Dy.CIT v. Fortis Clinical Research Ltd.

27 Taxmann.com 4High Court2012#11405 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2018.

Judgments citing Dy.CIT v. Fortis Clinical Research Ltd.

Jubilant Biosys Ltd, Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 2760/DEL/2018[2014-15]Status: DisposedITAT Delhi28 Nov 2018AY 2014-15

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Biosys Ltd, Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 2759/DEL/2018[2013-14]Status: DisposedITAT Delhi28 Nov 2018AY 2013-14

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Chemsys Ltd., Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 2758/DEL/2018[2013-14]Status: DisposedITAT Delhi28 Nov 2018AY 2013-14

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Chemsys Ltd., Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 2757/DEL/2018[2012-13]Status: DisposedITAT Delhi28 Nov 2018AY 2012-13

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Chemsys Ltd., Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 1825/DEL/2018[2013-14]Status: DisposedITAT Delhi28 Nov 2018AY 2013-14

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Chemsys Ltd., Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 1824/DEL/2018[2012-13]Status: DisposedITAT Delhi28 Nov 2018AY 2012-13

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Biosys Ltd, Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 1823/DEL/2018[2014-15]Status: DisposedITAT Delhi28 Nov 2018AY 2014-15

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Biosys Ltd, Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 1822/DEL/2018[2013-14]Status: DisposedITAT Delhi28 Nov 2018AY 2013-14

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Biosys Ltd., Noida vs. JCIT, Range- 1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 7302/DEL/2017[2011-12]Status: DisposedITAT Delhi28 Nov 2018AY 2011-12

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…