Dy. CIT v. UAE Exchange and Financial Services Ltd.

69 Taxmann.com 84Reported decision2016#25647 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2022.

Judgments citing Dy. CIT v. UAE Exchange and Financial Services Ltd.

M/S APPLIED MATERIALS INDIA PRIVATE LIMITED ,BANGALORE vs. INCOME TAX OFFICER WARD-1(1)(1), BANGALORE

In the result, the appeal of the assessee is partly allowed

ITA 3403/BANG/2018[2014-15]Status: DisposedITAT Bangalore08 Jun 2022AY 2014-15

Bench: Shri George George K. & Ms. Padmavathy S

For Appellant: Smt. Tanmayee Rajkumar, AdvocateFor Respondent: Dr. Manjunath Karkihalli, CIT(DR)(ITAT), Bangalore

Section 143(3)Section 92(1)Section 92ASection 92B(1)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K., JUDICIAL MEMBER AND Ms. PADMAVATHY S, ACCOUNTANT MEMBER IT(TP)A No.3403/Bang/2018 Assessment year : 2014-15 Applied Materials India Pvt. Ltd., Vs. The Income Tax Officer, Unit 5, 3rd Floor, Explorer Building, Ward 1(1)(1), International Tech Park, Bangalore. Whitefield Road, Bangalore – 560 066. PAN: AAECA 2635C ASSESSEE RESPONDENT Assessee by : Smt. Tanmayee Rajkumar, Advocate Respondent by : Dr. Manjunath Karkihalli, CIT(DR)(ITAT), Bangalore. Date of hearing : 30.05.2022 Date of Pronouncement : 08.06.2022 O R D E R Pe…

CINETECH ENTERTAINMENT INDIA PRIVATE LIMITED ,MUMBAI vs. INCOME TAX OFFICER WARD-16(1)(1), MUMBAI

In the result, appeal of the assessee is dismissed

ITA 2030/MUM/2018[2014-15]Status: DisposedITAT Mumbai17 Sept 2019AY 2014-15

Bench: Shri R.C. Sharma & Shri Pawan Singhm/S Cinetech Entertainment Ito-16(1)(1) India Pvt. Ltd., 27, Cama Air India Building, Industries, Walbhat Road, Vs. Mumbai. Goregaon (East), Mumbai-400063. Pan: Aaecc3526G Appellant Respondent

For Appellant: Shri Rakesh Joshi (AR)For Respondent: Shri Abi Rama Karthikeyan (DR)

Section 143(2)Section 143(3)Section 254(1)Section 32

…IN THE INCOME-TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH JUDICIAL MEMBER M/s Cinetech Entertainment ITO-16(1)(1) India Pvt. Ltd., 27, Cama Air India Building, Industries, Walbhat Road, Vs. Mumbai. Goregaon (East), Mumbai-400063. PAN: AAECC3526G Appellant Respondent Appellant by : Shri Rakesh Joshi (AR) Respondent by : Shri Abi Rama Karthikeyan (DR) Date of Hearing : 04.09.2019 Date of Pronouncement : 17.09.2019 ORDERUNDER SECTION 254(1)OF INCOME TAX ACT PER PAWAN SINGH, JUDICIAL MEMBER; 1. This appeal by assessee is directed against the order…

CINETECH ENTERTAINMENT INDIA PRIVATE LIMITED ,MUMBAI vs. INCOME TAX OFFICER WARD-16(1)(1), MUMBAI

In the result, this appeal filed by the assessee stands dismissed

ITA 4971/MUM/2017[2013-14]Status: DisposedITAT Mumbai05 Feb 2018AY 2013-14

Bench: Shri Shamim Yahyaआयकर अपील सं./I.T.A. No.4971/Mum/2017 ("नधा"रण वष" / Assessment Year: 2013-14) M/S. Cinetech Entertainment India Pvt. Ito, Ward-16(1)(1), 4Th Floor, Aayakar Bhavan, Ltd. बनाम/ 27, Filmlab, Wall Bhatt Road, Mumbai-400 020 Vs. Goregaon (E), Mumbai-400 063 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. Aaecc 3526 G (अपीलाथ" /Appellant) (""यथ" / Respondent) : अपीलाथ" क" ओर से / Appellant By : Shri Rakesh Joshi ""यथ" क" ओर से/Respondent By : Ms. N. Hemalatha

For Appellant: Shri Rakesh JoshiFor Respondent: Ms. N. Hemalatha

…आयकर अपील"य अ"धकरण “एक-सद"य मामला” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI "ी शमीम याहया, लेखा सद"य के सम" । BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.4971/Mum/2017 ("नधा"रण वष" / Assessment Year: 2013-14) M/s. Cinetech Entertainment India Pvt. ITO, Ward-16(1)(1), 4th Floor, Aayakar Bhavan, Ltd. बनाम/ 27, Filmlab, Wall Bhatt Road, Mumbai-400 020 Vs. Goregaon (E), Mumbai-400 063 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. AAECC 3526 G (अपीलाथ" /Appellant) (""यथ" / Respondent) : अपीलाथ" क" ओर से / Appellant by : Shri Rakesh Joshi ""यथ" क" ओर से/Respondent by :…