Dr. Reddy's Laboratories Ltd. v. ADIT

78 Taxmann.com 63Income Tax Appellate Tribunal2017#16119 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2023.

Judgments citing Dr. Reddy's Laboratories Ltd. v. ADIT

Charles River Laboratories Inc., United States vs. Assistant Commissioner of Income Tax, International Taxation, Circle-2(1), Bangalore

In the result, all the three appeals filed by the assessee stands allowed

ITA 90/BANG/2023[2017-18]Status: DisposedITAT Bangalore01 Jun 2023AY 2017-18
For Appellant: Shri Chavali Narayan, CA
Section 143(3)Section 144CSection 147Section 234ASection 234BSection 271(1)(c)Section 271F

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 88 to 90/Bang/2023 Assessment Years : 2013-14, 2014-15 & 2017-18 M/s. Charles River The Assistant Laboratories Inc., Commissioner of 251, Ballardvale Street, Income Tax, Wilmington, International Massachusetts 01887, Taxation, United States. Vs. Circle – 2(1), PAN: AAGCC2596Q Bengaluru. APPELLANT RESPONDENT Assessee by : Shri Chavali Narayan, CA : Shri Sankar Ganesh K, Addl. Revenue by CIT (DR) Date of Hearing : 16-05-2023 Date of Pronouncement : 01-06-2023…

Charles River Laboratories Inc., United States vs. Assistant Commissioner of Income Tax, International Taxation, Circle-2(1), Bangalore

In the result, all the three appeals filed by the assessee stands allowed

ITA 89/BANG/2023[2014-15]Status: DisposedITAT Bangalore01 Jun 2023AY 2014-15
For Appellant: Shri Chavali Narayan, CA
Section 143(3)Section 144CSection 147Section 234ASection 234BSection 271(1)(c)Section 271F

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 88 to 90/Bang/2023 Assessment Years : 2013-14, 2014-15 & 2017-18 M/s. Charles River The Assistant Laboratories Inc., Commissioner of 251, Ballardvale Street, Income Tax, Wilmington, International Massachusetts 01887, Taxation, United States. Vs. Circle – 2(1), PAN: AAGCC2596Q Bengaluru. APPELLANT RESPONDENT Assessee by : Shri Chavali Narayan, CA : Shri Sankar Ganesh K, Addl. Revenue by CIT (DR) Date of Hearing : 16-05-2023 Date of Pronouncement : 01-06-2023…

Cadila Healthcare Ltd., Ahmedabad vs. DCIT, (Intl.Taxa)-1, Ahmedabad

In the result, the appeal of the assessee is dismissed

ITA 711/AHD/2019[2013-14]Status: DisposedITAT Ahmedabad09 Sept 2022AY 2013-14
For Appellant: Shri Mukesh Patel, A.R. &For Respondent: Shri Atul Pandey, Sr. D.R
Section 250

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2013-14 Cadila Healthcare Ltd., DCIT (Intl.Taxn.)-1, 8th Floor, Zydus Tower, Ahmedabad Satellite Cross Road, Vs (Respondent) Satellite, Ahmedabad-380015 PAN: AAACC6253G (Appellant) Assessment Year 2013-14 ACIT (Intl.Taxn.)-1, Cadila Healthcare Ahmedabad Ltd., 8th Floor, Zydus (Appellant) Vs Tower, Satellite Cross Road, Satellite, Ahmedabad-380015 PAN: AAACC6253G (Respondent) Assessee by: Shri Mukesh Patel, A.R. & Shri Jigar Patel, A.R. Revenue…

ACIT, (Int. Taxa)-1, Ahmedabad vs. Cadila Healthcare Ltd., Ahmedabad

In the result, the appeal of the assessee is dismissed

ITA 1140/AHD/2019[2013-14]Status: DisposedITAT Ahmedabad09 Sept 2022AY 2013-14
For Appellant: Shri Mukesh Patel, A.R. &For Respondent: Shri Atul Pandey, Sr. D.R
Section 250

