Emil Webber v. Commissioner of Income Tax' and

130 Taxmann 82High Court2003#10137 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2024.

Issues it is cited on

section 115bbe(1)section 69dstatement under section 132(4)section 69badvance taxunexplained expendituresection 28section 115bbsection 115bsection 69csection 132(4)unexplained investment

Judgments citing Emil Webber v. Commissioner of Income Tax' and

ACIT, Central Circle-2(2), Hyderabad vs. Syed Irfanuddin, Hyderabad

In the result, appeal filed by the Revenue is dismissed

ITA 442/HYD/2022[2018-9]Status: DisposedITAT Hyderabad08 Jul 2024

Bench: Shri Laliet Kumar & Shri Manjunatha, G.S.No Appeal In Ita No Revenue Assessee A.Y 1 432/Hyd/2022 Acit, Syed 2018- Central Zeeshanuddin 19 Circle 2(2) Hyderabad Hyderabad Pan:Bqgps0128A 2 436/Hyd/2022 & -Do- Syed Imranuddin 2017- 437/Hyd/2022 Hyderabad 18 3 Pan:Aajpi6494F 4 442/Hyd/2022 -Do- Syed Irfanuddin 2018- Hyderabad 19 Pan:Aappi4693A िनधा""रती "ारा/Assessee By: Shri P Murali Mohan Rao, Ca राज" व "ारा/Revenue By:: Shri Shakeer Ahmed, Dr

For Appellant: Shri P Murali Mohan Rao, CAFor Respondent: : Shri Shakeer Ahmed, DR
Section 132(4)

…ITA No 446 Capgemini Technology Services India Pvt Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri Laliet Kumar, Judicial Member And Shri Manjunatha, G. Accountant Member S.No Appeal in ITA No Revenue Assessee A.Y 1 432/Hyd/2022 ACIT, Syed 2018- Central Zeeshanuddin 19 Circle 2(2) Hyderabad Hyderabad PAN:BQGPS0128A 2 436/Hyd/2022 & -do- Syed Imranuddin 2017- 437/Hyd/2022 Hyderabad 18 3 PAN:AAJPI6494F 4 442/Hyd/2022 -do- Syed Irfanuddin 2018- Hyderabad 19 PAN:AAPPI4693A िनधा""रती "ारा/Assessee by: Shri P Murali Mohan Rao, CA राज" व "ारा/Reven…

ACIT, Central Circle-2(2), Hyderabad vs. Syed Imranuddin, Hyderabad

In the result, appeal filed by the Revenue is dismissed

ITA 437/HYD/2022[2018-19]Status: DisposedITAT Hyderabad08 Jul 2024AY 2018-19

Bench: Shri Laliet Kumar & Shri Manjunatha, G.S.No Appeal In Ita No Revenue Assessee A.Y 1 432/Hyd/2022 Acit, Syed 2018- Central Zeeshanuddin 19 Circle 2(2) Hyderabad Hyderabad Pan:Bqgps0128A 2 436/Hyd/2022 & -Do- Syed Imranuddin 2017- 437/Hyd/2022 Hyderabad 18 3 Pan:Aajpi6494F 4 442/Hyd/2022 -Do- Syed Irfanuddin 2018- Hyderabad 19 Pan:Aappi4693A िनधा""रती "ारा/Assessee By: Shri P Murali Mohan Rao, Ca राज" व "ारा/Revenue By:: Shri Shakeer Ahmed, Dr

For Appellant: Shri P Murali Mohan Rao, CAFor Respondent: : Shri Shakeer Ahmed, DR
Section 132(4)

…ITA No 446 Capgemini Technology Services India Pvt Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri Laliet Kumar, Judicial Member And Shri Manjunatha, G. Accountant Member S.No Appeal in ITA No Revenue Assessee A.Y 1 432/Hyd/2022 ACIT, Syed 2018- Central Zeeshanuddin 19 Circle 2(2) Hyderabad Hyderabad PAN:BQGPS0128A 2 436/Hyd/2022 & -do- Syed Imranuddin 2017- 437/Hyd/2022 Hyderabad 18 3 PAN:AAJPI6494F 4 442/Hyd/2022 -do- Syed Irfanuddin 2018- Hyderabad 19 PAN:AAPPI4693A िनधा""रती "ारा/Assessee by: Shri P Murali Mohan Rao, CA राज" व "ारा/Reven…

ACIT, Central Circle-2(2), Hyderabad vs. Syed Imranuddin, Hyderabad

In the result, appeal filed by the Revenue is dismissed

ITA 436/HYD/2022[2017-18]Status: DisposedITAT Hyderabad08 Jul 2024AY 2017-18

Bench: Shri Laliet Kumar & Shri Manjunatha, G.S.No Appeal In Ita No Revenue Assessee A.Y 1 432/Hyd/2022 Acit, Syed 2018- Central Zeeshanuddin 19 Circle 2(2) Hyderabad Hyderabad Pan:Bqgps0128A 2 436/Hyd/2022 & -Do- Syed Imranuddin 2017- 437/Hyd/2022 Hyderabad 18 3 Pan:Aajpi6494F 4 442/Hyd/2022 -Do- Syed Irfanuddin 2018- Hyderabad 19 Pan:Aappi4693A िनधा""रती "ारा/Assessee By: Shri P Murali Mohan Rao, Ca राज" व "ारा/Revenue By:: Shri Shakeer Ahmed, Dr

