissioner Manufacturing (India) Pvt. of Income Tax, Ltd., Range-11(1), C-106, Trans Thane Room No.439, Vs. Creek, Aayakar Bhavan, MIDC Industrial Area, M.K. Road, Pawane Village, Mumbai Navi Mumbai – 400 705 PAN: AACCS1614B (Appellant) (Respondent) Present for: Assessee by : Shri Neeraj Sheth, A.R. Revenue by : Shri Chaudhary Arunkumar Singh, D.R. Date of Hearing : 30.04.2019 Date of Pronouncement : 16.05.2019 O R…

SONALI D. MEHTA,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX 17 (3) ERSTWHILE DEPUTY COMMISSIONER INCOME TAX 12(1), MUMBAI

In the result, appeal of the assessee is allowed

Bench: Shri Mahavir Singh & Shri Rajesh Kumarassessment Year: 2008-09

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year: 2008-09 Mrs. Sonali D. Mehta, ACIT 17(3), 105, Apollo Street, Erstwhile- DCIT-12(1), 2nd Floor, Room No.31, Vs. Mumbai M.S. Marg, Fort, Mumbai – 400 023 PAN: AANPM 7994C (Appellant) (Respondent) Present for: Assessee by : Shri Paresh Shaparia, A.R. Revenue by : Shri Chaudhary Arunkumar Singh, D.R. Date of Hearing : 10.04.2019 Date of Pronouncement : 15.05.2019 O R D E R Per Rajesh Kumar, Accountant Member: The present appeal has been preferred by…

ROBIN BIPIN MEHTA,MUMBAI vs. ACIT CC 20, MUMBAI

In the result, appeal of the assessee is allowed

Bench: Shri R.C.Sharma, Am Mr. Robin Bipin Mehta Vs. Acit- Cc-20, Mumbai – 3, Deepak, 1St Floor, 401, 400 021 S.V.Road, Vile Parle (West) Mumbai – 400 056 Pan/Gir No. Aabpm8343D Appellant) .. Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM Mr. Robin Bipin Mehta Vs. ACIT- CC-20, Mumbai – 3, Deepak, 1st Floor, 401, 400 021 S.V.Road, Vile Parle (West) Mumbai – 400 056 PAN/GIR No. AABPM8343D Appellant) .. Respondent) Assessee by Shri B.V.Jhaveri Revenue by Ms. Beena Santosh Date of Hearing 18/04/2017 Date of Pronouncement 21/04/2017 आदेश / O R D E R PER R.C.SHARMA (A.M): This is an appeal filed by the assessee against the order of CIT(A)- 21, Mumbai dated 28/03/2016 for the A.Y.2011-12 in the matter of imposition of penalty u/s.271(1)(c) of the IT Act. 2. In this…

HARESH R. KRIPLANI,MUMBAI vs. ACIT CIR 4(3), MUMBAI

…आयकर आयकर अपीलीय आयकर आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण “ जेजेजेजे” "यायपीठ अिधकरण "यायपीठ "यायपीठ मुंबई "यायपीठ मुंबई मुंबई म"। मुंबई म"। म"। म"। IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI सव"ी राजे"", लेखा सद"य एवं पवन"सह "याियक सद"य Before Shri Rajendra, A.M. and Shri Pawan Singh,J.M. आयकर अपील सं./ITA No.2884/Mum/2016,िनधा"र िनधा"र िनधा"रण वष" िनधा"र वष" वष" /Assessment Year: 2010-11 वष" Mr. Haresh R. Kriplani ACIT-Circle-4(3) 20/24, Morarjee Veljee Building Mumbai. Kolbhat Lane, Kalbadevi Road Vs. Mumbai-400 002. PAN: AAKPK 3422 A (अपीलाथ" /Appellant) (""यथ" / Respondent) Revenue by…

