Dy.CIT v. The Indian Hotels Company Ltd.

167 TTJ 377Income Tax Appellate Tribunal2015#13565 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 75section 10bainterest on outstanding receivablesinitial assessment yeartransfer pricing ordersection 80hsection 80hhcsection 10btested partysection 80hharms length pricesection 92b

Judgments citing Dy.CIT v. The Indian Hotels Company Ltd.

Brodaways Overseas Limited, Jalandhar vs. Deputy Commissioner of Income Tax, Circle-1, Jalandhar

ITA 123/ASR/2018[2013-14]Status: DisposedITAT Amritsar30 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 10BSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 477/Asr/2015 Assessment Year: 2008-09 The Asstt. Commissioner of V. M/s Broadways Overseas Ltd., Income Tax, Range-1, G. T. Road, Suranussi, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (Appellant) C. O. No. 32/Asr/2015 (Arising out of ITA No. 477/Asr/2015) Assessment Year: 2008-09 M/s Broadways Overseas V. The Asstt. Commissioner of Ltd., G. T. Road, Suranussi, Income Tax, Range-1, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (App…

The Asstt. Commissioner of Income Tax, Jalandhar vs. M/S Broadway Overseas Ltd., Jalandhar

ITA 49/ASR/2016[2011-12]Status: DisposedITAT Amritsar30 May 2023AY 2011-12

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 10BSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 477/Asr/2015 Assessment Year: 2008-09 The Asstt. Commissioner of V. M/s Broadways Overseas Ltd., Income Tax, Range-1, G. T. Road, Suranussi, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (Appellant) C. O. No. 32/Asr/2015 (Arising out of ITA No. 477/Asr/2015) Assessment Year: 2008-09 M/s Broadways Overseas V. The Asstt. Commissioner of Ltd., G. T. Road, Suranussi, Income Tax, Range-1, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (App…

The Asstt. Commissioner of Income Tax, Jalandhar vs. M/S Broadway Overseas Ltd., Jalandhar

ITA 48/ASR/2016[2010-11]Status: DisposedITAT Amritsar30 May 2023AY 2010-11

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 10BSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 477/Asr/2015 Assessment Year: 2008-09 The Asstt. Commissioner of V. M/s Broadways Overseas Ltd., Income Tax, Range-1, G. T. Road, Suranussi, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (Appellant) C. O. No. 32/Asr/2015 (Arising out of ITA No. 477/Asr/2015) Assessment Year: 2008-09 M/s Broadways Overseas V. The Asstt. Commissioner of Ltd., G. T. Road, Suranussi, Income Tax, Range-1, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (App…

The Asstt. Commissioner of Income Tax, Jalandhar vs. M/S Broadway Overseas Ltd., Jalandhar

ITA 47/ASR/2016[2009-10]Status: DisposedITAT Amritsar30 May 2023AY 2009-10

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 10BSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 477/Asr/2015 Assessment Year: 2008-09 The Asstt. Commissioner of V. M/s Broadways Overseas Ltd., Income Tax, Range-1, G. T. Road, Suranussi, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (Appellant) C. O. No. 32/Asr/2015 (Arising out of ITA No. 477/Asr/2015) Assessment Year: 2008-09 M/s Broadways Overseas V. The Asstt. Commissioner of Ltd., G. T. Road, Suranussi, Income Tax, Range-1, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (App…

The Asstt. Commissioner of Income Tax, Jalandhar vs. M/S Broadway Overseas Ltd., Jalandhar

ITA 46/ASR/2016[2007-08]Status: DisposedITAT Amritsar30 May 2023AY 2007-08

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 10BSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 477/Asr/2015 Assessment Year: 2008-09 The Asstt. Commissioner of V. M/s Broadways Overseas Ltd., Income Tax, Range-1, G. T. Road, Suranussi, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (Appellant) C. O. No. 32/Asr/2015 (Arising out of ITA No. 477/Asr/2015) Assessment Year: 2008-09 M/s Broadways Overseas V. The Asstt. Commissioner of Ltd., G. T. Road, Suranussi, Income Tax, Range-1, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (App…

The Asstt. Commissioner of Income Tax, Jalandhar vs. M/S Broadways Overseas Ltd, Jalandhar

ITA 345/ASR/2016[2012-13]Status: DisposedITAT Amritsar30 May 2023AY 2012-13

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 10BSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 477/Asr/2015 Assessment Year: 2008-09 The Asstt. Commissioner of V. M/s Broadways Overseas Ltd., Income Tax, Range-1, G. T. Road, Suranussi, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (Appellant) C. O. No. 32/Asr/2015 (Arising out of ITA No. 477/Asr/2015) Assessment Year: 2008-09 M/s Broadways Overseas V. The Asstt. Commissioner of Ltd., G. T. Road, Suranussi, Income Tax, Range-1, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (App…

The Assistant Commissioner of Income Tax, Jalandhar vs. M/S Broadways Overseas Ltd, Jalandhar

ITA 477/ASR/2015[2008-09]Status: DisposedITAT Amritsar30 May 2023AY 2008-09

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 10BSection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 477/Asr/2015 Assessment Year: 2008-09 The Asstt. Commissioner of V. M/s Broadways Overseas Ltd., Income Tax, Range-1, G. T. Road, Suranussi, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (Appellant) C. O. No. 32/Asr/2015 (Arising out of ITA No. 477/Asr/2015) Assessment Year: 2008-09 M/s Broadways Overseas V. The Asstt. Commissioner of Ltd., G. T. Road, Suranussi, Income Tax, Range-1, Jalandhar Jalandhar [PAN: AABCB 3927H] (Respondent) (App…