Dy. CIT v. Takshila Education Society

284 CTR 306High Court2016#24216 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2021 to 2021.

Judgments citing Dy. CIT v. Takshila Education Society

M/S Shivalika Realities P Ltd, Indore vs. ITO 5(1), Indore

In the result of appeals of the assessee for AY 2008-09 and AY 2009-10 vide ITA no

ITA 95/IND/2018[2008-09]Status: DisposedITAT Indore04 Oct 2021AY 2008-09

Bench: Hon’Ble Rajpal Yadav & Shri Manish Boradvirtual Hearing Assessment Year: 2008-09 & Assessment Year: 2009-10

…oratories Ltd. vs. CIT (2011) 60 DTR 77 (Delhi), the Hon’ble High Court of Calcutta in the case of Hotel Regal International & Anr. Vs. ITO (2010) 320 ITR 573 (Cal.), the Hon’ble High Court of Patna in the case of Dy. CIT vs. Takshila Education Society (2016) 284 CTR 306 (Pat.), the Hon’ble Gujarat High Court in the case of CIT-II vs. Mohmed Juned Dadani (2013) 355 ITR 172 (GujHC), the Hon’ble Madras High Court in the case of Tractors and Farm 35 M/s. Shivalika Realities Pvt. Ltd. ITA No.95 & 94/Ind/2018 . Equipment Ltd. vs. ACIT 2018 (12) TMI 1217 (MadHC) and the Hon’ble Bombay High Court in the case of Pr. CIT…

M/S Shivalika Realities P Ltd, Indore vs. ITO 5(1), Indore

In the result of appeals of the assessee for AY 2008-09 and AY 2009-10 vide ITA no

ITA 94/IND/2018[2009-10]Status: DisposedITAT Indore04 Oct 2021AY 2009-10

Bench: Hon’Ble Rajpal Yadav & Shri Manish Boradvirtual Hearing Assessment Year: 2008-09 & Assessment Year: 2009-10

…oratories Ltd. vs. CIT (2011) 60 DTR 77 (Delhi), the Hon’ble High Court of Calcutta in the case of Hotel Regal International & Anr. Vs. ITO (2010) 320 ITR 573 (Cal.), the Hon’ble High Court of Patna in the case of Dy. CIT vs. Takshila Education Society (2016) 284 CTR 306 (Pat.), the Hon’ble Gujarat High Court in the case of CIT-II vs. Mohmed Juned Dadani (2013) 355 ITR 172 (GujHC), the Hon’ble Madras High Court in the case of Tractors and Farm 35 M/s. Shivalika Realities Pvt. Ltd. ITA No.95 & 94/Ind/2018 . Equipment Ltd. vs. ACIT 2018 (12) TMI 1217 (MadHC) and the Hon’ble Bombay High Court in the case of Pr. CIT…

M/S. Bansiwala Iron & Steel Rolling Mills, Jaipur vs. DCIT, Circle-3, Jaipur

In the result, this appeal of the assessee is allowed

ITA 1388/JPR/2019[2008-09]Status: DisposedITAT Jaipur15 Sept 2021AY 2008-09

Bench: Shri Sandeep Gosain, Jm & Shri Vikram Singh Yadav, Am Vk;Dj Vihy La-@Ita No. 1388/Jp/2019 Fu/Kzkj.K O"Kz@Assessment Year :2008-09 Cuke M/S Bansiwala Iron & Steel Rolling Mills, D.C.I.T., 2Nd Floor, Somani Building, S.C. Link Vs. Circle-3, Road, Loha Mandi, Jaipur. Jaipur. Lfkk;H Ys[Kk La-@Thvkbzvkj La-@Pan/Gir No.: Aadfb 2375 A Appellant Respondent Fu/Kzkfjrh Dh Vksj Ls@ Assessee By: Shri Mahendra Gargieya & Shri Dewang Gargieya (Advs) Jktlo Dh Vksj Ls@ Revenue By: Shri Rajendra Singh (Cit-Dr) Lquokbz Dh Rkjh[K@ Date Of Hearing : 06/09/2021 Mn?Kks"K.Kk Dh Rkjh[K@ Date Of Pronouncement : 15/09/2021 Vkns'K@ Order

For Appellant: Shri Mahendra Gargieya &For Respondent: Shri Rajendra Singh (CIT-DR)
Section 143(1)Section 143(2)Section 143(3)Section 147Section 148Section 234ASection 69

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “A”, JAIPUR Jh lanhi x®lkÃa] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 1388/JP/2019 fu/kZkj.k o"kZ@Assessment Year :2008-09 cuke M/s Bansiwala Iron & Steel Rolling Mills, D.C.I.T., 2nd Floor, Somani Building, S.C. Link Vs. Circle-3, Road, Loha Mandi, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADFB 2375 A Appellant Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Mahendra Gargieya & Shri Dewang Gargieya…

Dy. CIT v. Takshila Education Society (284 CTR 306) — Cited in 3 Judgments | BharatTax