Economic Explosives Ltd. v. ACIT

167 Taxmann.com 9Reported decision2024#12267 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Economic Explosives Ltd. v. ACIT

Economic Explosives Ltd. v. ACIT (167 Taxmann.com 9) — Cited in 8 Judgments | BharatTax