Durga Timber Works vs. CIT, (1971) 79 ITR 63 (Del); Banaras Chemicals Factory v. CIT

30 ITR 565High Court1956#24360 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2017.

Judgments citing Durga Timber Works vs. CIT, (1971) 79 ITR 63 (Del); Banaras Chemicals Factory v. CIT

Sansui Steels P.Ltd, Mumbai vs. ITO 7(2)(2), Mumbai

ITA 1403/MUM/2015[2008-09]Status: DisposedITAT Mumbai30 Nov 2017AY 2008-09

Bench: Shri Mahavir Singh () & Shri N.K. Pradhan () Assessment Year: 2008-09 Sansui Steel Pvt. Ltd. Ito-7(2)(2), 401-C, Gokul Building, Room No. 621-A, Vs. 80A Baroda Street, Ayakar Bhavan, M.K. Iron Market, S.T. Road, Marg, Carnac Bunder, Mumbai-400020. Mumbai-400009 Pan No.Aaacs8834K Appellant Respondent Assessee By : Mr. K. Gopal & Ms. Neha Paranjpe, Ar Revenue By : Mr. Rajesh Kumar Yadav, Dr Date Of Hearing : 27/09/2017 Date Of Pronouncement : 30/11/2017

For Appellant: Mr. K. Gopal & Ms. Neha Paranjpe, ARFor Respondent: Mr. Rajesh Kumar Yadav, DR
Section 132Section 143(3)Section 148Section 271(1)(c)Section 68

…el Pvt. Ltd. 9 concerned compels us, in order to avoid prolixity, to refer only a few decisions. These are : Durga Timber Works vs. CIT, (1971) 79 ITR 63 (Del); Banaras Chemicals Factory vs. CIT, (1977) 108 ITR 96 (All), Ayyasami Nadar & Bros. vs. CIT, (1956) 30 ITR 565 (Mad); India Sea Foods vs. CIT, (1978) 114 ITR 124 (Ker); H.V. Venugopal Chettiar vs. CIT, (1985) 153 ITR 376 (Mad); Western Automobiles (India) vs. CIT, (1978) 112 ITR 1048 (Bom); CIT vs. Krishna & Co., (1979) 120 ITR 144 (Mad); CIT vs. P.B. Shah & Co. Pr. Ltd. (1978) 113 ITR 587 (Cal); CIT vs. Dr. R.C. Gupta & Co. (1980) 122 ITR 567 (Raj). 11.3…

R.Vasuki, Coimbatore vs. DCIT, Coimbatore

In the result, the assessee’s appeal is dismissed

ITA 899/CHNY/2015[2010-11]Status: DisposedITAT Chennai01 Nov 2017AY 2010-11

Bench: Shri Sanjay Arora & Shri Duvvuru Rl Reddy

For Appellant: Mrs. Veni Raj, Jt. CITFor Respondent: 03.08.2017
Section 131Section 133ASection 139(5)Section 143(3)Section 148Section 271(1)(c)

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL BENCH ‘B’, CHENNAI "ी संजय अरोड़ा, लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" । BEFORE SHRI SANJAY ARORA, ACCOUNTANT MEMBER AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER आयकर अपील सं./ITA No.899/Mds/2015 "नधा"रण वष" / Assessment Year : 2010-11 R.Vasuki, Dy. Commissioner of Income Tax, 3-C, III Cross, Lakshmipuram, Vs. Corporate Circle-1, Ganapathy, Coimbatore. Coimbatore – 641 006. [PAN: ACSPV 2883N] (अपीलाथ" /Appellant) (""यथ"/Respondent) Shri K.Raghu, C.A अपीलाथ" क" ओर से / Appellant by : Mrs. Veni Raj, Jt. CIT ""यथ" क" ओ…

M/S Star Gold Pvt. Ltd., Mumbai vs. Asst CIT, Cir -5(3), Mumbai

ITA 2655/MUM/2013[2009-10]Status: DisposedITAT Mumbai01 Jan 2016AY 2009-10
For Appellant: Shri Anil Sathe (AR)For Respondent: Shri M.M. Utture (DR)
Section 143(1)Section 143(3)Section 24Section 24(1)Section 254(1)Section 271Section 271(1)(c)Section 32

…आयकर अपीलीय अिधकरण, ‘ई’ खंडपीठ मुंबई INCOME TAX APPELLATE TRIBUNAL,MUMBAI “E” BENCH सव"ी राजे", लेखा सद" एवं संदीप गोसांई, "ाियक सद" Before S/Sh. Rajendra,Accountant Member & Sandeep Gosain,Judicial Member आयकर अपील सं/.ITA No.2655/M/2013,िनधा"रण वष"/Assessment Year-2009-10 M/s. Star Gold Pvt. Ltd. ACIT- Ward-5(3) Mukund M. Chitale & Co. CA Mumbai. 205,Agarwal,Shyamkamal“A”Building, Vs. Vile-Parle (E),Mumbai-400 057. PAN:AAICS 3712 N (अपीलाथ" /Appellant) (""थ" / Respondent) िनधा"रती ओर से/Assessee by : Shri Anil Sathe (AR) राज" की ओर से/ Revenue by : Shri M.M. Utture (DR) सुनवाई की तारीख / Date of Hearing…