Dy. CIT v. Maharashtra Seamless Lad

48 SOT 160Income Tax Appellate Tribunal2011#12833 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2016 to 2024.

Issues it is cited on

Judgments citing Dy. CIT v. Maharashtra Seamless Lad

Dy. CIT v. Maharashtra Seamless Lad (48 SOT 160) — Cited in 8 Judgments | BharatTax