Effective Tele Services P. Ltd. v. Asst.CIT

90 Taxmann.com 390Income Tax Appellate Tribunal2018#21587 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,628 Indian tax judgments — from 2021 to 2022.

Judgments citing Effective Tele Services P. Ltd. v. Asst.CIT

Aquity Solutions India Pvt. Ltd. (Earlier Known As Mmodel Global Services Ltd.), Mumbai vs. DCIT - 15 (2)(2), Mumbai

In the result, appeal of the assessee is partly allowed in the terms aforesaid

ITA 1161/MUM/2019[2005-06]Status: DisposedITAT Mumbai13 May 2022AY 2005-06

Bench: Vikas Awasthy & Shri Prashant Maharishi

For Appellant: Ms.Karishma R. Phatarphekar with S/Shri Harsh Shah/ Paras Savla/For Respondent: Ms. Vatsalaa Jha

…आयकर अपील"य अ"धकरण मुंबई पीठ “ के ” "ी "वकास अव"थी, "या"यक सद"य एवं "ी "शांत मह"ष", लेखा सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE VIKAS AWASTHY , JUDICIAL MEMBER & SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA NO.1351/BANG/2011(A.Y. 2007-08) Aquity Solutions India Pvt. Ltd. (Earlier known as M Modal Global Services Pvt.Ltd.), 1st Floor, Unit No.103, Reliable Plaza, Plot No.K10, Kalwa Indusrial Area, Village-Elthen, Taluka & Dist.Thane, Airoli, Navi Mumbai – 400 708. PAN: AAACC-9165-F ...... अपीलाथ" /Appellant बनाम Vs. Dy. Commissioner of Income Tax-15(2)(2), Room No.480,…

Cbay Systems (India) Private Limited, Bangalore vs. ITO, Bangalore

In the result, appeal of the assessee is partly allowed in the terms aforesaid

ITA 1351/BANG/2011[2007-08]Status: DisposedITAT Mumbai13 May 2022AY 2007-08

Bench: Vikas Awasthy & Shri Prashant Maharishi

For Appellant: Ms.Karishma R. Phatarphekar with S/Shri Harsh Shah/ Paras Savla/For Respondent: Ms. Vatsalaa Jha

…आयकर अपील"य अ"धकरण मुंबई पीठ “ के ” "ी "वकास अव"थी, "या"यक सद"य एवं "ी "शांत मह"ष", लेखा सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE VIKAS AWASTHY , JUDICIAL MEMBER & SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA NO.1351/BANG/2011(A.Y. 2007-08) Aquity Solutions India Pvt. Ltd. (Earlier known as M Modal Global Services Pvt.Ltd.), 1st Floor, Unit No.103, Reliable Plaza, Plot No.K10, Kalwa Indusrial Area, Village-Elthen, Taluka & Dist.Thane, Airoli, Navi Mumbai – 400 708. PAN: AAACC-9165-F ...... अपीलाथ" /Appellant बनाम Vs. Dy. Commissioner of Income Tax-15(2)(2), Room No.480,…

The DCIT, Circle-4, Ahmedabad vs. Ghcl Limited, Ahmedabad

ITA 976/AHD/2014[2009-10]Status: DisposedITAT Ahmedabad05 Mar 2021AY 2009-10
For Appellant: Shri S. N. Soparkar, Sr. A.R. &For Respondent: Shri Mohd. Usman, CIR-D.R. &
Section 143(2)Section 144C(2)(b)Section 144C(5)Section 14ASection 37(1)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH (Conducted Through Virtual Court) Before: Shri Rajpal Yadav, Vice President And Shri Amarjit Singh, Accountant Member Sl. No. ITA No. Appellant Respondent A.Y. 1 976/Ahd/2014 Dy. CIT, Cir-4, GHCL Ltd.,Ahd 2009-10 Ahd 2 1042/Ahd/2014 GHCL Ltd., Dy. CIT, Cir-4, 2009-10 Ahd Ahd 3 302/Ahd/2015 DCIT, Cir- GHCL Ltd., 2010-11 2(1)(1), Ahd Ahd 4 82/Ahd/2015 GHCL Ltd., JCIT, Range-4, 2010-11 Ahd Ahd 5 2279/Ahd/2015 GHCL Ltd., DCIT, Cir- 2011-12 Ahd 2(1)(1), Ahd 6 2625/Ahd/2015 ACIT, Cir- GHCL Ltd., 2011-12 2(1)(1), Ahd Ahd 7 1120/Ahd/2017 ACIT, Cir- GHCL Ltd., 20…

Ghcl Limited, Ahmedabad vs. The Dy.CIT., Circle-4, Ahmedabad

ITA 1042/AHD/2014[2009-10]Status: DisposedITAT Ahmedabad05 Mar 2021AY 2009-10
For Appellant: Shri S. N. Soparkar, Sr. A.R. &For Respondent: Shri Mohd. Usman, CIR-D.R. &
Section 143(2)Section 144C(2)(b)Section 144C(5)Section 14ASection 37(1)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH (Conducted Through Virtual Court) Before: Shri Rajpal Yadav, Vice President And Shri Amarjit Singh, Accountant Member Sl. No. ITA No. Appellant Respondent A.Y. 1 976/Ahd/2014 Dy. CIT, Cir-4, GHCL Ltd.,Ahd 2009-10 Ahd 2 1042/Ahd/2014 GHCL Ltd., Dy. CIT, Cir-4, 2009-10 Ahd Ahd 3 302/Ahd/2015 DCIT, Cir- GHCL Ltd., 2010-11 2(1)(1), Ahd Ahd 4 82/Ahd/2015 GHCL Ltd., JCIT, Range-4, 2010-11 Ahd Ahd 5 2279/Ahd/2015 GHCL Ltd., DCIT, Cir- 2011-12 Ahd 2(1)(1), Ahd 6 2625/Ahd/2015 ACIT, Cir- GHCL Ltd., 2011-12 2(1)(1), Ahd Ahd 7 1120/Ahd/2017 ACIT, Cir- GHCL Ltd., 20…

Effective Tele Services P. Ltd. v. Asst.CIT (90 Taxmann.com 390) — Cited in 4 Judgments | BharatTax