Durgapur Passengers Carriers Association v. ITO

150 Taxmann.com 171Reported decision2023#22677 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2023 to 2023.

Judgments citing Durgapur Passengers Carriers Association v. ITO

Mr. Saleem Thangal Kader Plakad, Individual, Udupi vs. Assistant Commissioner of Income-Tax, Central Circle-2, Mangaluru

In the result, the appeals of the assessee are partly allowed

ITA 541/BANG/2023[2017-18]Status: DisposedITAT Bangalore22 Sept 2023AY 2017-18

Bench: Shri Laxmi Prasad Sahu & Ms. Madhumita Roy

For Appellant: Shri S.V. Ravishankar, AdvocateFor Respondent: Shri Parthivel, Jt.CIT(DR)(ITAT), Bengaluru
Section 115BSection 132Section 133ASection 139(1)Section 143(3)Section 153ASection 153CSection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND Ms. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.539 to 541/Bang/2023 Assessment years : 2015-16 to 2017-18 Mr. Saleem Thangal Kader Palkad, Vs. The Assistant Commissioner Salwa Corporation, of Income Tax, D.No.1-2-115(3), Ground Floor, Central Circle-2, Himalaya Pearl, Udupi Manipal Road, Mangaluru – 575 001. Kadiyali, Udupi – 576 102. PAN : AJAPM 1727F APPELLANT RESPONDENT Appellant by : Shri S.V. Ravishankar, Advocate Respondent by : Shri Parthivel, Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 21.09.…

Mr. Saleem Thangal Kader Plakad, Individual, Udupi vs. Assistant Commissioner of Income Tax, Central Circle-2, Mangaluru

In the result, the appeals of the assessee are partly allowed

ITA 540/BANG/2023[2016-17]Status: DisposedITAT Bangalore22 Sept 2023AY 2016-17

Bench: Shri Laxmi Prasad Sahu & Ms. Madhumita Roy

For Appellant: Shri S.V. Ravishankar, AdvocateFor Respondent: Shri Parthivel, Jt.CIT(DR)(ITAT), Bengaluru
Section 115BSection 132Section 133ASection 139(1)Section 143(3)Section 153ASection 153CSection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND Ms. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.539 to 541/Bang/2023 Assessment years : 2015-16 to 2017-18 Mr. Saleem Thangal Kader Palkad, Vs. The Assistant Commissioner Salwa Corporation, of Income Tax, D.No.1-2-115(3), Ground Floor, Central Circle-2, Himalaya Pearl, Udupi Manipal Road, Mangaluru – 575 001. Kadiyali, Udupi – 576 102. PAN : AJAPM 1727F APPELLANT RESPONDENT Appellant by : Shri S.V. Ravishankar, Advocate Respondent by : Shri Parthivel, Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 21.09.…

Mr. Saleem Thangal Kader Palkad, Udupi vs. Assistant Commissioner of Income-Tax, Central Circle-2, Udupi

In the result, the appeals of the assessee are partly allowed

ITA 539/BANG/2023[2015-16]Status: DisposedITAT Bangalore22 Sept 2023AY 2015-16

Bench: Shri Laxmi Prasad Sahu & Ms. Madhumita Roy

For Appellant: Shri S.V. Ravishankar, AdvocateFor Respondent: Shri Parthivel, Jt.CIT(DR)(ITAT), Bengaluru
Section 115BSection 132Section 133ASection 139(1)Section 143(3)Section 153ASection 153CSection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND Ms. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.539 to 541/Bang/2023 Assessment years : 2015-16 to 2017-18 Mr. Saleem Thangal Kader Palkad, Vs. The Assistant Commissioner Salwa Corporation, of Income Tax, D.No.1-2-115(3), Ground Floor, Central Circle-2, Himalaya Pearl, Udupi Manipal Road, Mangaluru – 575 001. Kadiyali, Udupi – 576 102. PAN : AJAPM 1727F APPELLANT RESPONDENT Appellant by : Shri S.V. Ravishankar, Advocate Respondent by : Shri Parthivel, Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 21.09.…

Durgapur Passengers Carriers Association v. ITO (150 Taxmann.com 171) — Cited in 3 Judgments | BharatTax