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2013-14 Cadila Healthcare Ltd., DCIT (Intl.Taxn.)-1, 8th Floor, Zydus Tower, Ahmedabad Satellite Cross Road, Vs (Respondent) Satellite, Ahmedabad-380015 PAN: AAACC6253G (Appellant) Assessment Year 2013-14 ACIT (Intl.Taxn.)-1, Cadila Healthcare Ahmedabad Ltd., 8th Floor, Zydus (Appellant) Vs Tower, Satellite Cross Road, Satellite, Ahmedabad-380015 PAN: AAACC6253G (Respondent) Assessee by: Shri Mukesh Patel, A.R. & Shri Jigar Patel, A.R. Revenue…

Dy. Commissioner of Income Tax, Circle-16(2), Hyderabad vs. Mylan Laboratories Limited, Hyderabad

In the result, appeal of the assessee is partly allowed

ITA 12/HYD/2019[2014-15]Status: DisposedITAT Hyderabad13 Nov 2019AY 2014-15

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Respondent: Sh. YVST Sai, D.R
Section 251Section 28Section 32Section 32(1)Section 37(1)Section 43(1)Section 68

…302 (SC) 2. Sri Krishna Drugs Ltd., TS-5874-ITAT-2011 (Hyd. Trib.) 3. AP Paper Mills Ltd., TS-5628-2009 (Hyd. Trib.) 4. Zuari Cement Ltd., TS-5823-ITAT-2016 (Hyd. Trib.) 5. MTANDT Rentals Ltd., TS-7175-ITAT-2018 ( Hyd. Trib.) 6. Dr. Reddy’s Laboratories Ltd., 78 Taxmann.com 63 (Hyd.Trib.) 7. Cosmos Cooperative Bank Ltd., TS-47-ITAT-2014 (Pune Trib.) 8. Areva T&D India Ltd. 345 ITR 421 (Del.) 9. Triune Energy Services (P) Ltd., 237 Taxmann 230 (Del.) 10. CLC & sons Pvt. Ltd., 95 Taxmann.com 219 (ITAT-Del.-SB) 11. Volvo India Pvt. Ltd., IT(TP)A No. 1537/Bang/2012. 14.1 The decisions relied upon by the ld. DR are al…

Mylan Laboratories Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-16(2), Hyderabad

In the result, appeal of the assessee is partly allowed

ITA 2335/HYD/2018[2014-15]Status: DisposedITAT Hyderabad13 Nov 2019AY 2014-15

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Respondent: Sh. YVST Sai, D.R
Section 251Section 28Section 32Section 32(1)Section 37(1)Section 43(1)Section 68

…302 (SC) 2. Sri Krishna Drugs Ltd., TS-5874-ITAT-2011 (Hyd. Trib.) 3. AP Paper Mills Ltd., TS-5628-2009 (Hyd. Trib.) 4. Zuari Cement Ltd., TS-5823-ITAT-2016 (Hyd. Trib.) 5. MTANDT Rentals Ltd., TS-7175-ITAT-2018 ( Hyd. Trib.) 6. Dr. Reddy’s Laboratories Ltd., 78 Taxmann.com 63 (Hyd.Trib.) 7. Cosmos Cooperative Bank Ltd., TS-47-ITAT-2014 (Pune Trib.) 8. Areva T&D India Ltd. 345 ITR 421 (Del.) 9. Triune Energy Services (P) Ltd., 237 Taxmann 230 (Del.) 10. CLC & sons Pvt. Ltd., 95 Taxmann.com 219 (ITAT-Del.-SB) 11. Volvo India Pvt. Ltd., IT(TP)A No. 1537/Bang/2012. 14.1 The decisions relied upon by the ld. DR are al…

Dr. Reddy's Laboratories Ltd. v. ADIT (78 Taxmann.com 63) — Cited in 6 Judgments | BharatTax