DCIT 24(2), MUMBAI vs. UNISYNTH CHEMICALS, MUMBAI

In the result, Revenue’s appeal for assessment year 2009-10 is dismissed

Bench: Shri Jason P. Boaz & Shri Sandeep Gosain D C I T – 24(2) M/S. Unisynth Chemicals 6Th Floor, Pratyaksha Kar 106-107, Advent Atria Vs. Bhavan, Bkc, Bandra (E) Chincholi Bunder Road Mumbai 400051 Malad (W), Mumbai 400064 Pan – Aaafu1724D Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain , Judicial Member D C I T – 24(2) M/s. Unisynth Chemicals 6th Floor, Pratyaksha Kar 106-107, Advent Atria Vs. Bhavan, BKC, Bandra (E) Chincholi Bunder Road Mumbai 400051 Malad (W), Mumbai 400064 PAN – AAAFU1724D Appellant Respondent Appellant by: Shri Rajesh K. Arvind Respondent by: Shri Vimal Punmiya Date of Hearing: 16.12.2016 Date of Pronouncement: 11.01.2017 O R D E R Per Jason P. Boaz, A.M. This appeal by Revenue is directed against the order of the CIT(A)-34, Mumbai dated 31.07.…

SHALINI KARAN KUMAR,MUMBAI vs. ACIT CEN CIR 34, MUMBAI

In the result, the appeal filed by the assessee is treated as allowed

Bench: Shri Mahavir Singh (Jm) & Shri B.R. Baskaran (Am)

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” Bench, Mumbai Before Shri Mahavir Singh (JM) & Shri B.R. Baskaran (AM) I.T.A. No. 5457/Mum/2011 (Assessment Year 2006-07) Mrs. Shalini Karan Kumar ACIT, CC-34 1305, Meghddot Vs. Room No. 104 B, 13th Floor 1st Floor Off. Joggers Park Aayakar Bhavan Lokhandwala M.K. Road Andheri West Mumbai-400 020. Mumbai-400 053. (Appellant) (Respondent) PAN No. AMGPS9508P Assessee by Shri Darshan Gandhi Department by Mrs. Beena Subhash Date of Hearing 30.8.2016 Date of Pronouncement 2.9.2016 O R D E R Per B.R. Baskaran (AM) :- The assessee has filed this appeal challenging the ord…

DR. DINESH JAIN,MUMBAI vs. ITO 11(2)(2), MUMBAI

In the result, the appeals filed by the assessee are allowed

Bench: Shri D. Karunakara Rao, Am & Shri Sandeep Gosain, Jm आयकर अपील सं./ I.T.A. No. 2234/Mum/2014 & आयकर अपील सं./ I.T.A. No. 2235/Mum/2014 ("नधा"रण वष" / Assessment Year: 2007-08 & 2006-07) Dr. Dinesh Jain Ito 11(2)(2) C/O. R. Sanghvi & Co Aaykar Bhavan 4Th Floor 104, Rizvi Chambers-2, बनाम/ Jain Mandir Marg, Churchgate Vs. Off Hill Road, Mumbai-20. Bandra(W), Mumbai-400 050. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. Aaapj 8040P (अपीलाथ" /Appellant) (""यथ" / Respondent) :

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI SANDEEP GOSAIN, JM आयकर अपील सं./ I.T.A. No. 2234/Mum/2014 & आयकर अपील सं./ I.T.A. No. 2235/Mum/2014 ("नधा"रण वष" / Assessment Year: 2007-08 & 2006-07) Dr. Dinesh Jain ITO 11(2)(2) C/O. R. Sanghvi & Co Aaykar Bhavan 4th Floor 104, Rizvi Chambers-2, बनाम/ Jain Mandir Marg, Churchgate Vs. Off Hill Road, Mumbai-20. Bandra(W), Mumbai-400 050. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. AAAPJ 8040P (अपीलाथ" /Appellant) (""यथ" / Respondent) : : Shri Rajesh Sanghvi अपीलाथ" क" ओर से / Appellant by : Shri A.K. Srivastava ""यथ"…