For Appellant: Shri P Murali Mohan Rao, CAFor Respondent: : Shri Shakeer Ahmed, DR
Section 132(4)

…ITA No 446 Capgemini Technology Services India Pvt Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri Laliet Kumar, Judicial Member And Shri Manjunatha, G. Accountant Member S.No Appeal in ITA No Revenue Assessee A.Y 1 432/Hyd/2022 ACIT, Syed 2018- Central Zeeshanuddin 19 Circle 2(2) Hyderabad Hyderabad PAN:BQGPS0128A 2 436/Hyd/2022 & -do- Syed Imranuddin 2017- 437/Hyd/2022 Hyderabad 18 3 PAN:AAJPI6494F 4 442/Hyd/2022 -do- Syed Irfanuddin 2018- Hyderabad 19 PAN:AAPPI4693A िनधा""रती "ारा/Assessee by: Shri P Murali Mohan Rao, CA राज" व "ारा/Reven…

ACIT Central Circle-2(2), Hyderabad vs. Syed Zeeshanuddin, Hyderabad

In the result, appeal filed by the Revenue is dismissed

ITA 432/HYD/2022[2018-19]Status: DisposedITAT Hyderabad08 Jul 2024AY 2018-19

Bench: Shri Laliet Kumar & Shri Manjunatha, G.S.No Appeal In Ita No Revenue Assessee A.Y 1 432/Hyd/2022 Acit, Syed 2018- Central Zeeshanuddin 19 Circle 2(2) Hyderabad Hyderabad Pan:Bqgps0128A 2 436/Hyd/2022 & -Do- Syed Imranuddin 2017- 437/Hyd/2022 Hyderabad 18 3 Pan:Aajpi6494F 4 442/Hyd/2022 -Do- Syed Irfanuddin 2018- Hyderabad 19 Pan:Aappi4693A िनधा""रती "ारा/Assessee By: Shri P Murali Mohan Rao, Ca राज" व "ारा/Revenue By:: Shri Shakeer Ahmed, Dr

For Appellant: Shri P Murali Mohan Rao, CAFor Respondent: : Shri Shakeer Ahmed, DR
Section 132(4)

…ITA No 446 Capgemini Technology Services India Pvt Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri Laliet Kumar, Judicial Member And Shri Manjunatha, G. Accountant Member S.No Appeal in ITA No Revenue Assessee A.Y 1 432/Hyd/2022 ACIT, Syed 2018- Central Zeeshanuddin 19 Circle 2(2) Hyderabad Hyderabad PAN:BQGPS0128A 2 436/Hyd/2022 & -do- Syed Imranuddin 2017- 437/Hyd/2022 Hyderabad 18 3 PAN:AAJPI6494F 4 442/Hyd/2022 -do- Syed Irfanuddin 2018- Hyderabad 19 PAN:AAPPI4693A िनधा""रती "ारा/Assessee by: Shri P Murali Mohan Rao, CA राज" व "ारा/Reven…

Mr. Mohammed Hanif Mohammed Yusuf Dharwadkar, Hubli vs. Income-Tax Officer, Ward-1(1), Hubli

In the result, the appeal filed by the assessee stands partly allowed for statistical purposes

ITA 135/BANG/2023[2017-18]Status: DisposedITAT Bangalore25 Jul 2023AY 2017-18

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2017-18

For Appellant: Smt. Prathibha R., A.RFor Respondent: Shri Veera Raghavan, D.R
Section 147Section 234ASection 68

…ITA No.135/Bang/2023 Mohammed Hanif Mahommed Yusuf Dharwadkar, Hubli IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2017-18 Mohammed Hanif Mohammed Yusuf Dharwadkar No.52/1, Kulkarni Hakkal Goodshed Road Near Fish Market Vs. ITO Ward-1(1) Hubli 580 020 Hubli Karnataka PAN NO : CFYPD5935G APPELLANT RESPONDENT Appellant by : Smt. Prathibha R., A.R. Respondent by : Shri Veera Raghavan, D.R. Date of Hearing : 25.07.2023 Date of Pronouncement : 25.07.2023 O R D E R PER CHANDRA POOJARI, ACCOUNTANT…

Media Research Users Council, Mumbai vs. ADIT (E) 1(1), Mumbai

Appeal of the revenue is dismissed

ITA 6459/MUM/2012[2006-07]Status: DisposedITAT Mumbai29 Mar 2022AY 2006-07

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Pavan Kumar Gadale, Hon'Ble & Media Research Users Council V. Addl. Dit(E)– 1(1) 128, Tv Industrial Estate Piramal Chambers, Lalbaug S.K. Ahire Marg, Worli Mumbai – 400 012 Mumbai – 400012 Pan: Aaatm5433F (Appellant) (Respondent) Media Research Users Council V. Addl. Dit(E)– Range 1 128, Tv Industrial Estate Piramal Chambers, Lalbaug S.K. Ahire Marg, Worli Mumbai – 400 012 Mumbai – 400012 Pan: Aaatm5433F (Appellant) (Respondent)

