Dr. Wilmar Schwabe India Pvt. Ltd. v. ACIT

152 Taxmann.com 428High Court2023#22724 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2023 to 2025.

Judgments citing Dr. Wilmar Schwabe India Pvt. Ltd. v. ACIT

Suvino Televideo, Mumbai vs. ITO Ward 25(1)(3), Mumbai

In the result, appeal filed by the assessee is allowed in the above terms

ITA 2099/MUM/2023[2013-14]Status: DisposedITAT Mumbai18 Feb 2025AY 2013-14

Bench: Ms. Padmavathy S. & Shri. Raj Kumar Chauhan

Section 142(1)Section 143(1)Section 143(2)Section 250Section 32(2)Section 72Section 72(1)Section 72(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE MS. PADMAVATHY S., ACCOUNTANT MEMBER AND SHRI. RAJ KUMAR CHAUHAN, JUDICIAL MEMBER ITA NO. 2099/MUM/2023 (A.Y: 2013-14) Suvino Televideo Vs. ITO Ward 25(1)(3) 12, Chandragupta Estate, New Link Mumbai. Road, Oshiwara, Andheri (West), Mumbai – 400058. PAN: AANFS6322A (Appellant) (Respondent) Assessee Represented by : Shri. Narayan Patil Department Represented by : Shri. Pushkaraj Bhangepatil Date of conclusion of Hearing : 17.01.2025 Date of Pronouncement : 18.02.2025 ORDER PER RAJ KUMAR CHAUHAN (J.M.): 1. This appeal is filed by the appella…

Income Tax Officer, Ward-2(2)(1), Bengaluru vs. G. Tex Inc, Bengaluru

In the result, appeal of the revenue is dismissed

ITA 789/BANG/2023[2010-11]Status: DisposedITAT Bangalore12 Dec 2023AY 2010-11

Bench: Shri Chandra Poojari & Smt. Madhumita Royassessment Year: 2010-11

For Appellant: Ms. Hita M., A.RFor Respondent: Dr. Nischal, D.R

Section 143(3)Section 147Section 148Section 149(1)Section 195(1)Section 250Section 40

…ITA No.789/Bang/2023 G. Tex Inc., Bengaluru IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. MADHUMITA ROY, JUDICIAL MEMBER Assessment Year: 2010-11 G. Tex Inc No.19, Lakshmi Sadan ITO 2nd ross, Nehru Nagar Ward-2(2)(1) Vs. Sheshadripuram Bangalore Bengaluru 560 020 PAN NO : AABFG3420D APPELLANT RESPONDENT Assessee by : Ms. Hita M., A.R. Revenue by : Dr. Nischal, D.R. Date of Hearing : 12.12.2023 Date of Pronouncement : 12.12.2023 O R D E R PER MADHUMITA ROY, JUDICIAL MEMBER: This appeal by revenue is directed against order of NFAC for the…

The United Theological College, Bangalore vs. Income-Tax Officer, (Exemptions), Ward-2, Bengaluru

In the result, the appeal of the assessee is allowed

ITA 518/BANG/2023[2010-11]Status: DisposedITAT Bangalore01 Dec 2023AY 2010-11

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2010-11

For Appellant: Shri Joseph Vargese, A.RFor Respondent: Shri D.S. Karthik, D.R

Section 11(5)Section 147Section 148Section 250

…ITA No.518/Bang/2023 The United Theological College, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2010-11 The United Theological College No.63, Miller’s Road ITO (Exemptions) Benson Town Ward-2 Vs. Bangalore 560 046 Bangalore PAN NO : AABFT6448G APPELLANT RESPONDENT Appellant by : Shri Joseph Vargese, A.R. Respondent by : Shri D.S. Karthik, D.R. Date of Hearing : 30.11.2023 Date of Pronouncement : 01.12.2023 O R D E R PER CHANDRA POOJARI, ACCOUNTANT MEMBER: This appeal by assesse…