Elder IT Solutions (P.) Ltd. v. CIT

59 Taxmann.com 232Income Tax Appellate Tribunal2015#12878 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2021 to 2025.

Judgments citing Elder IT Solutions (P.) Ltd. v. CIT

Annu Agrotech Private Limited, Kota vs. Pr.CIT, Udiaipur

In the result, this appeal of the assessee is allowed

ITA 9/JPR/2021[2016-17]Status: DisposedITAT Jaipur15 Sept 2021AY 2016-17

Bench: Shri Sandeep Gosain, Jm & Shri Vikram Singh Yadav, Am Vk;Dj Vihy La-@Ita No. 09/Jp/2021 Assessment Year: 2016-17 Cuke Annu Agrotech Private Limited, Pr.Cit, S-47/48, S-47/48, Vs. Udaipur. Commercial Shops, Ipia 324005, Rajasthan, India. Pan No.: Aagca 5903 M Vihykfkhz@Appellant Izr;Fkhz@Respondent Fu/Kzkfjrh Dh Vksj Ls@ Assessee By : Shri Mahendra Gargieya(Adv.) & Shri Devang Gargieya (Itp) Jktlo Dh Vksj Ls@ Revenue By : Shri B.K. Gupta (Pr.Cit-Dr) Lquokbz Dh Rkjh[K@ Date Of Hearing : 27/07/2021 Mn?Kks"K.Kk Dh Rkjh[K@ Date Of Pronouncement : 15 /09/2021 Vkns'K@ Order

For Appellant: Shri Mahendra Gargieya(Adv.) &For Respondent: Shri B.K. Gupta (Pr.CIT-DR)
Section 115JSection 143(3)Section 263Section 56(2)(vii)Section 56(2)(viib)Section 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh lanhi x®lkÃa] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 09/JP/2021 Assessment Year: 2016-17 cuke Annu Agrotech Private Limited, Pr.CIT, S-47/48, S-47/48, Vs. Udaipur. Commercial Shops, IPIA 324005, Rajasthan, India. PAN No.: AAGCA 5903 M vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Mahendra Gargieya(Adv.) & Shri Devang Gargieya (ITP) jktLo dh vksj ls@ Revenue by : Shri B.K…

Elder IT Solutions (P.) Ltd. v. CIT (59 Taxmann.com 232) — Cited in 8 Judgments | BharatTax