For Appellant: Shri Niraj ShethFor Respondent: Shri C.T. Mathews
Section 11Section 12ASection 13Section 13(1)(c)Section 13(3)(e)Section 25

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “B” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, HON'BLE JUDICIAL MEMBER AND Media Research Users Council v. Addl. DIT(E)– 1(1) 128, TV Industrial Estate Piramal Chambers, Lalbaug S.K. Ahire Marg, Worli Mumbai – 400 012 Mumbai – 400012 PAN: AAATM5433F (Appellant) (Respondent) Media Research Users Council v. Addl. DIT(E)– Range 1 128, TV Industrial Estate Piramal Chambers, Lalbaug S.K. Ahire Marg, Worli Mumbai – 400 012 Mumbai – 400012 PAN: AAATM5433F (Appellant) (Respondent) ITA.No. 6393/MUM/2011 (A.Y: 2008-…

Media Research Users Council, Mumbai vs. Addl DIT (E) RG 1, Mumbai

Appeal of the revenue is dismissed

ITA 7108/MUM/2010[2007-08]Status: DisposedITAT Mumbai29 Mar 2022AY 2007-08

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Pavan Kumar Gadale, Hon'Ble & Media Research Users Council V. Addl. Dit(E)– 1(1) 128, Tv Industrial Estate Piramal Chambers, Lalbaug S.K. Ahire Marg, Worli Mumbai – 400 012 Mumbai – 400012 Pan: Aaatm5433F (Appellant) (Respondent) Media Research Users Council V. Addl. Dit(E)– Range 1 128, Tv Industrial Estate Piramal Chambers, Lalbaug S.K. Ahire Marg, Worli Mumbai – 400 012 Mumbai – 400012 Pan: Aaatm5433F (Appellant) (Respondent)

For Appellant: Shri Niraj ShethFor Respondent: Shri C.T. Mathews
Section 11Section 12ASection 13Section 13(1)(c)Section 13(3)(e)Section 25

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “B” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, HON'BLE JUDICIAL MEMBER AND Media Research Users Council v. Addl. DIT(E)– 1(1) 128, TV Industrial Estate Piramal Chambers, Lalbaug S.K. Ahire Marg, Worli Mumbai – 400 012 Mumbai – 400012 PAN: AAATM5433F (Appellant) (Respondent) Media Research Users Council v. Addl. DIT(E)– Range 1 128, TV Industrial Estate Piramal Chambers, Lalbaug S.K. Ahire Marg, Worli Mumbai – 400 012 Mumbai – 400012 PAN: AAATM5433F (Appellant) (Respondent) ITA.No. 6393/MUM/2011 (A.Y: 2008-…

Shri Guru Ram Dass Educational Society, Mohali vs. Pr.CIT(Central) Gurgaon, at Chandigarh

ITA 98/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 96/Chd/2021 "नधा"रण वष" / Assessment Year : Chandigarh Educational Trust The PCIT(Central)- Gurgaon at बनाम 2368, Phase-10, Mohali Chandigarh Punjab-160060 C.R. Building, Himalaya Marg, Sector-17-E, Chandigarh- 160017 "थायी लेखा सं./PAN NO: PTLM12857F अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 97/Chd/2021 "नधा"रण वष" / Assessment Year : Chan…

Chandigarh Educational Society, Mohali vs. Pr.CIT(Central)-Gurgaon, at Chandigarh

ITA 97/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 96/Chd/2021 "नधा"रण वष" / Assessment Year : Chandigarh Educational Trust The PCIT(Central)- Gurgaon at बनाम 2368, Phase-10, Mohali Chandigarh Punjab-160060 C.R. Building, Himalaya Marg, Sector-17-E, Chandigarh- 160017 "थायी लेखा सं./PAN NO: PTLM12857F अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 97/Chd/2021 "नधा"रण वष" / Assessment Year : Chan…

Chandigarh Educational Trust, Mohali vs. Pr.CIT-Central, Gurgaon, at Chandigarh

ITA 96/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 96/Chd/2021 "नधा"रण वष" / Assessment Year : Chandigarh Educational Trust The PCIT(Central)- Gurgaon at बनाम 2368, Phase-10, Mohali Chandigarh Punjab-160060 C.R. Building, Himalaya Marg, Sector-17-E, Chandigarh- 160017 "थायी लेखा सं./PAN NO: PTLM12857F अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 97/Chd/2021 "नधा"रण वष" / Assessment Year : Chan…

Emil Webber v. Commissioner of Income Tax' and (130 Taxmann 82) — Cited in 10 Judgments | BharatTax